Karnataka High Court
Sidrayappa S/O. Ramappa Savadi vs Shrishail S/O. Ramappa Savadi on 14 March, 2022
Bench: H.T.Narendra Prasad, Rajendra Badamikar
1
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 14TH DAY OF MARCH 2022
PRESENT
THE HON'BLE MR. JUSTICE H.T.NARENDRA PRASAD
AND
THE HON'BLE MR. JUSTICE RAJENDRA BADAMIKAR
R.F.A.NO.100231/2018 (PAR/POS)
C/W
RFA.CROB.NO.100005/2019
IN R.F.A.NO.100231/2018 (PAR/POS)
BETWEEN:
SIDRAYAPPA S/O RAMAPPA SAVADI
AGE 58 YEARS, OCC: AGRICULTURE,
R/O KULHALLI, TQ.: JAMKHANDI.
DIST.: BAGALKOT, PIN: 587101.
...APPELLANT
(BY SRI N.L.BATAKURKI, ADV.)
AND :
1. SHRISHAIL S/O RAMAPPA SAVADI
AGE: 50 YEARS, OCC: AGRICULTURE.
2. SMT.GANAGAWWA W/O. RAMAPPA SASVADI
AGE: 72 YEARS, OCC: HOUSEHOLD WORK.
3. SMT.BALAWWA W/O MAHADEVAPPA MELATTI,
AGE: 60 YEARS, OCC: HOUSEHOLD WORK.
ALL R/O. KULHALLI, TQ.: JAMKHANDI.
DIST.: BAGALKOT, PIN: 587101.
4. SMT.GOURAWWA W/O BASAPPA DIWANI,
2
AGE: 52 YEARS, OCC: HOUSEHOLD WORK,
R/O YADHALLI, TQ: MUDHOL.
DIST: BAGALKOT, PIN: 587313.
5. SMT: SONAWWA W/O. BASAPPA NAGANUR,
AGE: 50 YEARS, OCC: HOUSEHOLD WORK.
ALL R/O HIPPARAGI, TQ.: JAMKHNADI,
DIST.: BAGALAKOTE, PIN: 587101.
6. SMT.MAHADEVI W/O SHIVAPPA SHIRGUPPI,
AGE: 40 YEARS, OCC: HOUSEHOLD WORK,
R/O. KULHALLI, TQ: JAMKHNADI.
DIST: BAGALKOT, PIN: 587101.
7. SMT.KAMALAWWA
W/O SANGAPPA SAIDAPUR,
AGE: 37 YEARS, OCC: HOUSEHOLD WORK,
R/O. KIPPARAGI, TQ: JAMKHANDI,
DIST: BAGALKOT, PIN: 587101.
... RESPONDENTS
(BY SRI M.C.HUKKERI, ADV. FOR R.1)
SRI VIJAY M.MALALI, ADV. FOR R.2 TO R.7)
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION 96
READ WITH ORDER XLI RULE 1 OF CPC., PRAYING THIS COURT TO
SET ASIDE THE JUDGMENT AND DECREE DATED 12.09.2017
PASSED IN O.S.NO.107/2016 ON THE FILE OF THE SENIOR CIVIL
JUDGE AND J.M.F.C.,BANHATTI.
IN RFA.CROB.NO.100005/2019
BETWEEN :
SRI SHRISHAIL S/O RAMAPPA SAVADI,
AGE: 50 YEARS, OCC; AGRICULTURE,
R/O KULAHALLI, TQ: JAMKHANDI,
DIST: BAGALKOT.
... CROSS OBJECTOR
(SRI M.C.HUKKERI, ADV. FOR CROSS-OBJECTOR)
AND :
1. SMT.GANAGAWWA W/O. RAMAPPA SASVADI
AGE: 72 YEARS, OCC: HOUSEHOLD WORK
3
R/O KULAHALLI, TQ: JAMKHANDI,
DIST: BAGALKOT.
2. SRI SIDRAYAPPA S/O RAMAPPA SASVADI,
AGE: 57 YEARS, OCC: AGRICULTURE,
R/O KULAHALLI, TQ: JAMKHANDI,
DIST: BAGALKOT.
3. SMT.BALAWWA
W/O MAHADEVAPPA MELATTI,
AGE: 60 YEARS, OCC: HOUSEHOLD WORK,
R/O KULAHALLI, TQ: JAMKHANDI,
DIST: BAGALKOT.
4. SMT.GOURAWWA
W/O BASAPPA DIWANI,
AGE: 52 YEARS, OCC: HOUSEHOLD WORK,
R/O YADHALLI, TQ: MUDHOL.
DIST: BAGALKOT.
5. SMT: SONAWWA
W/O. BASAPPA NAGANUR,
AGE: 50 YEARS, OCC: HOUSEHOLD WORK.
R/O HIPPARAGI, TQ.: JAMKHNADI.
6. SMT.MAHADEVI
W/O SHIVALINGAPPA SHIRGUPPI,
AGE: 40 YEARS, OCC: HOUSEHOLD WORK,
R/O. KULHALLI, TQ: JAMKHNADI.
DIST: BAGALKOT.
7. SMT.KAMALAWWA
W/O SANGAPPA SAIDAPUR,
AGE: 37 YEARS, OCC: HOUSEHOLD WORK,
R/O. HIPPARAGI, TQ: JAMKHANDI,
DIST: BAGALKOT.
... RESPONDENTS
THIS CROSS OBJECTION IS FILED UNDER ORDER XLI RULE
22 OF THE CODE OF CIVIL PROCEDURE, 1908 PRAYING THIS
COURT TO MODIFY THE JUDGMENT AND DECREE DATED
12.09.2017 PASSED IN O.S.NO.107/2016 ON THE FILE OF THE
SENIOR CIVIL JUDGE AND J.M.F.C.,BANHATTI.
THE APPEAL AND CROSS OBJECTION COMING ON FOR
HEARING ON I.A. THIS DAY, H.T.NARENDRA PRASAD, J. MADE THE
FOLLOWING:
4
: ORDER :
Learned counsel for the appellant in
RFA.No.100231/2018 and the cross objector in
RFA.CROB.No.100005/2019 have filed memos seeking
permission of this Court to withdraw the appeal and the
cross objection.
The memos dated 14.03.2022 are taken on record.
The appeal and the cross objection are dismissed as
withdrawn.
In view of withdrawal of the appeal and the cross
objection, I.A.No.3/2018 in RFA.No.100231/2018 does
not survive.
Sd/-
JUDGE
Sd/-
JUDGE
EM
