Karnataka High Court
Smt. Shylaja vs Sri. Cheluvegowda on 31 August, 2023
Bench: H.P.Sandesh
-1-
NC: 2023:KHC:31345
RSA No. 2495 of 2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 31ST DAY OF AUGUST, 2023
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
REGULAR SECOND APPEAL NO. 2495 OF 2018 (DEC/INJ)
BETWEEN:
1. SMT. SHYLAJA
D/O SRI CHIKKAMARIGOWDA
AGED ABOUT 48 YEARS
R/AT D.NO.11, 4TH MAIN
10TH CROSS, ALANAHALLI LAYOUT
MYSORE-570 011
...APPELLANT
(BY SRI MARUTHI PRASAD S.A., ADVOCATE)
AND:
1. SRI CHELUVEGOWDA
S/O LATE BETTEGOWDA
AGED BOUT 75 YEARS
R/AT D.NO.29,
Digitally signed MANCHEGOWDANA KOPPALU
by SHARANYA T DEVARAJA MOHALLA
Location: HIGH MYSORE-570 001
COURT OF
KARNATAKA
2. SMT SAVITHRAMMA
W/O LATE UGREGOWDA
AGED ABOUT 85 YEARS
3. SMT. PADMAMMA
D/O LATE UGREGOWDA
AGED ABOUT 66 YEARS
4. SRI NAGARAJU
S/O LATE UGREGOWDA
AGED ABOUT 63 YEARS
-2-
NC: 2023:KHC:31345
RSA No. 2495 of 2018
5. SRI LOHITH
S/O SRI NAGARAJU
AGED ABOUT 27 YEARS
6. SRI PUNEETH
S/O SRI NAGARAJU
AGED ABOUT 26 YEARS
7. SRI RAMESH
S/O LATE UGREGOWDA
AGED ABOUT 58 YEARS
8. KUM RUSHYASHRUNGA R
D/O SRI RAMESH
AGED ABOUT 26 YEARS
9. SRI RAKSHIT R
S/O SRI RAMESH
AGED ABOUT 26 YEARS
10. SMT. MANJULA
D/O LATE UGREGOWDA
AGED ABOUT 56 YEARS
11. SMT MAHADEVAMMA
W/O LATE KUNTAIAH @ KUNTEGOWDA
AGED ABOUT 55 YEARS
12. SRI CHELUVA
S/O LATE KUNTAIAH @ KUNTEGOWDA
AGED ABOUT 35 YEARS
13. SMT. MANGALA
D/O LATE KUNTAIAH @ KUNTEGOWDA
AGED ABOUT 33 YEARS
14. SRI KESHAVA
S/O LATE KUNTAIAH @ KUNTEGOWDA
AGED ABOUT 29 YEARS
15. SMT THIMMAMMA
W/O LATE RAMEGOWDA
-3-
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RSA No. 2495 of 2018
AGED ABOUT 73 YEARS
16. SRI SURESH
S/O LATE RAMEGOWDA
AGED ABOUT 54 YEARS
17. SMT. SOWMYA
D/O SRI SURESH
AGED ABOUT 29 YEARS
18. SMT. SAROJA
D/O LATE RAMEGOWDA
AGED ABOUT 52 YEARS
19. SMT. UMA
D/O LATE RAMEGOWDA
AGED ABOUT 50 YEARS
20. SMT MAMATHA
D/O LATE RAMEGOWDA
AGED ABOUT 48 YEARS
21. SRI SOMU
S/O LATE RAMEGOWDA
AGED ABOUT 43 YEARS
22. SMT KALPANA
D/O LATE RAMEGOWDA
AGED ABOUT 48 YEARS
23. SRI NARAYANAGOWDA
S/O LATE BETTEGOWDA
AGED ABOUT 76 YEARS
24. SRI LOKESH
S/O NARAYANAGOWDA
AGED ABOUT 50 YEARS
25. SMT. RATHNA
D/O NARAYANAGOWDA
AGED ABOUT 46 YEARS
-4-
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RSA No. 2495 of 2018
26. SRI PRAKASH
S/O NARAYANAGOWDA
AGED ABOUT 43 YEARS
27. SRI VYRAMUDIGOWDA
S/O LATE BETTEGOWDA
AGED ABOUT 73 YEARS
28. SMT. KAMAKSHI
D/O VYRAMUDIGOWDA
AGED ABOUT 53 YEARS
29. SMT BHARATHI
D/O VYRAMUDIGOWDA
AGED ABOUT 50 YEARS
30. SMT. BHAGYA
D/O VYRAMUDIGOWDA
AGED ABOUT 48 YEARS
31. SRI BETTEGOWDA
S/O VYRAMUDIGOWDA
AGED ABOUT 46 YEARS
32. SRI MAHENDRA
S/O VYRAMUDIGOWDA
AGED ABOUT 43 YEARS
33. SMT. GOWRAMMA
W/O LATE CHIKKANNA @ BETTEGOWDA
AGED ABOUT 62 YEARS
34. SMT. RANI
D/O LATE CHIKKANNA @ BETTEGOWDA
AGED ABOUT 46 YEARS
35. SMT ANITHA
D/O LATE CHIKKANNA @ BETTEGOWDA
AGED ABOUT 43 YEARS
36. SRI CHANDRASHEKAR
S/O LATE CHIKKANNA @ BETTEGOWDA
-5-
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RSA No. 2495 of 2018
AGED ABOUT 36 YEARS
37. SMT. KAVITHA
D/O LATE CHIKKANNA @ BETTEGOWDA
AGED ABOUT 31 YEARS
RESPONDENTS 2 TO 37 ARE
RESIDING AT MANCHEGOWDANA
KOPPALU VILLAGE
KASABA HOBLI
MYSORE TALUK
MYSORE-570 017.
...RESPONDENTS
THIS RSA IS FILED U/S. 100 OF CPC., AGAINST THE
JUDGEMENT DECREE DTD 03.09.2018 PASSED IN R.A.NO.
21/2016 ON THE FILE OF THE IV ADDITIONAL DISTRICT
JUDGE, MYSURU, DISMISSING THE APPEAL AND CONFIRMING
THE JUDGEMENT AND DECREE DTD 03.10.2015 PASSED IN
OS.NO.398/2008 ON THE FILE OF THE II ADDITIONAL SENIOR
CIVIL JUDGE, MYSURU.
THIS APPEAL COMING ON FOR ADMISSION THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for appellant has filed memo seeking
permission to withdraw the appeal. In view of the memo, the
counsel is permitted to withdraw the appeal.
Hence, the appeal dismissed as withdrawn.
Sd/-
JUDGE
RHS
