Riyan Hazaratbiloal Talikoti vs Sayed Sayeed Ahmed
2022 Latest Caselaw 5590 Kant

           IN THE HIGH COURT OF KARNATAKA,
                      DHARWAD BENCH
           DATED THIS 27TH DAY OF NOVEMBER, 2015
                             BEFORE
      THE HON' BLE MR. JUSTICE L.NARAYANA SWAMY.

                      MFA NO 101580 OF 2015

BETWEEN

1.   SMT. RIYAN HAZARATBILAL TALIKOTI
     AGE: 40 YEARS, OCC: HOUSEHOLD WORK
     R/O. NEHARU NAGAR, ALNAVAR
     TQ & DIST: DHARWAD

2.   ELIYAS S/O. HAZARATBILAL TALIKOTI
     AGE: 22 YEARS, OCC: NIL
     R/O. NEHARU NAGAR, ALNAVAR
     TQ & DIST: DHARWAD
                                              ...APPELLANTS
(By Sri./Smt : GIRISH S HIREMATH, Adv.)

AND
1.   SRI. SAYED SAYEED AHMED
     AGE: MAJOR
     R/O. M/S. NAS CARRIER #32
     OPP. 8TH CROSS, WILSON GARDEN
     HOSUR MAIN ROAD, BENGALURU

2.   HDFC ERCO GENERAL INSURANCE
     CO. LTD., 32, OPP. 8TH CROSS
     WILSON GARDEN, HOSUR MAIN ROAD, BENGALURU

3.   VIJAYAKUMAR JINAPPA DESHINGE
     AGE: MAJOR
     AT POST: CHOKAK, TQ: HATKANGALE
     DIST: KOLHAPUR
                                        2


4.    UNITED INDIA INSURANCE CO. LTD,
      RAJASHRI SAHU SADAN
      STATION ROAD,
      KOLHAPUR
                                                          ...RESPONDENTS
                                   *****
       This Miscellaneous First Appeal filed Under Section 173(1) of the Motor
Vehicles Act, 1988 against the Judgment and Award dated 11.11.2014 passed in
MVC. No.44/2013 on the file of the Additional M.A.C.T., Yellapur Siting at
Haliyal.

      This appeal coming on for orders this day, the Court passed the
following;
                                  ORDER

Four week's time is granted to comply with the office objections, failing which the appeal stands dismissed for non-prosecution without reference to the Bench.

Post this matter immediately after compliance.

SD/-

JUDGE.

//COPY// As per the endorsement made in the Order Sheet dated 15.02.2016, the Advocate for the appellant has not complied with the office objections. Hence, this MFA No.101580/2015 stands dismissed as per the Court Order dated 27.11.2015.

BY ORDER OF THE COURT

Sd/-

ASSISTANT REGISTRAR

R- By:

C- By:

T- By: nd