Sri N L Srinivas S/O Late Saddival ... vs Sri Rangaiah S/O Late Saddival ...
2022 Latest Caselaw 4260 Kant

                            1


IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 11TH DAY OF MARCH, 2022

                         BEFORE

          THE HON'BLE MR.JUSTICE R.NATARAJ

     REGULAR SECOND APPEAL NO.461 OF 2009 (PAR)

BETWEEN:

SRI. N.L. SRINIVAS
S/O LATE SADDIVAL LAKSHMAIAH
AGED ABOUT 53 YEARS,
R/AT CHAMALAPURA BEEDI,
NANJANGUD TOWN,
MYSORE DISTRICT-571301.
                                           ...APPELLANT

(BY SRI. M.G.RAGHAVENDRA, ADVOCATE)

AND:

1.      SRI. RANGAIAH
        S/O LATE SADDIVAL LAKSHMAIAH
        AGED ABOUT 63 YEARS
        R/AT CHAMALAPURA BEEDI,
        NANJANGUD TOWN,
        MYSORE DISTRICT-571301.

2.      SMT.LAKSHMI
        W/O LATE MAHADEVA SETTY
        D/O LATE SADDIVAL LAKSHMAIAH
        AGED ABOUT 58 YEARS,
        R/O SUTTUR VILLAGE,
        BILIGERE HOBLI,
        NANJANGUD TALUK,
        MYSORE DISTRICT-571301.
                                        ...RESPONDENTS
(BY SRI. ABHINAV R., ADVOCATE FOR RESPONDENT NO.1;
                              2


NOTICE IS SERVED ON RESPONDENT NO.2)

     THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF THE CODE OF CIVIL PROCEDURE, 1908
AGAINST THE JUDGMENT AND DECREE DATED 03.01.2009
PASSED IN R.A.NO.35/2006 ON THE FILE OF THE III ADDL.
DISTRICT AND SESSIONS JUDGE, MYSORE, PARTLY ALLOWING
THE APPEAL FILED AGAINST THE JUDGEMENT AND DECREE
DATED 20.04.2006 PASSED IN O.S.NO.70/1999 ON THE FILE
OF THE CIVIL JUDGE (SR.DN.), NANJANGUD.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                       JUDGMENT

A memo is filed by the learned counsel, Sri M.G.

Raghavendra, seeking permission of the Court to withdraw

this appeal.

The appellant is present in person. He has no

objection to withdraw the appeal.

Hence, the Appeal is dismissed as withdrawn.

The pending application stands disposed off.

Sd/-

JUDGE sma