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Mrs Archana U Reddy vs Mr Uday Kumar Reddy
2022 Latest Caselaw 12563 Kant

Citation : 2022 Latest Caselaw 12563 Kant
Judgement Date : 18 October, 2022

Karnataka High Court
Mrs Archana U Reddy vs Mr Uday Kumar Reddy on 18 October, 2022
Bench: Alok Aradhe, S Vishwajith Shetty
                           1



 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 18TH DAY OF OCTOBER 2022

                       PRESENT

        THE HON'BLE MR. JUSTICE ALOK ARADHE

                         AND

  THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY

           M.F.A. NO.6470 OF 2014 (GW/WC)

BETWEEN:

MRS. ARCHANA U. REDDY
AGED ABOUT 40 YEARS
W/O MR. UDAY KUMAR REDDY
R/A NO.001, DIVYA JYOTHI
CLASSIC APARTMENTS
#22, 3RD MAIN, SLT BED
KORAMANGALA, BANGALORE-560 047.
                                       ... APPELLANT
(BY MR. NIKHILESH RAO M, ADV.,)

AND:

MR. UDAY KUMAR REDDY
S/O SRI. CHANDRASHEKAR REDDY
AGED ABOUT 47 YEARS
R/AT NO.09, OLD NO.05
3RD STREET, SUBBA RAO AVENUE COLLEGE ROAD
CHENNAI-600 006.
                                  ... RESPONDENT
(BY MRS. GEET MENON, ADV.,)
                        ---

     THIS MFA IS FILED U/S 19(1) OF FAMILY COURTS ACT,
R/W SEC.47(c) OF THE GUARDIANS AND WARDS ACT,
AGAINST THE JUDGMENT AND ORDER DT.13.06.2014
                             2



PASSED IN G & WC.NO.48/2012 ON THE FILE OF THE III
ADDITIONAL   PRINCIPAL  JUDGE,   FAMILY    COURT,
BANGALORE, DISPOSING THE PETITION FILED U/S 7 OF
THE GUARDIAN AND WARDS ACT.

    THIS M.F.A. COMING ON FOR HEARING, THIS DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:

                          JUDGMENT

Mr.Nikhilesh Rao M., learned counsel for the

appellant has filed a memo seeking leave of this Court

to withdraw the appeal. The aforesaid memo is taken

on record.

Accordingly, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

RV

 
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