The Commissioner vs M/S Pacific Advertising
2022 Latest Caselaw 11883 Kant

                              1


 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 15TH DAY OF SEPTEMBER 2022

                       PRESENT

            THE HON'BLE MR. ALOK ARADHE
                ACTING CHIEF JUSTICE

                          AND

     THE HON'BLE MR.JUSTICE S.VISHWAJITH SHETTY

            W.A. NO.379 OF 2019 (LB-BMP)
                         IN
            W.P.No.39760 OF 2018 (GM-LB)

BETWEEN:

THE COMMISSIONER
BRUHAT BENGALURU MAHANAGARA PALIKE
N R SQUARE, HUDSON CIRCLE
BENGALURU-560 002.
                                        ... APPELLANT
(BY MR. SREENIDHI V, ADV.,)

AND:

1.    M/S. PACIFIC ADVERTISING
      NO.6/1, 4TH A CROSS
      KATHRIGUPPE MAIN ROAD
      BSK 3RD STAGE, BENGALURU - 560 085.

      REPT BY ITS PROPRIETOR
      SRI. PRASHANTH G V
      S/O VENKATAPPA
      AGED ABOUT 38 YEARS.

2.    M/S. SILVERADO
      NO. 6/1, 4TH A CROSS
      KATHRIGUPPE MAIN ROAD
      BSK 3RD STAGE, BENGALURU - 560 085.
      REPT BY ITS PROPRIETOR
      SRI. PRASHANTH G V
                             2


     S/O VENKATAPPA
     AGED ABOUT 38 YEARS
                                       ... RESPONDENTS
(BY MR. S. SARAVANA, ADV., FOR C/R1 & R2)
                          ---

     THIS WRIT APPEAL IS FILED U/S 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE
ORDER DATED 06/02/2019 PASSED IN WP NO.39760/2018
BY THE HONBLE SINGLE JUDGE OF THIS HONBLE COURT.

     THIS WRIT APPEAL COMING ON FOR ORDERS, THIS
DAY,   ACTING   CHIEF  JUSTICE,  DELIVERED   THE
FOLLOWING:

                          JUDGMENT

Mr.V.Sreenidhi, learned counsel for the appellant

seeks leave of this Court to withdraw the appeal. The

aforesaid submission is placed on record.

Accordingly, the appeal is dismissed as

withdrawn.

Sd/-

ACTING CHIEF JUSTICE

Sd/-

JUDGE

RV