Revansiddayya S/O Sidramayya ... vs Smt. Ningamma And Ors
2022 Latest Caselaw 9254 Kant

                            1


             IN THE HIGH COURT OF KARNATAKA
                    KALABURAGI BENCH

           DATED THIS THE 21ST DAY OF JUNE 2022

                         BEFORE

       THE HON'BLE MR.JUSTICE RAJENDRA BADAMIKAR
                   RSA No.200323/2019
BETWEEN:

REVANSIDDAYYA
S/O SIDRAMAYYA HIREMATH,
AGE: 60 YEARS, OCC: AGRICULTURE,
R/O: HAVANOOR VILLAGE,
TQ: AFZALPUR, DIST: KALABURAGI.
                                              ... APPELLANT
(BY SRI. MAHADEV S.PATIL, ADVOCATE)

AND:

1.     SMT. NINGAMMA
       W/O SHIVARANJANAYYA,
       AGE: 70 YEARS, OCC: HOUSEHOLD,
       R/O: DADAGI, TQ: BHALKI,
       DIST: BIDAR.

2.     SMT. KASTURIBAI
       W/O SHANTALINGAYYA,
       AGE: 65 YEARS, OCC: HOUSEHOLD,
       R/O: NADI SINNUR,
       TQ. & DIST: KALABURAGI.

3.     SMT. SHANTABAI
       W/O MAHADEVAYYA MATH,
       AGE: 50 YEARS, OCC: HOUSEHOLD,
       R/O: PANEGAON,
       TQ: & DIST: KALABURAGI.

4.     SMT. MAHANTAMMA
       W/O MALLIKARNUNAYYA MATH,
       AGE: 50 YEARS, OCC: HOUSEHOLD,
                             2


      R/O: VIDYANAGAR COLONY,
      BHAVANI NAGAR, BIDAR, DIST: BIDAR.

5.    SMT. CHANDRAKALA
      W/O GURUBASAYYA HIREMATH,
      AGE: 47 YEARS, OCC: HOUSEHOLD,
      R/O: BHAIRAMADAGI, TQ: AFZALPUR,
      DIST: KALABURAGI.

6.    SMT. SAROJA W/O MALLAYYA HAVANOOR,
      AGE: 45 YEARS, OCC: HOUSEHOLD,
      C/O: GURUSHANTAYYA MADAK,
      R/O: KUMASI, TQ: & DIST: KALABURAGI.

7.    MONU S/O RAMU CHAWAN,
      AGE: 50 YEARS, OCC: AGRICULTURE,
      R/O: HAVANOOR VILLAGE,
      TQ: AFZALPUR, DIST: KALABURAGI.

8.    BASAYYA S/O SIDRAMAYYA MATHAPATI,
      AGE: 55 YEARS, OCC: AGRICULTURE,
      R/O: HAVANOOR VILLAGE, TQ. AFZALPUR,
      DIST: KALABURAGI.

9.    DEVINDRA S/O BAILAPPA,
      AGE: 41 YEARS, OCC: AGRICULTURE,
      R/O: HAVANOOR VILLAGE, TQ: AFZALPUR,
      DIST: KALABURAGI.

10.   SMT. AMBABAI D/O BAILAPPA,
      AGE: 45 YEARS, OCC: HOUSEHOLD,
      R/O: HAVANOOR VILLAGE, TQ: AFZALPUR,
      DIST: KALABURAGI.

11.   SMT. SHANTABAI D/O BAILAPPA,
      AGE: 50 YEARS, OCC: HOUSEHOLD,
      R/O: HAVANOOR VILLAGE, TQ: AFZALPUR,
      DIST: KALABURAGI.

12.   SMT. KALAVATI
      W/O GURUSHANTAYYA HIREMATH,
      AGE: 65 YEARS, OCC: HOUSEHOLD,
                                      3


       R/O: SUBHASH CHOWK,
       BRAHMAPUR, KALABURAGI.
                                                      ... RESPONDENTS

      THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF CPC, PRAYING THAT THE JUDGMENT AND DECREE
PASSED BY THE SENIOR CIVIL JUDGE AT SHAHAPUR IN
R.A.NO.01/2017 DATED 25.07.2017 MAY KINDLY BE SET ASIDE
AND CONFIRM THE JUDGMENT AND DECREE PASSED BY PRL.
CIVIL JUDGE & JMFC COURT AT SHAHAPUR IN O.S.NO.48/2006
DATED 11.11.2016.

    THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:-

                            JUDGMENT

Learned counsel for the appellant remained absent for the second time, even when the case was called in the afternoon session.

This appeal is of the year 2019. In spite of granting sufficient opportunity, office objections have not been complied. It appears, the appellant is not interested in prosecuting the case. Hence, the appeal stands dismissed for non-prosecution.

Sd/-

JUDGE

KGR*