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Umesh Bhimappa vs Rangappa Huchchappa Bevinamatti
2022 Latest Caselaw 4739 Kant

Citation : 2022 Latest Caselaw 4739 Kant
Judgement Date : 14 March, 2022

Karnataka High Court
Umesh Bhimappa vs Rangappa Huchchappa Bevinamatti on 14 March, 2022
Bench: N.S.Sanjay Gowda
                               IN THE HIGH COURT OF KARNATAKA,
                                        DHARWAD BENCH

                             DATED THIS THE 14TH DAY OF MARCH, 2022

                                               BEFORE

                           THE HON'BLE MR JUSTICE N.S.SANJAY GOWDA

                                  M.F.A. NO. 20392 OF 2013 (CPC)

                      BETWEEN:

                           SHRI UMESH BHIMAPPA PUJARI @ WALIKAR,
                           AGE: 47 YEARS, OCC: AGRICULTURE,
                           R/O:KILLA, NEAR HONNIHAL DESAI'S HOUSE,
                           BAGALKOT-587101.
                                                                     ... PETITIONER
                      (BY SHRI S.S. BETURMATH FOR SHRI K.L.PATIL, ADVOCATE)

                      AND:

                      1.   SHRI RANGAPPA HUCHCHAPPA BEVINAMATTI,
                           AGE: 42 YEARS, OCC: AGRICULTURE,
                           R/O: HONNAKATTI-587111,
                           TQ. & DIST.: BAGALKOT.

                      2.   SHRI BASAPPA HUCHCHAPPA BEVINAMATTI,
                           AGE: 48 YEARS, OCC: AGRICULTURE,
                           R/O: HONNAKATTI-587111,
        Digitally
        signed by J
                           TQ. & DIST.: BAGALKOT.
        MAMATHA
J       Location:
MAMATHA Dharwad
        Date:
        2022.03.26
                      3.   SHRI RANGAPA LAKKAPPA @ LAXMAPPA BEVINAMATTI,
        09:58:51
        +0530              AGE: 56 YEARS, OCC:AGRICULTURE,
                           R/O: HONNAKATTI-587111,
                           TQ. & DIST.: BAGALKOT.

                      4.   SHRI HANAMAPPA LAKKAPPA @ LAXMAPPA BEVINAMATTI,
                           AGE 51 YEARS, OCC: AGRICULTURE,
                           R/O: HONNAKATTI-587111,
                           TQ. & DIST.: BAGALKOT.
                            -2-




                                    MFA No. 20392 of 2013


5.   SHRI SHIVALINGAPPA S/O DYAMANNA BEVINAMATTI,
     AGE 37 YEARS, OCC: AGRICULTURE,
     R/O: HONNAKATTI-587111,
     TQ. & DIST.: BAGALKOT.

6.   SMT. SHAVANTREVVA W/O DYAMANNA BEVINAMATTI,
     AGE: 52 YEARS, OCC:AGRICULTURE,
     R/O: HONNAKATTI-587111,
     TQ. & DIST.: BAGALKOT.

7.   SMT. RANGAWWA W/O YAMANAPPA BEVINAMATTI,
     AGE 71 YEARS, OCC: HOUSEHOLD,
     R/O: BHAGAVATI-587115,
     TQ. & DIST.: BAGALKOT.

8.   SMT. HANAMAVVA W/O BHIMAPPA TALAWAR,
     AGE 41 YEARS, OCC: AGRICULTURE,
     R/O: BHAGAVATI-587115,
     TQ. & DIST.: BAGALKOT.

9.   SMT. DYAMAVVA W/O ADIVEPPA CHANNAPPANAVAR      @
     TALAWAR, AGE 51 YEARS,
     OCC: AGRICULTURE, R/O: HALAKURKI-587201,
     TALUKA BADAMI, DIST: BAGALKOT.

     SHRI BASAPPA RANGAPPA BEVINAMATTI,
     SINCE DECEASED BY HIS LRS

10. KASTUREWA W/O BASAPPA BEVINAMATTI,
    AGE 42 YEARS, OCC: AGRICULTURE,
    R/O: HONNAKATTI-587111,
    TQ. & DIST.: BAGALKOT.

11. SHRI RANGAPPA S/O BASAPPA BEVINAMATTI,
    AGE 19 YEARS, OCC: AGRICULTURE,
    R/O: HONNAKATTI-587111,
    TQ. & DIST.: BAGALKOT.

12. SHRI YAMANAPPA RANGAPPA BEVINAMATTI,
    AGE 31 YEARS, OCC: AGRICULTURE,
                              -3-




                                      MFA No. 20392 of 2013


    R/O: HONNAKATTI-587111,
    TQ. & DIST.: BAGALKOT.
13. SMT. RANGAVVA HANAMAPPA BEVINAMATTI,
    AGE 48 YEARS, OCC: AGRICULTURE,
    R/O: HONNAKATTI-587111,
    TQ. & DIST.: BAGALKOT.

14. SHRI RANGAPPA HANAMAPPA BEVINAMATTI,
    AGE 24 YEARS, OCC: AGRICULTURE,
    R/O: HONNAKATTI-587111,
    TQ. & DIST.: BAGALKOT.

15. SHRI MANJUNATH HANAMAPPA BEVINAMATTI,
    AGE 21 YEARS, OCC: AGRICULTURE,
    R/O: HONNAKATTI-587111,
    TQ. & DIST.: BAGALKOT.

16. SMT. RENUKA SANGAPPA TALAWAR,
    AGE 23 YEARS, OCC: AGRICULTURE,
    R/O: BHAGAVATI-587 115,
    TQ. & DIST.: BAGALKOT.

17. SHRI UMESH BHIMAPPA PUJARI @ WALIKAR,
    AGE 46 YEARS, OCC: AGRICULTURE,
    R/O. KILLA, NEAR HONYAL DESAI'S HOUSE,
    BAGALKOT
                                             ... RESPONDENTS

(BY SHRI S.B. HEBBALLI, ADVOCATE FOR R1 AND R2;
R3 & R3 SERVED & UNREPRESENTED;
NOTICE TO R5 TO R17 IS DISPENSED WITH )

      THIS MFA IS FILED UNDER ORDER XLIII RULE 1(R) READ
WITH SECTION 104 OF CPC, 1908, AGAINST THE JUDGMENT AND
ORDER DATED 02.11.2012, PASSED IN O.S. NO.80/2011, ON THE
FILE OF THE I-ADDL. SENIOR CIVIL JUDGE, BAGALKOT, I.A. NO.III
UNDER ORDER 39 RULE 1 AND 2 OF CPC IS HEREBY ALLOWED.

    THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                   -4-




                                              MFA No. 20392 of 2013


                               JUDGMENT

1. This appeal arises out of an interlocutory

order by which the defendants have been injuncted

from alienating the suit property till the disposal of

the suit.

2. The interim order was granted on

02.11.2012 and has been in force for nearly nine

and half years.

3. In my view, having regard to the above

fact, this is a fit case in which it would be

appropriate to direct the trial Court to dispose off

the suit, which has been pending for past eleven

years within a period of six months and until then

the interim order granted earlier by it (which is

impugned in this appeal) shall continue to be in

operation.

4. It is made clear that if any attempt is

made to protract the proceedings, the Trial Court

may pass appropriate order regarding injunction

MFA No. 20392 of 2013

without insisting on anybody making any application

in that regard.

Sd/-

JUDGE Vnp*

 
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