Ramanagouda S/O Yallanagouda ... vs Smt.Gangavva W/O Siddangouda ...
2022 Latest Caselaw 8347 Kant

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                                                                         RFA No. 100446 of 2018
                                                                     C/W RFA No. 100393 of 2018



                                               IN THE HIGH COURT OF KARNATAKA

                                                        DHARWAD BENCH

                                            DATED THIS THE 08TH DAY OF JUNE, 2022

                                                            PRESENT
                                            THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                                              AND
                                             THE HON'BLE MR JUSTICE M.G.S. KAMAL
                                       REGULAR FIRST APPEAL NO.100446 OF 2018 (PAR/POS)
                                                            C/W
                                           REGULAR FIRST APPEAL NO. 100393 OF 2018

                                  IN R.F.A.No.100446/2018

                                  BETWEEN:

                                        SHRI. KALLANAGOUDA S/O YALLAPPA GOUDA PATIL
                                        @ MYADAGOPPA (DEAD)
                                        BY HIS LRS,
                                  1.    SMT. KOUNTAVVA W/O ADIVEPPA PUJAR,
                                        AGE: 59 YEARS, OCC: HOUSEWIFE,
                                        R/O: NAVALUR,
                                        TQ and DIST: DHARWAD-580001.
                                  2.    SMT. NEELAVVA W/O PRAKASHGOUDA AREGOUDRA
                                        AGE: 51 YEARS, OCC: HOUSEWIFE,
                                        R/O: AREKURAHATTI,
                                        TQ: NAVALGUND,
                                        DIST: DHARWAD-580001.
                                  3.    SMT. SAVITRI @ SAVITA W/O VITTAL PATTANSHETTI
                                        AGE: 58 YEARS, OCC: HOUSEWIFE,
                                        R/O: M.K. HUBLI, TQ: BAILHONGAL,
          Digitally signed by J
          MAMATHA
          Location: High
                                        DIST: BELAGAVI-590001.
J         Court of Karnataka,
MAMATHA   Dharwad Bench
          Dharwad.
          Date: 2022.06.15
          14:54:04 +0530
                                        SMT. SHANTAVVA W/O KALLANAGOUDA MYADAGOPPA
                                        @ PATIL
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                                        RFA No. 100446 of 2018
                                    C/W RFA No. 100393 of 2018



     (DEAD) BY HER LRS PLAINTIFFS: 1(A) TO 1(C)
     APPELLANTS 1 TO 3 and PLAINTIFFS 3-5
     APPELLANTS 4 TO 6


4.   VEERANAGOUDA S/O KALLANAGOUDA PATIL @
     MYADAGOPPA
     AGE: 55 YEARS,
     OCC: AGRICULTURE,
     R/O: UNKAL,
     TQ: HUBLI,
     DIST: DHARWAD-580001.
5.   DYAMANAGOUDA S/O KALLANAGOUDA PATIL @
     MYDAGOPPA
     AGE: 51 YEARS,
     OCC: AGRICULTURE,
     R/O: UNKAL,
     TQ: HUBLI,
     DIST: DHARWAD-580001.
6.   SHANKARGOUDA S/O KALLANAGOUDA PATIL @
     MYADAGOPPA
     AGE: 43 YEARS,
     OCC: AGRICULTURE,
     R/O: UNKAL,
     TQ: HUBLI,
     DIST: DHARWAD-580001.

                                                  ...APPELLANTS

(BY SRI. A P MURARI.,ADVOCATE)

AND:

     SMT. GANGAVVA W/O SIDDANGOUDA PATIL
     @ MYDADAGOPPA (DEAD)
     (LRS ALREADY ON RECORD)

1.   SMT. SIDDAVVA W/O BASAVANNEPPA AIGALI
     AGE: 63 YEARS,
     OCC: HOUSEHOLD,
     R/O: UNKAL,
                              -3-




                                       RFA No. 100446 of 2018
                                   C/W RFA No. 100393 of 2018



     TQ: HUBLI,
     DIST: DHARWAD-580001.
2.   SMT. RENAVVA W/O BASAVANNEPPA AGASIMANI
     AGE: 57 YEARS, OCC: HOUSEHOLD,
     R/O: KAMADHENU,
     TQ: KALAGHATAGI,
     DIST: DHARWAD-580001.
     SMT. PARAVVA W/O HANAMANTHAGOUDA PATIL
     @ MYADAGOPPA (DEAD),
     LRS.ALREADY ON RECORD.
3.   SMT. YELLAVVA W/O HANAMANTHAGOUDA PATIL
     @ MYADAGOPPA,
     AGE: 69 YEARS, OCC: HOUSEHOLD,
     R/O: UNKAL, TQ: HUBLI,
     DIST: DHARWAD.
4.   SMT. KALLAVVA W/O GIRIYAPPA SAVADATTI
     @ MYADAGOPPA,
     AGE: 69 YEARS, OCC: HOUSEHOLD,
     R/O: UNKAL, TQ: HUBLI,
     DIST: DHARWAD-580001.
5.   YALLAPPAGOUDA S/O HANAMANTHAGOUDA PATIL
     @ MYADAGOPPA,
     AGE: 39 YEARS,
     OCC: AGRICULTURE,
     R/O: UNKAL,
     TQ: HUBLI,
     DIST: DHARWAD-580001.
6.   SMT. GIRIJAVVA W/O GANGAPPA NANDENNAVAR
     AGE: 35 YEARS,
     OCC: HOUSEHOLD,
     R/O: SAMPAGAON,
     TQ: BAILHONGAL,
     DIST: BELGAUM-580001.
7    SIDDANAGOUDA S/O HANAMANTHAGOUDA PATIL
     @ MYADAGOPPA,
     AGE: 33 YEARS, OCC: AGRICULTURE,
                                -4-




                                         RFA No. 100446 of 2018
                                     C/W RFA No. 100393 of 2018



       R/O: UNKAL, TQ: HUBLI, DIST: DHARWAD-580001.
8.     SMT. RENAVVA W/O RAVI GUNDUR
       AGE: 29 YEARS, OCC: HOSUEHOLD,
       R/O: BAIRIDEVARKOPPA,
       TQ: HUBLI, DIST: DHARWAD-580001.
9      RAMANAGOUDA S/O YALLAPPAGOUDA PATIL
       @ MYADAGOPPA.

