Citation : 2022 Latest Caselaw 9655 Kant
Judgement Date : 25 June, 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 24TH DAY OF OCTOBER, 2019
BEFORE
THE HON'BLE MR. JUSTICE N.K. SUDHINDRARAO
M.F.A.No.160/2019(MV)
BETWEEN:
SRI MANJEGOWDA @ MANJUNATH
S/O DODDEGOWDA
AGED ABOUT 30 YEARS,
R/AT RAGIMUDENAHALLI
HASSAN TALUK-573 201
HASSAN DISTRICT. ...APPELLANT
(BY SRI CHETHAN B-ABSENT)
AND:
1 . VINOD KUMAR
S/O RAMESH
R/AT KARKARE
PARJUNE PLAZA
3RD FLOOR, BRAHAMAGIRI
UDAPI-576 101.
2 . THE MANAGER
BAJAJ ALLIANCE GENERAL
INSURANCE CO. LTD.,
REGIONAL OFFICE, 1ST FLOOR,
GOLDEN HIGHT COMPLEX
RAJAJINAGAR
BANGALORE-560 010. ...RESPONDENTS
THIS MFA IS FILED U/S 173 (1) OF MV AGAINST THE
JUDGMENT AND AWARD DATED:26.10.2018, PASSED IN
MVC No.657/2015, ON THE FILE OF THE 2ND ADDITIONAL
2
SENIOR CIVIL JUDGE AND MEMBER, MACT, AND JMFC,
HASSAN, PARTLY ALLOWING THE CLAIM PETITION FOR
COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.
THIS MFA COMING ON FOR ADMISSION THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Case called for the second time. Learned counsel
for the appellant absent. No representation. Appeal is
dismissed for non-prosecution.
Sd/-
JUDGE tsn*
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