J Keshava Murthy vs Smt. G.C. Deepa
2022 Latest Caselaw 5594 Kant

                            -1-


IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 28TH DAY OF MARCH, 2022

                          PRESENT

THE HON'BLE MR. RITU RAJ AWASTHI, CHIEF JUSTICE

                           AND

   THE HON'BLE MR.JUSTICE S.R.KRISHNA KUMAR

        WRIT APPEAL NO.301 OF 2022 (GM-FC)

BETWEEN:
J. KESHAVA MURTHY
S/O JAVAREGOWDA
AGED ABOUT 44 YEARS
R/A NO.68, VASTHU LAYOUT
4TH CROSS, KUDULU
MADIWALA POST
SARJAPURA HOBLI
ANEKAL TALUK
BENGALURU-560 068
                                        ... APPELLANT
(BY SRI HANUMANTHAPPA HARAVI GOWDAR, ADVOCATE)

AND:
SMT. G.C. DEEPA
W/O J.KESHAVAMURTHY
D/O CHOWDEGOWDA
AGED ABOUT 40 YEARS
R/A NO.1340, 9TH BLOCK,
2ND STAGE, NAGARABHAVI
BANGALORE-560 072
                                       ... RESPONDENT
                          ---
     THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961, PRAYING TO SET ASIDE
THE ORDER DATED 18/02/2019 PASSED BY THE HON'BLE
LEARNED SINGLE JUDGE IN WP NO.55090/2018 AND TO SET
ASIDE THE SINGLE JUDGE ORDER PASSED TO DIRECT THE
APPELLANT TO DEPOSIT THE AMOUNT WITHIN A PERIOD OF
TWO MONTHS TO THE CONCERNED DOMESTIC COURT AND ETC.
     THIS APPEAL COMING ON FOR ORDERS THROUGH VIDEO
CONFERENCING THIS DAY, CHIEF JUSTICE DELIVERED THE
FOLLOWING:
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                         JUDGMENT

This intra-Court appeal has been filed challenging the

order dated 18.02.2019 passed by the learned Single Judge

in W.P.No.55090/2018.

2. Learned counsel for the appellant admits that in

view of the Full Bench judgment of this Court in the case of

Tammanna and others Vs. Miss. Renuka and others

reported in ILR 2009 KAR 1207, the Writ Appeal is not

maintainable. He makes a statement at the Bar that he

may be permitted to not press the Writ Appeal.

The Writ Appeal is accordingly dismissed as not

pressed.

Mr. Hanumanthappa B. Haravigowdar, learned

counsel for the appellant undertakes that he will pay the

deficit Court Fee during the course of the day.

SD/-

CHIEF JUSTICE

SD/-

JUDGE

BMC