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Smt. Shanthamma vs N G Gangappa
2023 Latest Caselaw 2171 Kant

Citation : 2023 Latest Caselaw 2171 Kant
Judgement Date : 11 April, 2023

Karnataka High Court
Smt. Shanthamma vs N G Gangappa on 11 April, 2023
Bench: H.P.Sandesh
                                                -1-
                                                          RSA No. 981 of 2020




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 11TH DAY OF APRIL, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 981 OF 2020 (PAR)

                   BETWEEN:

                   1.    SMT. SHANTHAMMA
                         W/O LATE GOWDRA RUDRAPPA
                         AGED ABOUT 74 YEARS
                         AGRICULTURIST
                         R/O NAGANUR VILLAGE
                         DAVANAGERE TALUK AND DISTRICT.

                   2.    MAHESHAPPA
                         S/O LATE GOWDRA RUDRAPPA
                         AGED ABOUT 44 YEARS
                         AGRICULTURIST
                         R/O NAGANUR VILLAGE
                         DAVANAGERE TALUK AND DISTRICT.

                   3.    NAGARAJAPPA
Digitally signed
by SHARANYA T            S/O LATE GOWDRA RUDRAPPA
Location: HIGH           AGED ABOUT 42 YEARS
COURT OF
KARNATAKA                AGRICULTURIST
                         R/O NAGANUR VILLAGE
                         DAVANAGERE TALUK AND DISTRICT.
                                                                ...APPELLANTS

                            (BY SRI. SANTOSH R. NELKUDURI, ADVOCATE)

                   AND:

                   1.    N.G. GANGAPPA
                         S/O LATE KALLINGAPPA
                         AGED ABOUT 73 YEARS
                         AGRICULTURIST
                            -2-
                                      RSA No. 981 of 2020




     R/O NAGANUR VILLAGE
     DAVANAGERE TALUK AND DISTRICT.

2.   GOWDRA KARIBASAPPA
     S/O LATE KALLINGAPPA
     AGED ABOUT 57 YEARS
     AGRICULTURIST
     R/O NAGANUR VILLAGE
     DAVANAGERE TALUK AND DISTRICT.

3.   N.G. CHANDRASHEKARA
     S/O GOWDRA KARIBASAPPA
     AGED ABOUT 35 YEARS
     AGRICULTURIST
     R/O NAGANUR VILLAGE
     DAVANAGERE TALUK AND DISTRICT.

4.   SMT.MAHADEVAMMA
     W/O LATE SIDDABASAPPA
     AGED ABOUT 82 YEARS
     HOUSEWIFE
     R/O MALLASHETTYHALLI VILLAGE
     DAVANAGERE TALUK AND DISTRICT.

5.   SMT.SIDDAMMA
     W/O LATE REVANASIDDAPPA
     AGED ABOUT 79 YEARS
     HOUSE HOLD
     R/O NAGANUR VILLAGE
     DAVANAGERE TALUK AND DISTRICT.

6.   SMT.LALITHAMMA
     W/O MARULAPPA
     AGED ABOUT 69 YEARS
     HOUSE WIFE
     R/O SIDDANUR VILLAGE
     DAVANAGERE TALUK AND DISTRICT.

7.   SMT.SHAKUNTHALAMMA
     W/O BASAPPA
     SINCE DEAD BY LRS.,
     SHIVAKUMAR
                                -3-
                                             RSA No. 981 of 2020




    S/O LATE BASAVARAJAPPA
    AGED ABOUT 42 YEARS
    AGRICULTURIST
    R/O NAGANUR VILLAGE
    DAVANAGERE TALUK AND DISTRICT.
                                                   ...RESPONDENTS

     THIS RSA IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 10.12.2019
PASSED IN R.A.NO.64/2016 ON THE FILE OF THE I ADDL.
DISTRICT JUDGE, DAVANAGERE, ALLOWING THE APPEAL AND
MODIFYING THE JUDGMENT AND DECREE DATED 01.04.2016
PASSED IN O.S.NO.99/2013 ON THE FILE OF THE III ADDL.
SENIOR CIVIL JUDGE, DAVANAGERE.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

The learned counsel appearing for the appellants has filed

a memo dated 24.03.2023 praying this Court to dismiss the

appeal as the matter is settled between the parties before the

Trial Court in final decree proceedings.

In view of the memo, the appeal is dismissed as not

pressed.

Sd/-

JUDGE

CP

 
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