Sri C.M. Vasudev vs Asha
2022 Latest Caselaw 9636 Kant

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 24TH DAY OF JUNE 2022

                       PRESENT

        THE HON'BLE MR. JUSTICE ALOK ARADHE

                         AND

         THE HON'BLE MS.JUSTICE J.M. KHAZI

              M.F.A. NO.7315 OF 2013 (FC)

BETWEEN:

SRI.C.M.VASUDEV,
AGED ABOUT 35 YEARS,
S/O MARIGOWDA,
R/O KALABYRAVESHWARA NILAYA,
SBM COLONY,
HASSAN - 573 201.
                                            ... APPELLANT
(BY SMT.H.C.LOKESHWARI, ADV., FOR
    SRI.A.RAVISHANKAR, ADV)

AND:

ASHA,
AGED ABOUT 36 YEARS,
D/O THOPEGOWDA,
R/O D.N.138, 3RD CROSS,
3RD MAIN, KASTURABA NAGAR,
GUDDENAHALLY, PIPELINE (WEST),
NEXT TO GANESHA TEMPLE,
MYSORE ROAD,
BANGALORE - 560 026.                   ... RESPONDENT

(BY MR.C.V.ANNAIAH, ADV.,)
                             ---

       THIS MFA FILED U/S 19(1) OF FAMILY COURTS
ACT, AGAINST THE JUDGMENT AND DECREE DATED
25.06.2013 PASSED IN M.C.NO.79/2013 ON THE FILE
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OF THE PRINCIPAL JUDGE, FAMILY COURT, HASSAN,
DISMISSING THE PETITION FILED U/S 11 & 12 OF
HINDU MARRIAGE ACT.

    THIS M.F.A. COMING ON FOR HEARING, THIS DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:

                          JUDGMENT

Smt.H.C.Lokeshwari, learned counsel for the

appellant.

Mr.C.V.Annaiah, learned counsel for the

respondent.

Learned counsel for the appellant has filed a

memo seeking leave of this Court to withdraw the

appeal. The aforesaid memo is taken on record.

Accordingly, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE RV