Citation : 2022 Latest Caselaw 9272 Kant
Judgement Date : 21 June, 2022
R.S.A. NO.100058/2014
:1:
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 19TH DAY OF DECEMBER 2014
BEFORE
THE HON'BLE MR. JUSTICE H.G.RAMESH
R.S.A. NO.100058/2014
BETWEEN
1. BABU
S/O. GUNDAPPA CHIKKAPARAPPA
AGE: 56, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
2. SHANTINATH S/O. PARISAPPA BELLAD
AGE: 58, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
3. APPANNA S/O. TAWANAPPA BELLAD
AGE: 62, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
4. GOPAL S/O. YALLAPPA PANCHODI
AGE: 40 YEARS, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
5. APPANNA S/O. DHARMANNA PANCHODI
AGE: 62 YEARS, OCC: AGRICULTURE
R/O. HALAGA, TQ & DIST: BELGAUM
6. GOPAL S/O. DEVAPPA KANGALGOUDA
AGE: 70, OCC: AGRICULTURE
R/O. HALAGA, TQ & DIST: BELGAUM
7. PAYAPPA S/O. JINNAPPA BELLAD
AGE: 62 YEARS, OCC: AGRICULTURE
R.S.A. NO.100058/2014
:2:
R/O. HALAGA, TQ & DIST: BELGAUM
8. SATAPPA S/O. BHIMAPPA BELLAD
SINCE DECEASED BY HIS LRS
RAMESH SATAPPA BELLAD
AGE: 42 YEARS,
OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM -590002.
9. SURENDRA
S/O. TAWANAPPA SHAHAPURI
AGE: 62 YEARS, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM -590002.
10. KALLAPPA S/O. DHANAPAL INCHAL
AGE: 46 YEARS, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM -590002.
11. DHARMU S/O. DEVAPPA BELLAD
AGE: 56 YEARS, OCC: SERVICE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
12. MAHAVEER S/O. DEVAPPA BELLAD
AGE: 53 YEARS, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
13. MANOHAR S/O.DEVAPPA BELLAD
AGE: 50 YEARS, OCC: SERVICE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
14. JINNAPPA S/O. BABU PANCHODI
AGE: 56 YEARS, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
15. JINNAPPA S/O.MALLAPPA CHOUGULE
AGE: 68 YEARS, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
R.S.A. NO.100058/2014
:3:
... APPELLANTS
(BY SRI. VIDYASHANKAR G DALWAI, ADV.)
AND
1. MAHAVEER
S/O. DEVAPPA CHIKKAPARAPPA
AGE: MAJOR, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
2. SUNANDA
W/O. BAHUBALI CHIKKAPARAPPA
AGE: MAJOR, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
3. SATAWWA @ RATNAWWA
W/O. BHIMAPPA THAKKAI
AGE: MAJOR, OCC: NIL
R/O. HALAGA,
AT PRESENT: ITAGI,
TQ: KHANAPUR,
DIST: BELGAUM -590002.
4. ARJUN S/O. NEMANNA SAIBANNAVAR
SINCE DECEASED BY HIS LRS
NEMINATH ARJUN SAIBANNAVAR
AGE: MAJOR, OCC:AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
5. CHARU
S/O. SUKUMAR SAIBANNAVAR
AGE: MAJOR, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM -590002.
6. BABU S/O. BALAPPA SAIBANNAVAR
AGE: MAJOR, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM -590002.
R.S.A. NO.100058/2014
:4:
7. KANTINATH
S/O. SIDRAI PARISHWAD
AGE: MAJOR, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM -590002.
8. DEVAPPA S/O. BALAPPA MARKAL
AGE: MAJOR, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
9. KANTU MARKAL
AGE: MAJOR, OCC: AGRICULTURE
R/O. HALAGA,
TQ & DIST: BELGAUM-590002.
... RESPONDENTS
(BY SRI. B B LAKKANNAVAR, ADV. FOR C/R1 & R2.)
THIS RSA IS FILED U/S.100 OF CPC, AGAINST THE
JUDGEMENT & DECREE DTD:21.03.2011 PASSED IN
R.A.NO.111/2007 ON THE FILE OF THE FAST TRACK COURT II
AND ADDL. DISTRICT JUDGE, BELGAUM, DISMISSING THE
APPEAL, FILED AGAINST THE JUDGMENT AND DECREE
DTD:18.04.2002 AND THE DECREE PASSED IN O.S.
NO.544/1999 ON THE FILE OF THE PRL CIVIL JUDGE (JR.DN)
BELGAUM, DECREEING THE SUIT FILED FOR PERMANENT
INJUNCTION.
THIS RSA COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
R.S.A. NO.100058/2014
:5:
JUDGMENT
H.G.RAMESH, J. (Oral):
The appeal has already stood dismissed for non-
compliance of the peremptory order dated 27.10.2014.
Hence, no further order is necessary.
Appeal dismissed.
Sd/-
JUDGE Rsh
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