Sri Krishnappa G vs M/S Hdfc Ergo General Insurance
2022 Latest Caselaw 5880 Kant

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 31ST DAY OF MARCH, 2022

                       PRESENT

       THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR

                         AND

           THE HON'BLE MRS. JUSTICE M.G. UMA

               MFA.No.569/2017 (MV-I)


BETWEEN:

SRI. KRISHNAPPA .G
S/O LATE GOPALAPPA,
AGED ABOUT 52 YEARS,
R/O NO. 586,
1ST MAIN ROAD,
KUVEMPU ROAD,
KAMALANAGAR,
BANGALORE - 560 079
                                          ... APPELLANT

(BY SRI. H B SOMAPUR, ADVOCATE)


AND:

1.   M/S HDFC ERGO
     GENERAL INSURANCE
     COMPANY LIMITED.
     NO. 25/1,
     2ND FLOOR,
     SHANKARNARAYANA BUILDING
     BUILDING NO 2,
     MG ROAD,
     BANGALORE - 560 001
                                2




2.    SRI: RAJU. S MAJOR,
      S/O KOTTAPPA
      NO. 623,
      6TH MAIN ROAD,
      WEST OF CORD ROAD,
      MANJUNATHANAGAR
      BANGALORE - 10.
      SINCE DEAD BY HIS LR'S

2(A) SMT JAYAMMA
     W/O LATE RAJU .S
     SMT: JAYAMMA RAJU NILAYA
     NO. 623,
     6TH MAIN ROAD,
     MANJUNATHANAGAR
     WEST OF CORD ROAD,
     BANGALORE - 10.


                                             ... RESPONDENTS

(BY SRI. O MAHESH, ADVOCATE FOR R1
VIDE ORDER DTD.04.12.2017
NOTICE TO R2 IS DISPENSED WITH.)


      THIS APPEAL IS FILED UNDER SECTION 173(1) OF MV
ACT    AGAINST   THE   JUDGMENT        AND   AWARD   DATED:
01.09.2016 PASSED IN MVC NO.1597/15 ON THE FILE OF
THE    MEMBER,   PRINCIPAL     MACT,    BENGALURU,   PARTLY
ALLOWING THE CLAIM PETITION FOR COMPENSATION AND
SEEKING ENHANCEMENT OF COMPENSATION.



      THIS APPEAL COMING ON FOR ORDERS THIS DAY,
P.S.DINESH KUMAR J., DELIVERED THE FOLLOWING:
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                         JUDGMENT

Shri H.B.Somapur, learned advocate for the

appellant has filed a memo dated 05.07.2021 seeking

leave to withdraw this appeal.

2. Leave granted. This appeal is dismissed as

withdrawn.

3. As prayed for by Shri H.B.Somapur, TCR shall be

sent back to the Tribunal.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

SMJ