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Smt Roopa vs The State Of Karnataka
2022 Latest Caselaw 5298 Kant

Citation : 2022 Latest Caselaw 5298 Kant
Judgement Date : 23 March, 2022

Karnataka High Court
Smt Roopa vs The State Of Karnataka on 23 March, 2022
Bench: Alok Aradhe, S Vishwajith Shetty
                                1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 23RD DAY OF MARCH 2022

                          PRESENT

         THE HON'BLE MR. JUSTICE ALOK ARADHE

                               AND

     THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY

             W.A. NO.311 OF 2019 (LB-RES)
                          IN
             W.P.No.32295 OF 2018 (LB-RES)

BETWEEN:

SMT. ROOPA
W/O SURESH
AGED 33 YEARS
R/AT KENGAL VILLAGE
NELAMANGALA TALUK
BANGALORE RURAL DIST-562 123.
                                         ... APPELLANT
(BY MR. PRAKASH M.H. ADV.,)

AND:

1.     THE STATE OF KARNATAKA
       REP. BY THE PRINCIPAL SECRETARY
       DEPARTMENT OF PANCHAYATH RAJ
       M.S. BUILDING, AMBEDKAR STREET
       BANGALORE-560 001.

2.     THE ASSISTANT COMMISSIONER
       DODDABALLAPUR SUB-DIVISION
       DODDABALLAPUR
       BANGALORE RURAL DIST-561 203.

3.     THE EXECUTIVE OFFICER
       TALUK PANCHAYATH
                            2



     NELAMANGALA
     BANGALORE RURAL DIST-562123.

4.   HONNENAHALLI GRAM PANCHAYATH
     SOMPURA HOBLI
     NELAMANGALA TALUK
     BANGALORE RURAL DIST-562123
     BY ITS PANCHAYATH DEVELOPMENT OFFICER.

5.   V.H. GANGARUDRAIAH
     AGE MAJOR
     MEMBER, HONNENAHALLI GRAM PANCHAYATH
     SOMPURA HOBLI
     NELAMANGALA TALUK
     BANGALORE RURAL DIST-562123.

6.   B.C. NARAYANASWAMY
     AGE MAJOR
     MEMBER, HONNENAHALLI GRAM PANCHAYATH
     SOMPURA HOBLI
     NELAMANGALA TALUK
     BANGALORE RURAL DIST-562123.

7.   THIMMAIAH
     AGE MAJOR
     MEMBER, HONNENAHALLI GRAM PANCHAYATH
     SOMPURA HOBLI
     NELAMANGALA TALUK
     BANGALORE RURAL DIST-562123.

8.   H.P. SURESH
     AGE MAJOR
     MEMBER, HONNENAHALLI GRAM PANCHAYATH
     SOMPURA HOBLI
     NELAMANGALA TALUK
     BANGALORE RURAL DIST-562123.

9.   KAMALAMMA
     AGE MAJOR
     MEMBER, HONNENAHALLI GRAM PANCHAYATH
     SOMPURA HOBLI
     NELAMANGALA TALUK
     BANGALORE RURAL DIST-562123.
                               3



10.   VANAJAKSHI
      AGE MAJOR
      MEMBER, HONNENAHALLI GRAM PANCHAYATH
      SOMPURA HOBLI
      NELAMANGALA TALUK
      BANGALORE RURAL DIST-562123.

11.   RATNAMMA
      AGE MAJOR
      MEMBER, HONNENAHALLI GRAM PANCHAYATH
      SOMPURA HOBLI
      NELAMANGALA TALUK
      BANGALORE RURAL DIST-562123.

12.   LAKSHMAMMA
      AGE MAJOR
      MEMBER, HONNENAHALLI GRAM PANCHAYATH
      SOMPURA HOBLI
      NELAMANGALA TALUK
      BANGALORE RURAL DIST-562123.

13.   YASHODHAMMA
      AGE MAJOR
      MEMBER, HONNENAHALLI GRAM PANCHAYATH
      SOMPURA HOBLI
      NELAMANGALA TALUK
      BANGALORE RURAL DIST-562123.

14.   MAHIMARANGAIAH
      AGE MAJOR
      MEMBER, HONNENAHALLI GRAM PANCHAYATH
      SOMPURA HOBLI
      NELAMANGALA TALUK
      BANGALORE RURAL DIST-562123.

                                             ... RESPONDENTS

(BY MR. NISHANTH A.V. ADV., FOR C/R7
    MR. S. RAJASHEKAR, AGA FOR R1 & R2
R3, R4, R5, R6, R8, R9, R10, R11, R12, R13 & R14 SERVED)
                               ---
                              4




     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT, PRAYING TO ALLOW THE APPEAL BY SETTING
ASIDE THE ORDER DATED 28/09/2018 PASSED BY THE LEARNED
SINGLE JUDGE IN WP NO.32295/2018 [LB-RES].

     THIS W.A. COMING ON FOR PRELIMINARY HEARING, THIS
DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:

                           JUDGMENT

Mr.Prakash M.H., learned counsel for the appellant

fairly submits that on account of completion of tenure of

office of the President of Panchayat, appeal has been

rendered infructuous.

Accordingly, the appeal is dismissed as infructuous.

Sd/-

JUDGE

Sd/-

JUDGE

RV

 
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