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Basavaraj S/O Siddappa Karagi vs Tammansa S/O Dongarsa Katwa
2022 Latest Caselaw 11745 Kant

Citation : 2022 Latest Caselaw 11745 Kant
Judgement Date : 12 September, 2022

Karnataka High Court
Basavaraj S/O Siddappa Karagi vs Tammansa S/O Dongarsa Katwa on 12 September, 2022
Bench: S G Pandit, Anant Ramanath Hegde
                                                          -1-




                                                                  MFA No. 102272 of 2020

                             IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                DATED THIS THE 12TH DAY OF SEPTEMBER, 2022

                                                      PRESENT
                                      THE HON'BLE MR JUSTICE S G PANDIT
                                                         AND
                              THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                             MISCELLANEOUS FIRST APPEAL NO. 102272/2020 (MV-D)
                        BETWEEN:

                        1.     BASAVARAJ S/O SIDDAPPA KARAGI,
                               AGE: 54 YEARS, OCC: WEAVER, R/O: PLOT NO.12,
                               4TH CROSS, DEVANG NAGAR, M VADAGAON,
                               BELGAUM, PIN CODE:590001.

                        2.     VISHAL S/O SIDDAPPA KARAGI,
                               AGE: 25 YEARS, R/O: PLOT NO.12, 4TH CROSS,
                               DEVANG NAGAR, M VADAGAON,
                               BELGAUM. PIN CODE:590001.

                        3.     VINAYAK S/O SIDDAPPA KARAGI,
                               AGE: 23 YEARS, R/O: PLOT NO.12, 4TH CROSS,
                               DEVANG NAGAR, M VADAGAON, BELGAUM.
                               PIN CODE: 590001.
                                                                            -    APPELLANTS
                        (BY SRI. MAHANTESH S HIREMATH, ADVOCATE)

                        AND:

                        1.     TAMMANSA S/O DONGARSA KATWA,
                               AGE: MAJOR, OCC: BUSINESS, R/O: 931/1,
                               RAVNEET BUILDING, RPD COLLEGE ROAD,
Digitally signed by J
MAMATHA
                               OPP, UBI TILAKWADI BELAGAVI, PIN CODE-590001.
Location: High Court
of Karnataka, Dharwad
Bench Dharwad.
Date: 2022.09.17
11:27:41 +0530
                        2.     THE DIVISIONAL MANAGER,
                               ORIENTAL INSURANCE CO,LTD.,
                               2ND FLOOR, DHAMNEKAR ARCADE,
                               DR, AMBEDKAR ROAD, BELGAUM
                               PIN CODE-590001.
                                                                        -       RESPONDENTS
                                  -2-




                                          MFA No. 102272 of 2020

     THIS MFA IS FILED U/S.173(1) OF    MOTOR VEHICLES ACT, 1988,
AGAINST THE JUDGMENT AND AWARD         DATED 31.01.2020 PASSED IN
MVC NO.501/2018 ON THE FILE OF THE     IX ADDITIONAL DISTRICT AND
SESSIONS JUDGE AND ADDITIONAL           MOTOR ACCIDENT CLAIMS
TRIBUNAL-XII, BELAGAVI & ETC.

     THIS MFA COMING ON FOR ORDERS THIS DAY, S.G.PANDIT J,
PASSED THE FOLLOWING ORDER:

                               ORDER

Since the appellants have not complied the office objections

even after providing three opportunities and also not paid the costs

imposed by this Court, it appears that the appellants are not

interested in prosecuting the appeal. Accordingly, the appeal is

dismissed for non compliance of office objections.

Sd/-

JUDGE

Sd/-

JUDGE BVV

 
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