Karnataka High Court
Shri.Maruti Mallappa Kamu vs Shri.Kiran Nagesh Kamu on 8 November, 2022
Bench: Jyoti Mulimani
1
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 08TH DAY OF NOVEMBER, 2022
BEFORE
THE HON'BLE MS. JUSTICE JYOTI MULIMANI
REGULAR SECOND APPEAL NO.100170 OF 2019 (PAR)
BETWEEN:
1. SHRI.MARUTI MALLAPPA KAMU
AGE: 72 YEARS,
OCC: AGRICULTURE,
R/O: 614, RAJHANS GALLI,
ANAGOL, BELAGAVI.
2. SHRI.MAHADEV MALLAPPA KAMU
AGE: MAJOR,
OCC: AGRICULTURE,
R/O: 613, RAJHANS GALLI,
ANAGOL, BELAGAVI.
3. SMT.GEETA @ MANJULA
W/O BALAKRISHNA KAMU
AGE: MAJOR,
OCC: AGRICULTURE,
R/O: 614, RAJHANS GALLI,
ANAGOL, BELAGAVI.
4. KUMAR PRASHANT BALAKRISHNA KAMU
AGE: 30 YEARS,
OCC: STUDENT,
R/O: 614, RAJHANS GALLI,
ANAGOL, BELAGAVI.
5. MISS.SONALI @ PRANALI BALAKRISHNA KAMU
AGE: 30 YEARS,
OCC: STUDENT,
2
R/O: 614, RAJHANS GALLI,
ANAGOL, BELAGAVI.
6. KUMAR PRAVEEN BALAKRISHNA KAMU
AGE: 30 YEARS,
OCC: STUDENT,
R/O: 614, RAJHANS GALLI,
ANAGOL, BELAGAVI.
7. SMT.SUMAN GUNDU HATTIKAR
AGE: MAJOR,
OCC: AGRICULTURE, HOUSEHOLD,
R/O: YALLUR, TQ. BELAGAVI,
R/O: 614, RAJHANS GALLI,
ANAGOL, BELAGAVI.
8. SMT.TULSA @ LAXMIBAI ANANT CHAVAN
AGE: MAJOR,
OCC: HOUSEHOLD WORK,
R/O: KANGRALI (B.K.),
TQ: BELAGAVI.
9. SMT.GANGUBAI PARASHURAM KAMU
SINCE DEAD HER LEGAL REPRESENTATIVES
ALL OTHER APPELLANTS ARE
HER LEGAL REPRESENTATIVES.
10. SRI. HARISHCHANDRA PARASHURAM KAMU
AGE: MAJOR,
OCC: AGRICULTURE,
R/O: 614, RAJHANS GALLI,
ANAGOL, BELAGAVI.
11. SRI. MANOHAR PARASHURAM KAMU
AGE: MAJOR,
OCC: AGRICULTURE,
R/O: 614, RAJHANS GALLI,
ANAGOL, BELAGAVI.
12. SMT. INDU @ LAXMIBAI KHACHUKAKATKAR
SINCE DEAD, NOW REPRESENTED BY HER LRS,
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12A. SMT.MANUBAI KOM. LAXMAN PATIL,
AGE: MAJOR,
OCC: HOUSOEHOLD WORK,
R/O: PATIL GALLI,
HANGARGA,
TQ AND DIST: BELAGAVI.
12B. MS.NANDA BIN KHACHU KAKATKAR
AGE: MAJOR,
OCC: AGRICULTURE,
R/O: RAMDEV GALLI, SAVGAON,
TQ AND DIST: BELAGAVI.
12C. SMT.GEETA KOM SHANKAR KILLEKAR
MAJOR,
AGE: 59 YEARS,
OCC: HOUSEHOLD WORK,
R/O: CHAVATI GALLI, BELAGAVI.
12D. MR.GANAPATHI BIN KHACHU KAKATKAR
AGE: MAJOR,
OCC: AGRICULTURE,
R/O: MARGAI GALLI,
SAVGAON,
TQ AND DIST: BELAGAVI.
12E. SMT.GOURA KOM. APPANNA NESARKAR
AGE: MAJOR,
OCC: HOUSEHOLD WORK,
R/O: CHAVATI GALLI, BELAGAVI.
12F. MR. DATTA BIN KHACHU KAKATKAR
AGE: MAJOR,
OCC: AGRICULTURE,
R/O: MARGAI GALLI,
SAVGAON,
TQ AND DIST: BELAGAVI.
12G. SMT.SUDHA KOM. SIDDAPPA MAJUKAR
AGE: MAJOR,
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OCC: HOUSEHOLD WORK,
R/O: TANAJI GALLI YALLUR,
TQ AND DIST: BELAGAVI.
13. SMT.SHANTA SHIDRAYA KADOLKAR
AGE: MAJOR,
OCC: HOUSEHOLD WORK,
R/O: KAKTI, BELAGAVI.
14 . SHANTA @ UMA KOM KRISHNA SHINDHE
AGE: MAJOR,
OCC: HOUSEHOLD WORK,
R/O: KOLHAPUR,
(MAHARASHTRA)
...APPELLANTS
(BY SRI P.H. GOLKHINDI, ADVOCATE)
AND:
1. SHRI.KIRAN NAGESH KAMU
AGE: MAJOR, OCC: BUSINESS,
R/O: 561 AND 561/A,
RAGHUNATHPETH,
ANAGOL, BELAGAVI.
2. SHRI.PRAKASH NAGESH KAMU
AGE: MAJOR,
OCC: SERVICE,
R/O MAHAVEER ABHAYARANYA,
AT MOLEM, GOA STATE.
3. SMT.PRABHAVATI SHIVAGIRAO PAWAR
AGE: MAJOR,
OCC: HOUSEHOLD WORK,
BAZAR GALLI,
KHASBAG, BELAGAVI.
... RESPONDENTS
THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF CPC, PRAYING TO SET ASIDE THE JUDGMENT AND
DECREE DATED 17.11.2018 PASSED BY THE I ADDL. DISTRICT
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AND SESSIONS JUDGE, BELAGAVI, IN R.A.NO. 110/2014,
CONFIRMING THE JUDGMENT AND DECREE DATED 23.04.2014
PASSED BY THE PRL. SR. CIVIL JUDGE, BELAGAVI DISMISSING
SUIT OF THE PLAINTIFFF AND ETC.,
THIS REGULAR SECOND APPEAL COMING ON FOR
ORDERS, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
As could be seen from the daily order sheet, the
matter was listed on 04.11.2022. On that day, at request on
behalf of learned counsel for appellants, finally two days
time was granted to comply office objections failing which,
the appeal was ordered to be listed for dismissal on
08.11.2022.
The appeal is listed today. So far office objections are
not complied with.
In view of earlier peremptory order dated:04.11.2022,
the Regular Second appeal is dismissed for non-
compliance of office objections.
Sd/-
JUDGE
TKN
