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Sri. G.S. Pradeep S/O Subramanyam vs Smt.Savitri @ Shama W/O. G.S. ...
2022 Latest Caselaw 11673 Kant

Citation : 2022 Latest Caselaw 11673 Kant
Judgement Date : 8 September, 2022

Karnataka High Court
Sri. G.S. Pradeep S/O Subramanyam vs Smt.Savitri @ Shama W/O. G.S. ... on 8 September, 2022
Bench: S G Pandit, Anant Ramanath Hegde
                                                 -1-




                                                        MFA No. 102677 of 2017

                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                             DATED THIS THE 8TH DAY OF SEPTEMBER, 2022

                                             PRESENT
                                 THE HON'BLE MR JUSTICE S G PANDIT
                                                AND
                         THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                         MISCELLANEOUS FIRST APPEAL NO. 102677/2017 (FC)
                      BETWEEN:

                      SRI. G.S. PRADEEP S/O SUBRAMANYAM,
                      AGED ABOUT 32 YEARS, OCC: PRIVATE SERVICE
                      R/O: GUNDUMANE TALAGOODU VILLAGE,
                      BALEHOLE (POST), MOODIGERI TALUK,
                      DIST: CHIKKAMAGALURU.
                                                               -     APPELLANT
                      (BY SRI. SHRIKANT T PATIL, ADVOCATE)

                      AND:

                      SMT.SAVITRI @ SHAMA W/O. G.S. PRADEEP,
                      AGED ABOUT 26 YEARS, HINDU SINECURE
                      R/O: KRISHNA NAGAR, SANDUR TALUK, NOW
                      RESIDING AT C/O AUTO YARISWAMY,
                      KAPPAGAL ROAD, 1ST CROSS, B.C. NAGAR,
                      NEAR VIJAYALAXMI HOSTEL, BALLARI.
                                                               -   RESPONDENT

                           THIS APPEAL IS FILED UNDER SECTION 19(1) OF THE
Digitally signed by
John Doe
                      FAMILY COURT ACT AGAINST THE JUDGMENT AND DECREE
Location: High
Court of Karnataka,   DATED 18.01.2016 PASSED IN M.C. NO.18/2015 ON THE FILE OF
Dharwad Bench
Dharwad.
Date: 2022.09.09
                      THE PRL. JUDGE, FAMILY, COURT & ETC.
11:06:46 +0530


                           THIS APPEAL COMING ON FOR ORDERS THIS DAY,
                      S.G.PANDIT, J PASSED THE FOLLOWING:
                               -2-




                                      MFA No. 102677 of 2017


                            ORDER

Memo dated 08.09.2022 is filed seeking to dismiss the

appeal as not pressed.

Memo is placed on record. Appeal is dismissed as

withdrawn.

SD JUDGE

SD JUDGE BVV

 
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