Karnataka High Court
Sri D.S.Raghavendra vs Syed Abdul Jaleel on 22 August, 2023
Bench: H.P.Sandesh
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NC: 2023:KHC:29818
RSA No. 1244 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 22ND DAY OF AUGUST, 2023
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
REGULAR SECOND APPEAL NO. 1244 OF 2019 (PAR)
BETWEEN:
1. SRI D.S.RAGHAVENDRA
AGED ABOUT 56 YEARS
S/O. LATE D. SHAMA RAO,
RESIDING AT NO.204/C,
6TH MAIN CROSS, III BLOCK,
JAYANAGAR,
BENGALURU-560 011.
...APPELLANT
(BY SRI GANESH GEETA BUDDIVANTAPPA, ADVOCATE)
AND:
SYED ABDUL JALEEL
SINCE DECEASED BY HIS LRS.
Digitally signed
by SHARANYA T
1. SMT. HASEENA BI
Location: HIGH
COURT OF AGED ABOUT 59 YEARS
KARNATAKA W/O. LATE SYED ABDUL JALEEL
2. SRI S.J.FAROOQ
AGED ABOUT 39 YEARS
S/O. LATE SYED ABDUL JALEEL
3. SRI S.J.FAIROZ
AGED ABOUT 35 YEARS
S/O. LATE SYED ABDUL JALEEL
4. SMT. S.J.ASMA ANJUM
AGED ABOUT 32 YEARS,
D/O. LATE SYED ABDUL JALEEL,
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NC: 2023:KHC:29818
RSA No. 1244 of 2019
5. SMT. S.J.SHAMEENA BI
AGED ABOUT 30 YEARS,
D/O. LATE SYED ABDUL JALEEL,
6. SMT. S.J.ZOHRA JABEENA
AGED ABOUT 28 YEARS,
D/O. LATE SYED ABDUL JALEEL,
ALL ARE RESIDING AT 16/1,
1ST FLOOR, 3RD CROSS,
DR. T.C.M. ROYAN ROAD.
SMT. SHARFUNNISSA
SINCE DECEASED BY HER LRS
7. SRI MANSOOR ALI KHAN
AGED ABOUT 42 YEARS,
S/O. LATE SHARFUNNISS
8. SRI MAZHAR ALI KHAN
AGED ABOUT 38 YEARS
S/O. LATE SHARFUNNISS
9. SRI MAQSOOD ALI KHAN
AGED ABOUT 26 YEARS
D/O. LATE SHARFUNNISSA
10. SRI IMRAN ALI KHAN
AGED ABOUT 27 YEARS
D/O. LATE SHARFUNNISSA
11. SMT. MINNA
AGED ABOUT 40 YEARS
D/O. LATE SHARFUNNISSA
12. SMT. FARIDA
AGED ABOUT 48 YEARS
D/O. LATE SHARFUNNISSA
13. SRI ANWAR ALI KHAN
MAJOR IN AGE,
S/O. LATE SHARFUNNISSA,
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RSA No. 1244 of 2019
14. SMT.SHAKEELA
MAJOR IN AGE
SRI SYED HUSSAIN
SINCE DECEASED BY HIS LRS,
15. SMT. ISHRATH
AGED ABOUT 44 YEARS,
W/O. LATE SYED HUSSAIN,
16. SRI MUBARAK
AGED ABOUT 24 YEARS
S/O. LATE SYED HUSSAIN,
17. SRI ILIYAS PASHA
MAJOR IN AGE,
SRI MUNEER
SINCE DECEASED BY HIS LRS
18. SMT. ABIDA,
AGED ABOUT 44 YEARS,
W/O. LATE MUNEER,
19. SMT. ARSHYA
AGED ABOUT 27 YEARS
D/O. MUNEER,
20. SRI SHAZIA
AGED ABOUT 19 YEARS
S/O. LATE MUNEER,
21. SRI SAMEER
AGED ABOUT 24 YEARS
S/O. LATE MUNEER,
22. SRI ZAMEER
AGED ABOUT 22 YEARS
S/O. LATE MUNEER,
23. SRI AFRIDI
AGED ABOUT 20 YEARS
D/O LATE MUNEER
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NC: 2023:KHC:29818
RSA No. 1244 of 2019
ALL ARE RESIDING NEAR
MASJID, DEVANAHALLI,
BENGALURU RURAL DISTRICT.
24. SRI FAYAIZ
MAJOR IN AGE,
25. SRI SYED MAHMOOD
S/O. H. SYED MOHIUDDIN
MAJOR IN AGE,
26. SMT. MEHRUNNISSA
D/O. H.SYED MOHIUDDIN,
MAJOR IN AGE,
RESPONDENT NOS.8 AND 9 ARE
RESIDING AT B.T.M. LAYOUT,
BANGALORE.
27. L. RAMANNA @ RAMAIAH
AGED ABOUT 60 YEARS
S/O. LAKSHMAIAH,
R/AT SAROVARA STREET,
DEVANAHALLI TOWN,
BANGALORE RURAL DISTRICT.
...RESPONDENTS
(BY SRI NAVEED AHMED, ADVOCATE FOR C/R1 TO R6;
SRI FAYAZ KHAN, ADVOCATE FOR C/R17;
SRI MOHD TIPPU SULTAN, ADVOCATE FOR C/R25 & R26)
THIS RSA IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 05.04.2019
PASSED IN R.A.NO.15052/2018 ON THE FILE OF THE V ADDL.
DISTRICT AND SESSIONS JUDGE, DEVANAHALLI, ALLOWING
THE APPEAL AND SETTING ASIDE THE JUDGMENT AND DECREE
DATED 01.10.2018 PASSED IN O.S.NO.11/2006 ON THE FILE
OF THE SENIOR CIVIL JUDGE AND JMFC, DEVANAHALLI.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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NC: 2023:KHC:29818
RSA No. 1244 of 2019
JUDGMENT
Learned counsel for the appellant has filed a memo on
03.06.2020 seeking permission of this Court to convert this
Regular Second Appeal into Miscellaneous Second Appeal.
In view of the memo, learned counsel for the appellant is
permitted to convert this Regular Second Appeal into
Miscellaneous Second Appeal.
For the purpose of statistics, the appeal stands
disposed of.
Sd/-
JUDGE
ST
