M/S Apple Spire India Llp vs Canara Bank
2022 Latest Caselaw 12576 Kant

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 19TH DAY OF OCTOBER 2022

                      PRESENT

        THE HON'BLE MR. JUSTICE ALOK ARADHE

                         AND

  THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY

            W.A. No.1043 OF 2021 (GM-RES)
                          IN
            W.P. No.12328 OF 2021 (GM-RES)

BETWEEN:

M/S. APPLE SPIRE INDIA L.L.P.
HAVING AN OFFICE AT NO.11/2
K R ROAD, BASAVANAGUDI
BANGALORE-560004
REPRESENTED BY ITS PARTNER
SRI. SURESH B S
AGED 67 YEARS.
                                   ... APPELLANT
(BY MR. RAMANA M.V.V. ADV.,)

AND:

CANARA BANK
REPRESENTED BY ITS
AUTHORIZED OFFICER
STRESSED ASSETS MANAGEMENT BRANCH
IFCI BHAVAN, CUBBONPET MAIN ROAD
N R SQUARE, HUDSON CIRCLE
BANGALORE-560001.
                                   ... RESPONDENT
(BY MR. VIKRAM UNNI RAJAGOPAL, ADV. FOR C/R)
                         ---
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     THIS W.A. IS FILED U/S 4 OF THE KARNATAKA HIGH
COURT ACT PRAYING TO SET ASIDE THAT PART OF THE
ORDER PASSED BY LEARNED SINGLE JUDGE OF THIS
HON'BLE COURT IN W.P. NO.12328/2021 (GM-RES) DATED
08/09/2021 AND ALLOW THE WRIT PETITION AND. PASS
SUCH OTHER SUITABLE ORDERS AS THIS HON'BLE COURT
DEEMS FIT IN THE FACTS AND CIRCUMSTANCES OF THE
CASE.

    THIS W.A. COMING ON FOR ORDERS, THIS DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel for the appellant has filed a memo

seeking leave of this court to withdraw the appeal.

The memo is taken on record.

Accordingly, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

SS