Karnataka High Court
Smt G Sunandamma vs S Govinda Reddy on 18 December, 2023
Author: V Srishananda
Bench: V Srishananda
-1-
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 18TH DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE V SRISHANANDA
REGULAR FIRST APPEAL NO.1164 OF 2012(INJ)
C/W RFA Nos. 1157 of 2012, 1158 of 2012,
1159 of 2012, 1160 of 2012, 1161 of 2012,
1162 of 2012, 1163 of 2012, 1165 of 2012,
1166 of 2012, 1167 of 2012, 1168 of 2012,
1169 of 2012, 1170 of 2012, 1171 of 2012,
1172 of 2012, 1173 of 2012, 1174 of 2012,
1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
IN R.F.A.No.1164/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
Digitally
signed by R BANGARPET TALUK,
MANJUNATHA
Location: KOLAR DISTRICT-63121
HIGH COURT
OF
KARNATAKA 2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
-2-
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
-3-
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. B SHASHI
W/O LATE JAGADISHWARA RAO
AGED ABOUT 44 YEARS,
RESIDING AT NO.12,
1ST 'A' CROSS, GOVINDAREDDY LAYOUT,
DODDANEKUNDI,
BANGALORE-560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPESNED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.4692/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1157/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 59 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
-4-
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 51 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 46 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 41 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
-5-
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 48 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 39 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. VIMALA
W/O N.B.KRISHNAMURTHY
AGED ABOUT 69 YEARS
RESIDING AT NO.36,
3RD CROSS, 2ND MAIN,
GOVINDAREDDY LAYOUT,
DODDANEKUNDI,
BANGALORE-560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.4191/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
-6-
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1158/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 59 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 51 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 46 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 41 YEARS,
-7-
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 48 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 39 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. V.SURESH BABU
S/O N.R.VENUGOPAL NAIDU
AGED ABOUT 47 YEARS
RESIDING AT NO.30, 2ND 'A' MAIN,
GOVINDAREDDY LAYOUT,
DODDANEKUNDI,
BANGALORE-560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
-8-
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.4688/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1159/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
-9-
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
- 10 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
BANGALORE-560 037
4. SHREEDHAR NAIDU
S/O K.V.NAIDU
AGED ABOUT 52 YEARS
RESIDING AT NO.38 (OLD No.29)
GOVINDAREDDY LAYOUT,
DODDANEKUNDI,
BANGALORE-560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.4691/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.NO.1160/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
- 11 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMAWNA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
- 12 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. ABDUL AZEEM
S/O ABDUL AZEEZ
AGED ABOUT 55 YEARS
RESIDING AT NO.24,
3RD CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037.
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.4189/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
- 13 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
IN R.F.A.No.1161/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 56 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 48 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI, BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 43 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR, ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 38 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
- 14 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 45 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 36 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. ANTHONY DAS
S/O AROKYA SWAMY
AGED ABOUT 72 YEARS
RESIDING AT NO.14,
2ND CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037.
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
- 15 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.3598/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1162/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 48 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
- 16 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
- 17 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
4. N.R.MUNIREDDY
S/O RAMAREDDY
AGED ABOUT 44 YEARS
RESIDING AT NO.12
2ND 'A' MAIN, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037.
