A L Rajappa vs M/S Manipal Hospitals
2022 Latest Caselaw 5493 Kant

Citation : 2022 Latest Caselaw 5493 Kant
Judgement Date : 25 March, 2022

Karnataka High Court

A L Rajappa vs M/S Manipal Hospitals on 25 March, 2022

Bench: H.P.Sandesh

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       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

           DATED THIS THE 25TH DAY OF MARCH, 2022

                           BEFORE

            THE HON'BLE MR. JUSTICE H.P. SANDESH

         CRIMINAL REVISION PETITION NO.1165/2021

BETWEEN:

A.L. RAJAPPA,
S/O LATE LAKSHMAIAH,
AGED ABOUT 65 YEARS,
R/AT NO.121, 3RD CROSS,
GANDHIPURA WHITEFIELD,
BENGALURU - 560 066.                          ... PETITIONER

            (BY SRI NATARAJ G., ADVOCATE - ABSENT)

AND:

M/S. MANIPAL HOSPITALS,
UNIT OF MANIPAL HEALTH
ENTERPRISES PVT. LTD.,
CORPORATE OFFICE AT NO.98/2,
THE ANNEX, RUSTAM BHAG ROAD,
BENGALURU - 560 017.
REGISTERED OFFICE AT NO.14,
REPTD BY DR. DEVENDRA,
ASST. MANAGER ADMISSION AND BILL.            ... RESPONDENT

     THIS CRIMINAL REVISION PETITION IS FILED UNDER
SECTIONS 397 READ WITH 401 OF CR.P.C PRAYING TO SET ASIDE
THE JUDGMENT BEING PASSED IN CRL.A.NO.25087/2018 ON THE
FILE OF THE XXVIII ADDITIONAL CITY CIVIL JUDGE, AT MAYO
HALL UNIT, CCH-29 BENGALURU DATED 30.03.2021 AND THE
JUDGMENT AND ORDER OF CONVICTION BEING PASSED IN
C.C.NO.54735/2015, PASSED BY THE LVIII ADDITIONAL C.M.M,
BENGALURU DATED 08.05.2018.

    THIS CRIMINAL REVISION PETITION COMING ON FOR
ORDERS THIS DAY, THE COURT MADE THE FOLLOWING:
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                           ORDER

This Court issued notice against the respondent on

16.12.2021 and inspite of notice is ordered, PF is not paid.

When this matter was listed before this Court in the month of

January and February, there was no representation on behalf of

the petitioner. Today also there is no representation. It appears

that the petitioner is not pursuing the matter diligently. Hence,

the petition is dismissed for non-prosecution.

Sd/-

JUDGE