Sri Jagathguru Sri Neelakanta ... vs S P Velayutham
2022 Latest Caselaw 4822 Kant

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IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 15TH DAY OF MARCH, 2022

                        PRESENT

     THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR

                          AND
         THE HON'BLE MRS. JUSTICE M.G. UMA

               M.F.A NO.7038 OF 2021 (LAC)

BETWEEN :

SRI. JAGATHGURU SRI. NEELAKANTA
SARANGA DESI KENDRA MAHASWAMIGALU
RAMALINGESHWARA MATT
PEETADIPATIGALU
HARANAHALLI
HONALLI TALUK
SHIVAMOGGA DISTRICT
                                             ...APPELLANT

[BY SHRI. M.N. SRIKANTH, ADVOCATE - (ABSENT)]


AND :

1.     S.P. VELAYUTHAM
       S/O LATE SABHAPATI
       AGED ABOUT 64 YEARS
       RESIDING AT NO.5, SABARI STREET
       MADIPAKKAM
       CHENNAI-600 091

2.     YASHVIR GOYEL
       S/O LATE G.D. GOYEL
       AGED ABOUT 76 YEARS
       RESIDING AT NO.202/41
                           2




     SANKEY ROAD
     SADASHIVA NAGAR
     BENGALURU-560 080

3.   SRI. SRI. SRI. RAMALINGESHWARA SWAMY
     SARVAADIKARIGALU
     SRI. SRI. SRI. SADGURU
     RAMALINGESHWARA MAHASWAMIGALU
     KANIVE BILACHI
     CHENNAGIRI TALUK

4.   SRI. SHIVAYOGISWARA
     SHIVAACHARYA MAHASWAMIGALU
     SRI. RAMALINGESHWARA MUTT
     HARANAHALLI, SHIMOGA TALUK

     SRI. H.R. VISHWANATH SECRETARY
     SRI RAMALINGESHWARA MUTT
     HARANAHALLI
     SHIMOGA TALUK
     (DELETED VIDE ORDER DATED 19.07.2019)

5.   SRI. SHA. BRA. CHANDRAMOULISWARA
     SHIVAACHARYA SWAMIGALU
     MATADHIPATI
     SRI. RAMALINGESHWARA MUTT
     HARANAHALLI, SHIMOGA DISTRICT

6.   SRI. C.R. GURMUTT SARVADHIKARI
     SRI. RAMALINGESHWARA MUTT
     HARANAHALLI, SHIMOGA DISTRICT

7.   SRI. MADHUMANAND SWAMIJI
     KARYADHYAKSHARU
     SRI. RAMALINGESHWARA MUTT
     HARANAHALLI, SHIMOGA DISTRICT

8.   SRI. JNANAPRAKASH GOYAL
     MR. GOYAL ESTATE
     NARANG CHAMBERS
     N.R.ROAD, BENGALURU
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9.     SRI. SRI. SRI. MALLIKARJUNA
       SHIVACHARYA MAHASWAMYIGALU
       MATHADIPATHI AND SARVADHIKARI
       OF SRI RAMALINGESHWARA MUTT
       HARANAHALLI
       HARANAHALLI HOBLI
       SHIMOGA TALUK AND DISTRICT

10 .   SRI. SHA. BRA. VISHWARADYA
       SHIVACHARYA SWAMIGALU
       AGED 42 YEARS
       MATADHIPATI
       OF SRI. RAMLINGESHWARA MUTT
       HARANAHALLI
       SHIMOGA TALUK AND DISTRICT

11 .   SPECIAL LAND ACQUISITION OFFICER
       KIADB (METRO RAILWAY PROJECT)
       NRUPATHUNGA ROAD
       BENGALURU

12 .   GENERAL MANAGER (LA AND E)
       BMRCL, SHANTHINAGAR
       BENGALURU
                                           ...RESPONDENTS
(BY SHRI. M.J. ALVA, ADVOCATE FOR R1 & R2;
    SHRI. H.H. KALADGI, ADVOCATE FOR R4;
    SHRI. P.V. CHANDRASHEKAR, ADVOCATE FOR R11;
    SHRI. K. KRISHNA, ADVOCATE FOR R12;
    R3, R9, R10 -SERVED;
    VIDE ORDER DTD.28.02.2022, APPEAL
    STANDS ABATED QUA R5)

      THIS MFA IS FILED U/S 54(1) OF LAND ACQUISITION
ACT, AGAINST THE JUDGMENT AND AWARD DATED 04.09.2021
PASSED IN LAC.NO.51/2014 ON THE FILE OF THE II
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU
(C.C.H.NO.17), PARTLY ALLOWING THE REFERENCE PETITION
FILED UNDER SECTION 30 AND 31(2) OF THE LAND
ACQUISITION ACT
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      THIS MFA COMING ON FOR ORDERS THIS              DAY,
P.S. DINESH KUMAR J, DELIVERED THE FOLLOWING:-

                        JUDGMENT

Shri M.J.Alva, learned advocate for respondent No.2

submits that appellant has obtained interim order and he is

not appearing in the matter.

2. The same submission was made on the last date

of hearing. None appeared for the appellant on the last

date of hearing as also today. Hence, this appeal is

dismissed for non-prosecution.

3. In view of disposal of the appeal, pending

interlocutory applications do not survive for consideration

and they stand disposed of.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

Yn