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Smt.Bhavani W/O Timmagouda vs Mohammed Fajal Sayyed Adam
2022 Latest Caselaw 12380 Kant

Citation : 2022 Latest Caselaw 12380 Kant
Judgement Date : 12 October, 2022

Karnataka High Court
Smt.Bhavani W/O Timmagouda vs Mohammed Fajal Sayyed Adam on 12 October, 2022
Bench: Jyoti Mulimanipresided Byjmj
                             1




     IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

        DATED THIS THE 12TH DAY OF OCTOBER, 2022

                          BEFORE

         THE HON'BLE MS. JUSTICE JYOTI MULIMANI

     REGULAR SECOND APPEAL NO.5955 OF 2012 (PAR)
                        C/W
      REGULAR SECOND APPEAL NO.5808/2012 (PAR)

IN RSA NO.5955/2012
BETWEEN:

SMT.BHAVANI
W/O TIMMAGOUDA
AGED ABOUT 51 YEARS
OCC: HOUSEHOLD WORK
R/O: HATTIKERI OF MURUR VILLAGE
PRESENTLY RESIDING AT:
JEDDIKERI KASABA
TQ: HONNAVAR
DIST: UTTARA KANNADA - 581 334.             ...APPELLANT

[BY SRI V.P.KULKARNI., ADVOCATE (ABSENT)]

AND:

1.      SMT.MANGALA
        W/O MADHAV @ MAHADEVGOUDA
        AGED ABOUT 57 YEARS
        OCC: HOUSEHOLD
        R/O: KALASANKA
        TQ: KUMTA
        DIST: UTTARA KANNADA - 581 343.

2.      SARITA
        D/O MADHAV @ MAHADEVGOUDA
        AGED ABOUT 30 YEARS
        OCC: STUDENT
                           2




     R/O: KALASANKA
     TQ: KUMTA
     DIST: UTTARA KANNADA - 581 343.

3.   VEENA
     D/O MADHAV @ MAHADEVGOUDA
     AGED ABOUT 33 YEARS
     OCC: STUDENT
     R/O: KALASANKA
     TQ: KUMTA
     DIST: UTTARA KANNADA - 581 343.

4.   NAGARAJ
     S/O MADHAV @ MAHADEVGOUDA
     AGED ABOUT 31 YEARS
     OCC: STUDENT
     R/O: KALASANKA
     TQ: KUMTA
     DIST: UTTARA KANNADA - 581 343.

5.   ARCHANA
     D/O MADHAV @ MAHADEVGOUDA
     AGED ABOUT 31 YEARS
     OCC: STUDENT
     R/O: KALASANKA
     TQ: KUMTA
     DIST: UTTARA KANNADA - 581 343.

6.   MADHAV @ MAHADEVGOUDA
     S/O BALINDRAGOUDA
     AGED ABOUT 29 YEARS
     OCC: AGRICULTURIST
     R/O: KALASANKA
     TQ: KUMTA
     DIST: UTTARA KANNADA - 581 343.

7.   MOHAMMED FAJAL SAYYED ADAM
     AGED ABOUT 33 YEARS
     OCC: BUSINESS
     R/O: KUMTA TOWN
     TQ: KUMTA
     DIST: UTTARA KANNADA - 581 343.
                             3




8.    ABDUL KARIM ISMAIL KHAZI
      SINCE DECEASED BY HIS LR
      SMT.RAZIA ABDHUL KARIM KHAJI
      AGED ABOUT 50 YEARS
      OCC: HOUSEHOLD
      R/O: MUSLIM GALLI
      KUMTA,
      DIST: UTTARA KANNADA - 581 343.

9.    SADATALI MOHAMMAD YUSUF MULLA.A
      AGED ABOUT 51 YEARS
      OCC: BUSINESS
      R/O: KUMTA TOWN
      TQ: KUMTA
      DIST: UTTARA KANNADA - 581 343.

10.   MOHAMMAD JAMIR MOHAMMAD YUSUF
      AGED ABOUT 60 YEARS
      OCC: BUSINESS
      R/O: KUMTA TOWN
      TQ: KUMTA
      DIST: UTTARA KANNADA - 581 343.

11.   NAVEEN
      S/O MANKALI MASAKAL
      AGED ABOUT 55 YEARS
      OCC: EMPLOYEE
      R/O: CHITTARAGI
      TQ: KUMTA
      DIST: UTTARA KANNADA - 581 343.
                                          ... RESPONDENTS

(BY SRI J.S.SHETTY, ADVOCATE FOR R1 TO 5;
      SRI.RAVI G.SAHAHIT., ADVOCATE FOR R7 TO 11;
      APPEAL AS AGAINST R6 IS ABATED)

     THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED:29.02.2012
PASSED IN R.A.NO.89/2007 ON THE FILE OF THE SENIOR CIVIL
JUDGE, KUMTA, DISPOSED THE APPEAL FILED AGAINST THE
JUDGMENT DATED:29.08.2007 AND THE DECREE PASSED IN
O.S.NO.76/2001 ON THE FILE OF THE ADDL.CIVIL JUDGE
                             4




(JR.DN), KUMTA, PARTLY DECREEING THE SUIT FILED FOR
PARTITION AND SEPARATE POSSESSION.

