Annappa S/O Narayan Nikkeri @ ... vs Ishwar S/O Malagouda Patil
2022 Latest Caselaw 5214 Kant

     IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH

         DATED THIS THE 22 N D DAY OF MARCH, 2022

                         BEFORE

         THE HON'BLE MR.JUSTICE RAVI V.HOSMANI

              R.S.A. NO.100526/2014 (POSS.)
BETWEEN
ANNAPPA S/O NARAYAN NIKKERI @ NIKAM
AGE: 65 YEARS, OCC: AGRICULTURE
R/O. TODALBAGI , TQ: JAMKHANDI-587301
DIST: BAGALK OT
                                              ...APPELLANT
(BY SRI. SHIVARAJ S. BALLOLI &
SRI.RAMESH I . ZI RALI, ADVS.)
AND
1.     ISHWAR S/O MALAGOUDA PATI L
       AGE: 45 YEARS, OCC: AGRICULTURE
       R/O. TODALBAGI TQ: JAMKHANDI-587 301
       DIST: BAGALK OT
2.     RAMESH S/O. MALAGOUDA PATI L
       AGE: 42 YEARS, OCC: AGRICULTURE
       R/O. TODALBAGI TQ: JAMKHANDI-587 301
       DIST: BAGALK OT
3.   SOMESHEKAR S/O MALAGOUDA PATI L
     AGE: 39 YEARS, OCC: AGRICULTURE
     R/O. TODALBAGI TQ: JAMKHANDI-587 301
     DIST: BAGALK OT
                                         ...RESPONDENTS
(BY SRI.S.L.MATTI, ADV. FOR C/R1 T O R3)
     THIS RSA IS FILED UNDER SECTI ON OF CPC AGAI NST
THE JUDGMENT AND DECREE DATED 29.04.2014 PASSED IN
R.A. NO.30/2012 ON THE FILE OF THE SENIOR CIVI L JUDGE,
JAMAKHANDI, ALLOWING THE APPEAL FILED AGAI NST THE
JUDGMENT AND DECREE DATED 25.06.2012 AND THE DECREE
PASSED IN O.S. NO.88/2009 ON T HE FILE OF THE PRINCIPAL
CIVIL JUDGE AT JAMKHANDI, DISMISSING THE SUIT FILED FOR
POSSESSI ON.
                              2


    THIS RSA COMING ON FOR ORDERS           THIS   DAY,   T HE
COURT , DELIVERED THE FOLLOWING:

                        JUDGMENT

As per the report received from Principal District and

Sessions Judge, Bagalkot, appellant is reported dead.

Legal representatives have not on record. Appeal is

dismissed as abated.

Sd/-

JUDGE

Rsh