Padma B vs Guddaiah
2022 Latest Caselaw 9181 Kant

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     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 20TH DAY OF JUNE 2022

                          BEFORE

     THE HON'BLE MR. JUSTICE H. T. NARENDRA PRASAD

              MFA No.3107 OF 2020(MV)

BETWEEN:

PADMA B.
W/O SHIVARAMU
NOW AGED ABOUT 36 YEARS
R/AT 371 2ND CROSS
SAMPIGE ROAD
BENGALURU - 560058.
                                         ...APPELLANT
(BY SRI.RAGHU R., ADV.)

AND:

1.     GUDDAIAH
       MAJOR
       S/O MAREGOWDA
       R/A NO 2, JUTTANAHALI
       KEMPASAGARA POST
       MAGADI TALUK
       RAMANAGARA DISTRICT.

2.     THE MANAGER
       THE NEW INDIA ASSURANCE CO LTD
       REGIONAL OFFICE AT NO 301
       UNITY BUILDING, 11TH A CROSS
       P KALINGA RAO ROAD, NEW MISSION ROAD
       BANGALORE - 560027.
                                      ...RESPONDENTS
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    THIS MFA IS FILED UNDER SECTION 173(1) OF MV
ACT AGAINST THE JUDGMENT AND AWARD DATED
25.02.2019 PASSED IN MVC NO. 3474/2017 ON THE FILE
OF THE I ADDITIONAL SMALL CAUSES JUDGE AND MACT,
BENGALURU (SCCH-11), PARTLY ALLOWING THE CLAIM
PETITION    FOR    COMPENSATION    AND    SEEKING
ENHANCEMENT OF COMPENSATION.

    THIS MFA COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                     JUDGMENT

Learned counsel for the appellant has filed a

memo dated 17.06.2022 seeking permission to

withdraw this appeal.

Memo is taken on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

HA/-