Shivaramu vs Guddaiah
2022 Latest Caselaw 9171 Kant

                           1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 20TH DAY OF JUNE 2022

                        BEFORE

     THE HON'BLE MR. JUSTICE H. T. NARENDRA PRASAD

              MFA No.1439 OF 2020(MV)
BETWEEN:

SHIVARAMU
S/O MAYANNA
NOW AGED ABOUT 44 YEARS
R/AT 371, 2ND CROSS
SAMPIGE ROAD
BANGALORE-560058,.
                                         ...APPELLANT
(BY SRI. RAGHU R., ADV.)

AND:

1.    GUDDAIAH
      MAJOR
      S/O MAREGOWDA
      R/AT NO.2, JUTTANAHALLI
      KEMPASAGARA POST
      MAGADI TALUK
      RAMANGARA DISTRICT.

2.    THE MANAGER
      THE NEW INDIA ASSURANCE CO. LTD.,
      REGIONAL OFFICE AT NO.301
      UNITY BUILDING, 11TH A CROSS
      P. KALINGA RAO ROAD, NEW MISSION ROAD
      BANGALORE 560027.
                                      ...RESPONDENTS
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     THIS MFA IS FILED UNDER SECTION 173(1) OF MV
ACT AGAINST THE JUDGMENT AND AWARD DATED
25.02.2019 PASSED IN MVC NO.3472/2017 ON THE FILE
OF THE I ADDITIONAL SMALL CAUSES JUDGE AND MACT,
BENGALURU (SCCH-11), PARTLY ALLOWING THE CLAIM
PETITION    FOR   COMPENSATION     AND   SEEKING
ENHANCEMENT OF COMPENSATION.

    THIS MFA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                     JUDGMENT

Learned counsel for the appellant has filed a

memo dated 17.06.2022 seeking permission to

withdraw this appeal.

Memo is taken on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

HA/-