Sri R Ajithchand Jain vs Sri A M Sathyanarayana
2022 Latest Caselaw 11761 Kant

                              -1-

 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 12TH DAY OF SEPTEMBER 2022

                         BEFORE

       THE HON'BLE MR. JUSTICE V. SRISHANANDA

            RFA NO.1676 OF 2014 (DEC-INJ)
BETWEEN:

SRI. R. AJITHCHAND JAIN
S/O SRI RICHOBCHAND JAIN
AGED ABOUT 52 YEARS
R/AT NO.29, 4TH CROSS
RAMASWAMY LAYOUT
BYAPPANAHALLI EXTENSION
BANGALORE - 560 038                     ... APPELLANT

(BY SRI.M.D.RAGHUNATH, ADVOCATE)

AND:

1.     SRI. A.M.SATHYANARAYANA
       S/O LATE MARIAPPA
       AGED ABOUT 89 YEARS

2.     SRI. A.M.RAMA MURTHY
       S/O LATE MARIAPPA
       AGED ABOUT 86 YEARS

3.     SMT. A.M.SAROJAMMA
       W/O LATE A.MARIAPPA
       AGED ABOUT 107 YEARS

       RESPONDENT NOS.1 TO 3
       ARE R/AT NO.144, NEHRUNAGAR
       BANGALORE - 560 020

       SRI. LAKSHMINARAYANA
       S/O RAMAIAH
       SINCE DECASED BY HIS LRS

4.     SMT. YELLAMMA
       W/O LATE LAKSHMINARAYANA
       AGED ABOUT 70 YEARS
                             -2-


      SRI. LAKSHMIPATHI
      S/O LATE LAKSHMINARAYANA
      SINCE DECEASED BY HIS LRS

5.    SMT. G. LALITHA
      W/O LATE LAKSHMIPATHI L.N.
      AGED ABOUT 45 YEARS

6.    L. NAGARAJ
      AGED ABOUT 32 YEARS
      S/O LATE LAKSHMIPATHI L.N.

7.    L. KAVITHA
      AGED ABOUT 30 YEARS
      D/O LATE LAKSHMIPATHI L.N.

8.    L. ARAVIND RAJ
      AGED ABOUT 27 YEARS
      S/O LATE LAKSHMIPATHI L.N.

      R-4 AND R-5 TO R-8 ARE
      R/AT NO.50/51, 1ST CROSS
      NEW BYAPPANAHALLI
      INDIRANAGAR POST
      BANGALORE - 560 034

9.    SRI. LAKSHMIRAJU
      S/O LATE LAKSHMINARAYANA
      AGED ABOUT 52 YEARS

10.   SRI. NATARAJ
      S/O LATE LAKSHMINARAYANA
      AGED ABOUT 47 YEARS
      R9 AND R10 ARE R/AT NO.50/51
      1ST CROSS, NEW BYAPPANAHALLI
      INDIRANAGAR POST, BANGALORE
      PIN-560 034

11.   SMT. LAKSHMIDEVI
      W/O SRI. KRISHNAPPA
      AGED ABOUT 55 YEARS
      R/AT 5TH MAIN, 7TH 'C' CROSS
      DEVASANDRA, KRISHNARAJAPURA
      BANGALORE - 560 036
                                 -3-

12.    SMT. LAKSHMI
       W/O SRI. GOPAL
       AGED ABOUT 50 YEARS
       R/AT RAMAKRISHNA REDDY LAYOUT
       MAHADEVAPURA BANDE POST
       WHITEFIELD ROAD
       BANGALORE

13.    SMT.VARALAKSHMI
       W/O SRI. SHANTARAJU
       AGED ABOUT 49 YEARS
       R/AT KONADASAPURA VILLAGE
       BIDERHALLI HOBLI
       BANGALORE EAST TALUK
       BANGALORE - 560 036                      ... RESPONDENTS

(BY SRI SHANMUKHAPPA, ADV. FOR C/R1 AND R2;
    R3, R11, R12 AND R13 ARE SERVED;
    R4 TO R10 SERVICE HELD SUFFICIENT VIDE ORDER
    DATED 10.2.21)

     THIS RFA IS FILED UNDER SECTION 96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 02.08.2014 PASSED IN
O.S.NO.5697/1999 ON THE FILE OF THE XIV-ADDL. CITY CIVIL
JUDGE, BENGALURU CITY, DECREEING THE SUIT FOR
DECLARATION AND INJUNCTION.

     THIS RFA COMING ON FOR ORDERS, THIS DAY, THE COURT
DELIVERED THE FOLLOWING:
                           JUDGMENT

Paper book is not filed till date.

Learned counsel for the appellant seeks time to file

paper book.

The prayer sought for is rejected. Hence, the appeal is

dismissed for non-prosecution.

Sd/-

JUDGE hkh.