IN RSA NO.5808/2012
BETWEEN:

SMT.BHAVANI
W/O TIMMAGOUDA
AGED ABOUT 51 YEARS
OCC: HOUSEHOLD WORK
R/O: HATTIKERI OF MURUR VILLAGE
PRESENTLY RESIDING AT:
JEDDIKERI KASABA
TQ: HONNAVAR
DIST: UTTARA KANNADA - 581 334.             ...APPELLANT

[BY SRI V.P.KULKARNI., ADVOCATE (ABSENT)]

AND:

1.     MOHAMMED FAJAL SAYYED ADAM
       AGE: MAJOR
       OCC: RAITA & BUSINESS
       R/O: KUMTA
       DIST: UTTARA KANNADA - 581 343.

2.     ABDUL KARIM ISMAIL KHAZI
       SINCE DECEASED BY HIS LR

       SMT.RAZIA ABDHUL KARIM KHAJI
       AGED ABOUT 61YEARS
       OCC: HOUSEHOLD
       R/O: MUSLIM GALLI
       KUMTA,
       DIST: UTTARA KANNADA - 581 343.

3.     SADATALI MOHAMMAD YUSUF MULLA.A
       AGE: MAJOR
       OCC: RAITA & BUSINESS
       R/O: KUMTA
       DIST: UTTARA KANNADA - 581 343.
                            5




4.   MOHAMMAD JAMID MOHAMMAD YUSUF MULLA
     AGE: MAJOR
     OCC: RAITA & BUSINESS
     R/O: KUMTA
     DIST: UTTARA KANNADA - 581 343.

5.   SRI.MADHAV @ MAHADEV BALINDRAGOUDA
     SINCE DECEASED BY HIS LRS

     5(A). SMT.MANGALA
           W/O MADHAV @ MAHADEVGOUDA
           AGED ABOUT 53 YEARS
           OCC: AGRICULTURIST & HOUSEHOLD
           R/O: KALASANKA, CHITTARAGI
           TQ: KUMTA
           DIST: UTTARA KANNADA - 581 343.

     5(B). VEENA
           D/O MADHAV @ MAHADEVGOUDA
           AGED ABOUT 31 YEARS
           OCC: AGRICULTURIST & HOUSEHOLD
           R/O: KALASANKA, CHITTARAGI
           TQ: KUMTA
           DIST: UTTARA KANNADA - 581 343.

     5(C). SARITA
           D/O MADHAV @ MAHADEVGOUDA
           AGED ABOUT 29 YEARS
           OCC: AGRICULTURIST & HOUSEHOLD
           R/O: KALASANKA, CHITTARAGI
           TQ: KUMTA
           DIST: UTTARA KANNADA - 581 343.

     5(D). NAGARAJ
           S/O MADHAV @ MAHADEVGOUDA
           AGED ABOUT 27 YEARS
           OCC: STUDENT
           R/O: KALASANKA, CHITTARAGI
           TQ: KUMTA
           DIST: UTTARA KANNADA - 581 343.

     5(E). ARCHANA
           D/O MADHAV @ MAHADEVGOUDA
                              6




            AGED ABOUT 26 YEARS
            OCC: STUDENT
            R/O: KALASANKA, CHITTARAGI
            TQ: KUMTA
            DIST: UTTARA KANNADA - 581 343.

6.    NAVEEN
      S/O MANKALI MASAKAL
      AGED ABOUT 27 YEARS
      OCC: RAITA & STUDENT
      R/O: CHITTARAGI
      TQ: KUMTA
      DIST: UTTARA KANNADA - 581 343.
                                            ... RESPONDENTS

(BY SRI J.S.SHETTY, ADVOCATE FOR R5(A & B);
      SRI.RAVI G.SABHAHIT., ADVOCATE FOR 2(A);
      SRI.H.R.DESHPANDE., &
      SMT.USHA H.DESHPANDE., ADVOCATES FOR R1, 3, 4 &6)
      R5(C), R5(D) & R5(E) - SERVED)

      THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED:31.01.2012
PASSED IN R.A.NO.198/2006 & 200/2006 ON THE FILE OF THE
SENIOR CIVIL JUDGE, KUMTA, PARTLY ALLOWING THE APPEAL
FILED AGAINST THE JUDGMENT DATED:31.08.2004 AND THE
DECREE PASSED IN O.S.NO.83/1992 ON THE FILE OF THE
PRL.CIVIL JUDGE (JR.DN), KUMTA, DECREEING THE SUIT FILED
FOR PARTITION WITH METES AND BOUNDS.

      THESE RSA's POSTED FOR ADMISSION THIS DAY, THE
COURT MADE THE FOLLOWING:
                          ORDER

Though matter called twice, there is no representation

on behalf of appellant.

The appeals are listed today for admission.

As could be seen from the appeal papers, the appeal

is of the year 2012. Now we are in the month of October

2022. The matters are pending for almost 10 years.

As already noted above, though matter called twice,

there is no representation on behalf of appellant. The

Regular Second Appeals are dismissed for non-

prosecution.

Sd/-

JUDGE TKN

 
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