Smt. Cicilia D'Souza vs Smt. Veronica D'Souza
2023 Latest Caselaw 2282 Kant

                                                -1-
                                                       RSA No. 127 of 2020




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 19TH DAY OF APRIL, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                         REGULAR SECOND APPEAL NO.127 OF 2020 (INJ)

                   BETWEEN:

                         SMT. CICILIA D'SOUZA
                         DEAD BY HER LRS

                   1.    SRI. WAZY D'SOUZA
                         AGED ABOUT 67 YEARS

                   2.    SRI PIUS D'SOUZA
                         AGED ABOUT 65 YEARS

                   3.    SMT. GRACY D'SOUZA
                         AGED ABOUT 63 YEARS
Digitally signed
by SHARANYA T      4.    SRI PATRIC D'SOUZA
Location: HIGH           AGED ABOUT 61 YEAWRS
COURT OF
KARNATAKA
                   5.    SRI. IVON D'SOUZA
                         AGED ABOUT 59 YEARS

                   6.    SRU DERVI D'SIUZA
                         AGED ABOUT 57 YEARS

                   7.    SMT. SHANTHI D'SOUZA
                         AGED ABOUT 55 YEARS

                   8.    SMT. PREMA D'SOUZA
                         AGED ABOUT 54 YEARS
                          -2-
                                    RSA No. 127 of 2020




9.   SRI. ASHOK D'SOUZA
     AGED ABOUT 57 YEARS

10. SMT. FELCY D'SOUZA
    AGED ABOUT 53 YEARS

     ALL ARE CHILDREN LATE CICILIA D'SOUZA
     R/AT D.NO.26-4-116
     JEPPINAMOGARU
     CITY CORPORATION
     MANGALURU 575001.


                                         ...APPELLANTS
(BY SRI. VISHWAJITH RAI M, ADVOCATE)



AND:

1.   SMT. VERONICA D'SOUZA
     W/O LATE PAUL D'SOUZA
     AGE MAJOR

2.   SRI. JOSEPH DEEPAK D'SOUZA
     S/O LATE PAUL D'SOUZA
     AGE MAJOR

     BOTH ARE R/AT D.NO. 26-4-114
     JEPPINAMOGARU
     CITY CORPORATIN
     MANGALURU 575001.


                                       ...RESPONDENTS

(BY SRI G RAVISHANKAR SHASTRY, ADVOCATE
FOR R1 & R2)
                            -3-
                                    RSA No. 127 of 2020




     THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 28.06.2019
PASSED IN R.A.NO.187/2015 ON THE FILE OF THE
PRINCIPAL SENIOR CIVIL JUDGE AND CJM, MANGALURU,
D.K. AND ETC.


     THIS R.S.A. COMING ON FOR ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:


                          ORDER

The learned counsel for the appellants has filed a

memo seeking permission of this Court to withdraw the

appeal on the ground that the parties have settled the

dispute.

2. In view of the said memo, the appeal is

dismissed as withdrawn.

Sd/-

JUDGE

SN