Sri Ramachandrappa vs Sri M K Shivashankar
2023 Latest Caselaw 5749 Kant

                                                 -1-
                                                            NC: 2023:KHC:29392
                                                           RSA No. 879 of 2016




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                              DATED THIS THE 18TH DAY OF AUGUST, 2023
                                               BEFORE
                              THE HON'BLE MR JUSTICE ASHOK S.KINAGI
                            REGULAR SECOND APPEAL NO. 879 OF 2016
                                         (DEC/INJ)

                      BETWEEN:

                      SRI RAMACHANDRAPPA
                      S/O NALLAPPA
                      AGED ABOUT 53 YEARS
                      R/A BACHAHALLI VILLAGE
                      ANTHRAHALLI POST
                      THUBUGERE HOBLI
                      DODDABALLAPURA TALUK
                      BANGALORE RURAL DISTRICT - 561 203
                                                                  ...APPELLANT
                      (BY SRI. RAGHAVENDRA V., ADVOCATE)

                      AND:

                      1.    SRI M K SHIVASHANKAR
                            S/O LATE M KRISHNAPPA
Digitally signed by         AGED ABOUT 62 YEARS
SUNITHA
GANGARAJU                   R/A FORT ROAD
Location: High              DODDABALLAPURA TOWN
Court of Karnataka
                            BANGALORE RURAL DISTRICT - 561 203

                      2.    SRI M K SRINIVASAN
                            S/O LATE M KRISHNAPPA
                            AGED ABOUT 55 YEARS
                            SILK MERCHANT, R/A FORT ROAD
                            DODDABALLAPURA TOWN
                            BANGALORE RURAL DISTRICT - 561 203

                      3.    SMT VENKATALAKSHMAMMA
                            W/O LATE THIMMAPPA
                            D/O LATE KRISHNAPPA
                            -2-
                                         NC: 2023:KHC:29392
                                       RSA No. 879 of 2016




     AGED ABOUT 72 YEARS
     R/A MARUTHI NAGAR
     DODDABALLAPURA TOWN
     BANGALORE RURAL DISTRICT-561 203

4.   SRI V B GOVINDE GOWDA
     S/O BASAVE GOWDA
     AGED ABOUT 46 YEARS
     R/A SHREE SHA
     OLD POST OFFICE ROAD
     SURATHKAL
     MANGALORE DISTRICT-575 001.
                                            ...RESPONDENTS
(BY SRI. B.S. MURALI, ADVOCATE FOR R2)

     THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 11.02.2016 PASSED IN
RA.NO.10027/2013 ON THE FILE OF THE IV ADDL. DISTRICT
AND SESSIONS JUDGE, DODDABALLAPURA, BENGALURU
RURAL DISTRICT, BENGALURU, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 19.09.2013
PASSED IN OS.NO.82/2007 ON THE FILE OF THE SENIOR CIVIL
JUDGE, DODDABALLAPUR.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                       JUDGMENT

Learned counsel for the appellant filed a memo

seeking leave of this Court to withdraw the appeal as not

pressed.

2. Memo is placed on record.

3. Accordingly, the appeal is dismissed as not

pressed.

NC: 2023:KHC:29392 RSA No. 879 of 2016

In view of disposal of the appeal, pending IAs do not

survive for consideration and are accordingly stand

disposed of.

Sd/-

JUDGE

SKS