Shri. Lakshmana And Anr vs M. Rangalingan Goud
2022 Latest Caselaw 4744 Kant

            IN THE HIGH COURT OF KARNATAKA
                   KALABURAGI BENCH

        DATED THIS THE 14TH DAY OF MARCH 2022

                         BEFORE

        THE HON'BLE MR. JUSTICE ASHOK S. KINAGI

            R.F.A. NO.200040 OF 2021 (MON)

BETWEEN:

1.    SHRI. LAKSHMANA S/O NARASAPPA,
      AGED: 38 YEARS, OCC: AGRICULTURE,
      R/O: SARJAPUR VILLAGE,
      TQ. & DIST: RAICHUR-584 103.

2.    SHRI. VIJAYABHASKER S/O NARASAPPA,
      AGED: 41 YEARS, OCC: AGRICULTURE,
      R/O: SARJAPUR VILLAGE,
      TQ: & DIST: RAICHUR-584 103.
                                         ...APPELLANTS
(BY SRI. ARUNKUMAR AMARGUNDAPPA, ADVOCATE)

AND
SHRI. M. RANGALINGAN GOUD
S/O LATE M.VEERAN GOUDA,
AGED ABOUT 54 YEARS,
OCC: AGRICULTURE,
R/O: 9-4-31, MADDIPET,
RAICHUR-584 102.
                                           ...RESPONDENT

     THIS APPEAL IS FILED U/O 41 RULE 1 R/W SECTION 96 OF
CPC PRAYING TO SET ASIDE THE JUDGMENT AND DECREE,
DATED 23.07.2019, PASSED IN O.S.NO.159/2018, BY THE
HON'BLE ADDL. SENIOR CIVIL JUDGE & JMFC-1, RAICHUR BY
ALLOWING THE ABOVE APPEAL FILED BY THE APPELLANTS,
                               2



CALLING FOR RECORDS IF NECESSARY AND GRANT SUCH OTHER
RELIEF OR RELIEFS AS THIS HON'BLE COURT DEEMS FIT TO
GRANT THIS APPELLANT IN THE CIRCUMSTANCES OF THE CASE.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                         JUDGMENT

Learned counsel for the appellants filed a memo

seeking leave of this Court to withdraw the appeal on the

ground that the parties have settled the matter out of Court.

2. Memo is placed on record.

3. The appeal is dismissed as withdrawn.

SD/-

JUDGE

RD