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.4206/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1163/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
- 18 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
- 19 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. VIJAYAMMA
D/O M.BASAVACHARY
AGED ABOUT 34 YEARS
RESIDING AT NO.2
GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.3844/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
- 20 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
IN R.F.A.No.1165/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR, ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
- 21 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. S.V.CHIKKANNACHAR
S/O VEERACHARI
AGED ABOUT 76 YEARS
RESIDING AT NO.45/4
3RD CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
- 22 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.4689/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1166/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
- 23 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. B.S.SURESHAPPA
S/O B.R.SHIVANANJAIAH
AGED ABOUT 44 YEARS
- 24 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
RESIDING AT NO.38
3RD CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.4698/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1167/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
- 25 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
- 26 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. SMT.LEELAMMA
W/O M.V.SESHAGIRI RAO
AGED ABOUT 56 YEARS
RESIDING AT NO.3, 58/104,
3RD CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 31.3.2012 PASSED IN O.S.NO.3597/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1168/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
- 27 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR, ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
- 28 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE
4. K.S.HEPSI BAI
D/O LATE CHINNAIAH
AGED ABOUT 56 YEARS
RESIDING AT No.10,
3RD CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 31.3.2012 PASSED IN O.S.NO.3848/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
- 29 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1169/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
- 30 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. T.VASUDEVAN
S/O K.O.CHELLAPPAN NAIR
AGED ABOUT 59 YEARS
RESIDING AT NO.19,
3RD CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
- 31 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 31.3.2012 PASSED IN O.S.NO.3846/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1170/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
- 32 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
- 33 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
4. SYED BASHEER
S/O SYED PASHA SAB
AGED ABOUT 59 YEARS
RESIDING AT NO.33,
3RD CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.5051/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1171/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
- 34 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5,
BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
- 35 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. A.N.AMARESH
S/O NITYANAND
AGED ABOUT 56 YEARS
RESIDING AT NO.35,
2ND MAIN, 2ND CROSS,
GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 31.3.2012 PASSED IN O.S.NO.4701/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
- 36 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
IN R.F.A.No.1172/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR, ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5, BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
- 37 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. R.S.MANI
S/O T.S.RAMASWAMY IYER
AGED ABOUT 66 YEARS
RESIDING AT NO.12,
3RD CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
- 38 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 31.3.2012 PASSED IN O.S.NO.3600/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1173/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
- 39 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5,
BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
- 40 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
4. VENKATACHALAM
S/O V.THANNIR MALAI
AGED ABOUT 44 YEARS
RESIDING AT PROPERTY BEARING
KHATHA No.650/1
GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
REPRESENTED BY HIS
GENERAL POWER OF ATTORNEY HOLDER
SMT.MARAGADAVALLI
W/O MEENAKSHI SUNDARAM
AGED ABOUT 47 YEARS
RESIDING AT NO.13-B,
GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037.
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.5053/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
- 41 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
IN R.F.A.No.1174/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 60 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI, BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR, ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 42 YEARS,
RESIDING AT NO.5,
BANASAVADI, BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
- 42 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 49 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
4. SINDHU R. MOHAN
W/O MOHAN KRISHNA
AGED ABOUT 44 YEARS
RESIDING AT NO.17
2ND CROSS, 2ND 'A' MAIN,
GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
- 43 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 2.4.2012 PASSED IN O.S.NO.4696/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1175/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 56 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 52 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 43 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR,
ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
- 44 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 38 YEARS,
RESIDING AT NO.5,
BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 45 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 36 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
- 45 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
4. H.N.VENKATACHALA
S/O NARAYANAPPA
AGED ABOUT 40 YEARS
RESIDING AT NO.9,
2ND 'A' MAIN,
3RD CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 31.3.2012 PASSED IN O.S.NO.5048/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1176/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 59 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 51 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
- 46 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR, ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 41 YEARS,
RESIDING AT NO.5,
BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 48 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI, BANGALORE EAST TALUK,
- 47 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 40 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI, BANGALORE EAST TALUK,
BANGALORE-560 037
4. J.RAMACHANDRAN
S/O JAYARAMAN
AGED ABOUT 37 YEARS
RESIDING AT NO.16,
2ND CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 02.04.2012 PASSED IN O.S.NO.4207/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1177/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 59 YEARS
RESIDING AT NO.17, KARADAGARA,
- 48 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 51 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR, ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 41 YEARS,
RESIDING AT NO.5,
BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
- 49 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 48 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI, BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 39 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI, BANGALORE EAST TALUK,
BANGALORE-560 037
4. MUTHU
S/O A.T.ANNAMALAI
AGED ABOUT 65 YEARS
RESIDING AT NO.34,
3RD CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 02.04.2012 PASSED IN O.S.NO.3599/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
- 50 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
IN R.F.A.No.1178/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 59 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 51 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR, ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 41 YEARS,
RESIDING AT NO.5,
BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
- 51 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 48 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI, BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 39 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI, BANGALORE EAST TALUK,
BANGALORE-560 037
4. BABU.S
S/O NAGAPPA NAIDU
AGED ABOUT 38 YEARS
RESIDING AT NO.431,
1ST CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
- 52 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 31.03.2012 PASSED IN O.S.NO.4687/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN R.F.A.No.1179/2012
BETWEEN:
1. SMT G SUNANDAMMA
W/O RAGHURAM REDDY
AGED ABOUT 59 YEARS
RESIDING AT NO.17, KARADAGARA,
BANGARPET TALUK,
KOLAR DISTRICT-63121
2. SMT G ANUSUYA
W/O ANANTHA REDDY
AGED ABOUT 51 YEARS,
RESIDING AT NO.125,
DODDANNEKKUNDI VILLAGE,
K.R.PURAM HOBLI,
BANGALORE EAST TALUK,
BANGALORE-560 037
3. SMT G GAYATHRI
W/O SRINIVASA REDDY
D/O S.GOVINDA REDDY
AGED ABOUT 47 YEARS,
RESIDING AT NO.489,
HEMANTH NAGAR, ANANTHARAM LAYOUT,
CHINNAPPANAHALLI,
BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
4. SMT G SHOBA
W/O LAKSHMANA REDDY
D/O S.GOVINDA REDDY
- 53 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
AGED ABOUT 41 YEARS,
RESIDING AT NO.5,
BANASAVADI,
BANGALORE SOUTH TALUK,
BANGALORE-560 037
...APPELLANTS
(BY SRI B R PRABHULINGA MURTHY, ADVOCATE -ABSENT)
AND:
1. S GOVINDA REDDY
S/O LATE SUNKA REDDY
R1 IS DEAD, LEGAL REPRESENTATIVES
R2 AND R3 ARE ON RECORD
2. G RAMACHANDRA
S/O S.GOVINDA REDDY
AGED ABOUT 48 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI, BANGALORE EAST TALUK,
BANGALORE DISTRICT-560 037
3. G SURESH
S/O S.GOVINDA REDDY
AGED ABOUT 39 YEARS,
RESIDING AT DODDANEKKUNDI VILLAGE,
K.R.PURAM HOBLI, BANGALORE EAST TALUK,
BANGALORE-560 037
4. GOUTHAMI
D/O G.KASHI VISHWANATH
AGED ABOUT 36 YEARS
RESIDING AT NO.34/104,
2ND MAIN, 2ND CROSS, GOVINDAREDDY LAYOUT
DODDANEKUNDI
BANGALORE - 560 037
...RESPONDENTS
- 54 -
NC: 2023:KHC:46953
RFA No. 1164 of 2012
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
[BY SRI K.G.SADASHIVIAH, ADVOCATE FOR C/R4;
R1- DEAD, OTHER DEFENDANTS WERE STATED TO BE LEGAL
REPRESENTATIVES OF DECEASED DEFENDANT R1 (VIDE
ORDER DATED 21.06.2013)
VIDE ORDER DATED 21.06.2013 NOTICE TO R2 AND R3
DISPENSED WITH]
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 31.03.2012 PASSED IN O.S.NO.3845/2009 ON
THE FILE OF THE XLIII ADDL. CITY CIVIL & SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
THESE APPEALS, COMING ON FOR ARGUMENTS, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Case called thrice. None present on behalf of the
appellants. Even on the last occasion, there was no
representation on behalf of the appellants. Appellants
remained absent on 21.11.2023 as well.
In all these appeals, suits came to be decreed in favour of
individual site owners.
Taking note of the fact that these appeals arise out of
judgment and decree passed by the learned Trial Judge which
are arising out of suits of the year 2009 and judgment is dated
- 55 -
NC: 2023:KHC:46953
C/W RFA Nos. 1157 of 2012,1158 of 2012, 1159 of
2012, 1160 of 2012, 1161 of 2012, 1162 of 2012,
1163 of 2012, 1165 of 2012, 1166 of 2012, 1167 of
2012, 1168 of 2012, 1169 of 2012, 1170 of 2012,
1171 of 2012,1172 of 2012, 1173 of 2012,1174 of
2012, 1175 of 2012, 1176 of 2012, 1177 of 2012,
1178 of 2012, 1179 of 2012
02.04.2012 and that there is no representation on behalf of the
appellants consistently, it is presumed that appellants are not
interested in prosecuting the appeals diligently and accordingly,
appeals are dismissed for non prosecution.
Sd/-
JUDGE
kcm
