Shamrao S/O Hanmanthrao vs The State Of Karnataka And Ors
2023 Latest Caselaw 6138 Kant

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                                                   NC: 2023:KHC-K:6836-DB
                                                        WA No. 200474 of 2016




                                IN THE HIGH COURT OF KARNATAKA,
                                        KALABURAGI BENCH
                             DATED THIS THE 30TH DAY OF AUGUST, 2023
                                              PRESENT
                           THE HON'BLE MR. JUSTICE MOHAMMAD NAWAZ
                                                AND
                               THE HON'BLE MR. JUSTICE RAJESH RAI K

                           WRIT APPEAL NO.200474 OF 2016 (KLR-RR/SUR)


                      BETWEEN:

                      SHAMARAO S/O HANMANTHRAO
                      AGE:60 YEARS, OCC: AGRICULTURE,
                      R/O: KAMALAPUR TQ & DIST:KALABURAGI

                                                                  ...APPELLANT
                      (BY SRI N.B.DIWANJI, ADVOCATE)

                      AND:

                      1.   THE STATE OF KARNATAKA
                           THROUGH ITS SECRETARY
Digitally signed by
                           REVENUE DEPARTMENT
SWETA KULKARNI
Location: HIGH
                           M.S. BUILDING BENGALURU - 560 001.
COURT OF
KARNATAKA

                      2.   THE REGIONAL COMMISSIONER
                           MINI VIDHANA SOUDHA
                           KALABURAGI-585 102.

                      3.   THE DEPUTY COMMISSIONER
                           MINI VIDHANA SOUDHA
                           KALABURAGI-585 102.

                      4.   THE ASSISTANT COMMISSIONER
                           KALABURAGI, NEAR JAGATH CIRCLE
                           MAIN ROAD, KALABURAGI - 585 102.
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                              NC: 2023:KHC-K:6836-DB
                                    WA No. 200474 of 2016




5.    THE TAHASILDAR (NORTH CIRCLE),
      KALABURAGI - 585 101.

6.    CHANDRASHEKHAR S/O SIDRAMAPPA
      AGE:58 YRS, OCC: AGRICULTURE
      R/O: KAMALAPUR VILLAGE,
      TQ: & DIST:KALABURAGI-585 101.

7.    RUKMAYYA S/O BHIMAYYA KAMALAPURKAR
      SINCE DECEASED HIS LRS.

a.    GANGAMMA W/O RUKMAYYA KAMALAPURKAR
      AGED ABOUT 85 YRS, OCC: HOUSEHOLD

b.    PRAKASH S/O RUKMAYYA KAMALAPURKAR
      AGE ABOUT YRS, OCC: AGRICULTURE

c.    PRATAP S/O RUKMAYYA KAMALAPURKAR
      AGE ABOUT 58 YRS, OCC: HOUSEHOLD

      ALL ARE R/O VILLAGE KAMALAPUR
      TQ: & DIST: KALABURAGI -585 101

                                          ...RESPONDENTS

(BY    SRI MALLIKARJUN C. BASAREDDY, GOVT. ADV.
       FOR R1 TO R5,
       SRI RAMACHANDRA K., ADV. FOR R6, R7(A) & R7(B),
       V/O. DT: 27/08/2018 SERVICE OF NOTICE UPON
       R7(C) IS HELD SUFFICIENT)

       THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT 1961, PRAYING TO ALLOW THE
WRIT APPEAL AND SET ASIDE THE ORDER DATED: 02-08-2016
PASSED IN W.P.NO.202082/2016 & 202106/2016 BY THIS
COURT AND CONSEQUENTLY ALLOW THE WRIT PETITION AND
QUASH THE ORDER PASSED BY THE RESPONDENT NO.2 AT
ANNEXURE-G AND ETC.
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                                      NC: 2023:KHC-K:6836-DB
                                              WA No. 200474 of 2016




      THIS APPEAL COMING ON FOR ORDERS THIS DAY,
MOHAMMAD NAWAZ J., DELIVERED THE FOLLOWING:

                               JUDGMENT

The learned counsel for the appellant has filed a

memo for dismissing the appeal as it has become

infructuous.

Memo is placed on record.

Writ appeal is dismissed as having become

infructuous.

Pending interlocutory applications do not survive for

consideration. Accordingly all pending interlocutory

applications are disposed of.

Sd/-

JUDGE

Sd/-

JUDGE

SWK