Smt. Jyothi vs The Manager
2023 Latest Caselaw 10446 Kant

Karnataka High Court

Smt. Jyothi vs The Manager on 13 December, 2023

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                               -1-
                                                            NC: 2023:KHC:45298
                                                       MFA No. 7724 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 13TH DAY OF DECEMBER, 2023

                                           BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 7724 OF 2023 (MV)
                   BETWEEN:

                   1.    SMT. JYOTHI
                         W/O LATE KANTHARAJU
                         AGED ABOUT 37 YEARS

                   2.    JAYADEEPU GOWDA
                         S/O LATE KANTHARAJU
                         AGED ABOUT 18 YEARS

                   3.    SHIVALINGAPPA
                         S/O LATE CHELUVEGOWDA
                         AGED ABOUT 71 YEARS

                   4.    SMT SHARADAMMA
                         W/O SHIVALINGAPPA
                         AGED ABOUT 69 YEARS
Digitally signed         ALL ARE R/AT CHIKKA BILITHI VILLAGE
by
DHANALAKSHMI             VADDARAHALLI CHANNARAYPATNA TALUK
MURTHY                   HASAN DISTRICT-573201.
Location: High                                                   ...APPELLANTS
Court of
Karnataka          (BY SRI. GIRISH B BALADARE., ADVOCATE)

                   AND:

                   1.    THE MANAGER
                         UNITED INDIA INSURANCE CO LTD,
                         REGIONAL OFFICE T P HUB
                         5TH AND 6TH FLOOR, KRISHI BHAVAN
                         HUDSON CIRCLE, NRUPATHUNGA ROAD
                         BENGALURU-560001.
                             -2-
                                        NC: 2023:KHC:45298
                                     MFA No. 7724 of 2023




2.   CHENNAKESHAVA N
     S/O NAGANNA GOWDA N
     MAJOR, R/O NADTHOTU HOUSE
     BILINELE VILLAGE AND POST
     PUTTUR TALUK
     DAKSHINA KANNADA DISTRICT-573238
                                            ...RESPONDENTS
     THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT
AGAINST THE JUDGMENT AND AWARD DATED 11.09.2019
PASSED IN MVC NO. 5711/2018 ON THE FILE OF THE I
ADDITIONAL SMALL CAUSES JUDGE AND MACT, BENGALURU,
PARTLY ALLOWING THE CLAIM PETITION FOR COMPENSATION
AND SEEKING ENHANCEMENT OF COMPENSATION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                        JUDGMENT

1. Learned counsel for the appellants has filed a memo

dated 13.12.2023 seeking permission to withdraw this

appeal.

2. Memo dated 13.12.2023 is taken on record.

3. The above appeal is dismissed as not pressed.

Sd/-

JUDGE

HA