Karnataka High Court
Sri Surendra Alias Suresh vs Kum. Sonali D/O Bhairappa Billur on 30 March, 2022
Bench: Ravi V.Hosmani
IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH
DATED THIS THE 30 T H DAY OF MARCH, 2022
BEFORE
THE HON'BLE MR.JUSTICE RAVI V.HOSMANI
R.F.A.NO.100109/2022 (PAR/POS)
BETWEEN
SRI SURENDRA ALIAS SURESH
S/O JINAPPA JAYAPPANAVAR,
AGE. 55 YEARS,
OCC. AGRICULTURE,
R/O SAPTASAGAR-591304,
TQ. ATHANI, DIST. BELAGAVI.
...APPELLANT
(BY SRI.H R DESHPANDE, ADV.)
AND
1. KUM. SONALI, D/O BHAIRAPPA BILLUR,
AGE 11 YEARS,
R/BY MINOR GUARDIAN/ NATURAL
MOTHER PLAINTIFF NO.2
2. SMT. SUNITA @ BASAMMA,
W/O BHAIRAPPA BILLUR,
AGE 34 YEARS, OCC: AGRI CULT URE,
RESPONDENT NOS.1 & 2 ARE
R/O.MASARAGUPPI - 591232,
TQ: ATHANI, DIST : BELAGAVI.
SRI. JAKKAPPA S/O SIDDAPPA BILLUR,
SINCE DECEASED, BY HIS LRS.
3. SMT. SUSHEELA W/O JAKKAPPA BILLUR,
AGE 73 YEARS, OCC: HOUSEHOLD,
2
R/O. MASARAGUPPI-591232,
TQ: ATHANI, DIST : BELAGAVI.
4. SMT. RAJAWWA W/O MAHENDRA LINGAYAT
AGE 43YEARS, OCC: HOUSEHOLD,
R/O. ADIVERI-416702,
TQ: RAJAPUR, DIST: RATGNAGIRI ,
MAHARASHTRA STATE.
5. SRI. RAMAPPA S/O MALLAPPA BILLUR,
MAJOR, OCC: AGRICULTURE,
6. SRI. LAXMAN S/O MALLAPPA BI LLUR,
MAJOR, OCC: AGRICULTURE,
7. SMT. MAHADEVI W/O ANNASAB BILLUR,
MAJOR, OCC: AGRICULTURE,
8. SRI. RAVASAB S/O MALLAPPA BILLUR,
MAJOR, OCC: AGRICULTURE,
9. SRI. SHEKHAR S/O MALLAPPA BILLUR,
MAJOR, OCC: AGRICULTURE,
10. SRI. SAGAR S/O M ALLAPPA BILLUR,
MAJOR, OCC: AGRICULTURE,
11. SRI. SHIVAPPA S/O SHIVARUDRA BILLUR,
MAJOR, OCC: AGRICULTURE,
12. SRI. KALLAPPA S/O SHIVARUDRA BILLUR,
MAJOR, OCC: AGRICULTURE,
(RESP. 5 T O 12 ARE
R/O: MASARAGUPPI-591232,
TQ: ATHANI , DIST: BELAGAVI)
SMT. SHALABAI W/O ANNAPPA
@ APPASAHEB KAMBLE,
SINCE DECEASED BY HER LRS.
13. MT. JAYASHREE W/O ANIL PATTAN
AGE 58YEARS, OCC: HOUSEHOLD WORK,
R/O. SHANTI NAGAR, 591304,
3
TQ: ATHANI, DIST : BELAGAVI.
14. SMT. LAXMI W/O K UMAR LATTE
AGE 63YEARS, OCC: HOUSEHOLD WORK,
R/O. BORAGAON - 591216,
TQ: CHIKK ODI, DI ST: BELAGAVI.
15. SRI. ANNASAB S/O APPASAB KAMBLE
AGE 46 YEARS, OCC: AGRI CULT URE,
R/O. JUGUL- 591242,
TQ: ATHANI, DIST : BELAGAVI.
16. SRI. BABASAHEB S/O APPASAB KAMBLE
AGE 43 YEARS, OCC: AGRI CULT URE,
R/O. JUGUL,-591242,
TQ: ATHANI, DIST : BELAGAVI.
17. THE MANAGING DI RECTOR,
KARNATAKA NIRAVARI NIGAM NIYAMIT,
DHARWAD, DIST: DHARWAD, -580001.
18. SPECIAL LAND ACQUISITION OFFICER,
HIPPARAGI BARRI AGE PROJECT ,
ATHANI- 591304,
TQ : ATHANI , DIST: BELAGAVI.
....RESPONDENTS
THIS RFA IS FILED UNDER SEC. 96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 15.12.2021 PASSED IN
O.S.NO.46/2014 ON THE FILE OF THE ADDITIONAL SENIOR
CIVIL JUDGE AND JUDICIAL MAGISTRATE FIRST CLASS,
ATHANI, DECREEING THE SUIT FILED FOR PARTITION AND
SEPARATE POSSESSION.
THIS APPEAL COM ING ON FOR ORDERS THIS DAY, THE
COURT , MADE THE FOLLOWING:
4
ORDER
Office has raised objection with regard to maintainability
of appeal, since valuation of subject matter of appeal is less than
Rs.10,00,000/-.
2. Learned counsel for appellant admits valuation is less
than ten lakhs.
3. In view of same, appeal papers are to be returned
for re-presentation before appropriate court on or before
12.04.2022.
4. After retaining photocopies for record purpose,
Registry to forthwith return memorandum of appeal and certified
copies along with I.As. etc.
5. Appeal is disposed of for statistical purpose.
SD/-
JUDGE
K GK
