Mr S G Muneer Ahmed vs Mr Mohammed Gouse
2022 Latest Caselaw 7549 Kant

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   IN THE HIGH COURT OF KARNATAKA AT BENGALURU


           ON THE 14TH DAY OF JANUARY 2015


                         BEFORE


        THE HON'BLE MR.JUSTICE RAVI MALIMATH


   REGULAR SECOND APPEAL NO.599 OF 2013(PARTN)


BETWEEN:

Mr.S.G.Muneer Ahmed
S/o late Abdul Gaffar Sab
Aged about 58 years
R/at Haliyur, Hoskeri, Shikaripura
Town, Haliyoor.                        ...APPELLANT

(By Sri A.H.Rakesh, Advocate-absent)


AND:


  1. Mr.Mohammed Gouse
     S/o late Abdul Gaffar Sab
     Aged about 63 years

  2. Mrs.Parveen Bhanu
     W/o late Khaleel,
     Aged about 54 years
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  3. Mr.Mohmmed Rafeek
     S/o late Khaleel
     Aged about 33 years


  4. Mrs.Ayesha Bhanu
     D/o late Khaleel
     Aged about 31 years


  5. Mr.Asif Asheef
     S/o late Khaleel
     Aged about 29 years


  6. Mr.Thanveer Ahmed
     S/o late Khaleel
     Aged about 26 years

     All are residing at
     Byndoor Post,
     Kundapura Taluk.                  ...RESPONDENTS

                           *****

      This RSA is filed under Section 100 of CPC against
the judgment and decree dated 17.3.2012 passed in
R.A.No.497/2007 on the file of the Senior Civil Judge &
JMFC., Itinerary Shikaripur, dismissing the appeal and
confirming the judgment and decree dated 3.8.2007
passed in O.S.No.109/2002 on the file of the Civil Judge
(Jr.Dn.) and JMFC, Shikaripura.

      This RSA coming on for orders this day, the court
delivered the following:-
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                         JUDGMENT

None appears for the appellant nor any

representation is made. Inspite of granting substantial

time, the office objections have not been complied with

even for the third time. Accordingly, this appeal is

dismissed for non-prosecution.

Sd/-

JUDGE

Rsk/-