K V Anantharam Bhat vs N R Divakara
2023 Latest Caselaw 5509 Kant

                                              -1-
                                                          NC: 2023:KHC:28318
                                                        RSA No. 1088 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 10TH DAY OF AUGUST, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 1088 OF 2021 (SP)

                   BETWEEN:

                   K.V. ANANTHARAM BHAT
                   S/O VENKATAKRISHNA BHAT,
                   AGED ABOUT 70 YEARS,
                   R/AT RANGANATHA NAGARA,
                   SRIRANGAPATNA TOWN,
                   MANDYA DISTRICT.
                                                                ...APPELLANT
                   (BY SRI. SYED AKBAR PASHA, ADVOCATE)

                   AND:

                   1.    N.R. DIVAKARA
                         S/O A.M. RAGHURAMEGOWDA,
                         AGED ABOUT 35 YEARS,
                         R/AT NAGUVANAHALLI VILLAGE,
Digitally signed
by SHARANYA T            KASABA HOBLI, SRIRANGAPATTANA TALUK,
Location: HIGH           MANDLYA DISTRICT.
COURT OF
KARNATAKA
                   2.    P.V. NARASIMHASHETTY
                         S/O LATE VENKATAMUNI SHETTY,
                         AGED ABOUT 45 YEARS,

                   3.    P.N. MAHITHA
                         W/O P.V. NARASIMHASHETTY,
                         AGED ABOUT 36 YEARS,

                   4.    KUMARI HARISHTHA
                         S/O P V NARASIMHASHETTY,
                         AGED ABOUT 19 YEARS,
                              -2-
                                          NC: 2023:KHC:28318
                                       RSA No. 1088 of 2021




5.   P.N. CHETAN
     S/O P V NARASIMHASHETTY,
     AGED ABOUT 22 YEARS,

    RESPONDENTS 2 TO 5 ARE

RESIDING AT BACKSIDE OF JAINA BASADI, SRIRANGAPATTANA TOWN, PRESENT RESIDING AT BETTAHALLI ROAD, SHANTHI NAGARA BADAVANE, PANDAVAPURA TOWN, IN THE HOUSE OF SURESHGOWDA.

...RESPONDENTS (BY SRI. KENCHEGOWDA B.M., ADVOCATE FOR C/R1)

THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST THE JUDGMENT AND DECREE DATED 02.03.2020 PASSED IN RA NO.5012/2015 ON THE FILE OF THE III ADDITIONAL DISTRICT AND SESSIONS JUDGE, MANDYA (SITTING AT SRIRANGAPATNA) AND ETC.

THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE COURT DELIVERED THE FOLLOWING:

ORDERS

The counsel for the appellant has filed a memo seeking

permission of this Court to withdraw the appeal on the ground

that the appellant is not interested in prosecution the above

appeal since he is unable to pay the Court fee to maintain the

appeal. In view of the said memo, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

SN