       SINCE DECEASED
       BY HIS LRs

       BASAVANNEVVA
9(a)
       W/O RAMANAGOUDA MEDAGOPPA
       AGE:74 YEARS, R/O BALIGER ONI,
       UNKAL POST-580034,
       HUBBALLI, DIST:DHARWAD.

9(b) BHUJANAGOUDA
     S/O RAMANAGOUD MEDAGOPPA
     AGE:52 YEARS, R/O BALIGER ONI,
     UNKAL POST-580034, HUBBALLI,
     DIST:DHARWAD.

       HULIYAPPAGOUDA
9(c)
       S/O RAMANAGOUDA MEDAGOPPA
       AGE:43 YEARS, R/O BALIGER ONI,
       UNKAL POST-580034,
       HUBBALLI, DIST:DHARWAD.

9(d) MALLAMMA W/O CHANNAPPA BOKANAVAR
       AGE:50 YEARS, R/O BELLAR,
       TALUK:NAVALGUND, DIST:DHARWAD-582208.

9(e) GOURAMMA
       W/O BASAPPA CHANNUR (SINCE DEAD) BY LRs

         (a)   MALA W/O SHARANAPPA KAGADAL
               AGE:29 YEARS, OCC:HOUSEWIFE,
               R/O JIGALUR, TQ:SHIGGAON
               NOW AT BALAGER ONI, UNAKAL
               HUBBALLI, DIST:DHARWAD.
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                                         RFA No. 100446 of 2018
                                     C/W RFA No. 100393 of 2018



         (b)   SIDDAPPA S/O LATE BASAPPA CHANNUR
               AGE:27 YEARS, OCC:AGRICULTURE,
               R/O BALAGER ONI, UNAKAL,
               HUBBALLI, DIST:DHARWAD.

9(f)   NINGAMMA W/O YALLAPPA CHILLANNAVAR
       AGE:45 YEARS, R/O KALMESHWAR ONI,
       UNKAL POST-580034,
       HUBBALLI, DIST:DHARWAD.

10.    MALLIKARJUNGOUDA C MALEPPAGOUDAR
       MAJOR, OCC: VILLAGE ACCOUNTANT,
       R/O: UNKAL, TQ: HUBLI,
       DIST: DHARWAD-580001.

11.    THE SPECIAL LAND ACQUISITION OFFICER
       KIADB, DIST: DHARWAD-580001.

                                               ...RESPONDENTS

(BY SRI. S G KADADAKATTI, ADV. FOR R1 TO R8, SRI MRUTHYUNJAYA S.HALLIKERI, ADV. FOR R9 (a) TO R9 (f) AND R (e) (a) AND R(e)(b), APPEAL AGAINST R-10 AND R-11 DISMISSED)

THIS RFA IS FILED UNDER SECTION 96 OF CPC AGAINST THE JUDGMENT AND DECREE DATED 31.07.2018 PASSED IN O.S.No.3/2011 AND O.S.No.24/2011 ON THE FILE OF THE II ADDL. SENIOR CIVIL JUDGE, HUBBALLI, DISMISSING THE SUIT FILED FOR PARTITION AND SEPARATE POSSESSION.

IN R.F.A.No.100393/2018

BETWEEN:

RAMANAGOUDA S/O YALLANAGOUDA PATIL @ MYADAGOPPA, SINCE DEAD, BY LRs

1(a) BASAVANNEVVA W/O RAMANAGOUDA MEDAGOPPA AGE:74 YEARS, OCC:HOUSEWIFE

RFA No. 100446 of 2018 C/W RFA No. 100393 of 2018

BHUJANAGOUDA S/O RAMANAGOUDA MEDAGOPPA 1(b) AGE:52 YEARS, OCC:AGRICULTURE

HULIYAPPAGOUDA S/O RAMANAGOUDA MEDAGOPPA 1(C) AGE:43 YEARS, OCC;AGRICULTURE

ALL ARE RESIDENTS OF MISHIGOUDAR ONI, UNAKAL, HUBBALLI, DIST:DHARWAD.

MALLAMMA W/O CHANNAPPA BOKANAVAR 1(d) AGE:55 YEARS, OCC:HOUSEWIFE R/O BILARA, TQ. NAVALGUND, DIST:DHARWAD.

GOURAMMA W/O BASAPPA CHANNUR 1(e) SINCE DEAD REPRESENTED BY LRs 1(e)(a) MALA W/O SHARANAPPA KAGADAL, AGE:29 YEARS, OCC:HOUSEWIFE, R/O JIGALUR, TQ. SHIGGAON, NOW AT BALAGER ONI, UNKAL, HUBBALLI, DIST:DHARWAD.

1(e)(b) SIDDAPPA S/O LATE BASAPPA CHANNUR AGE:27 YEARS, OCC:AGRICULTURE, R/O BALAGER ONI, UNKAL, HUBBALLI, DIST:DHARWAD.

NINGAMMA W/O YALLAPPA CHILLANNAVAR 1(f) AGE:45 YEARS OCC:HOUSEWIFE R/O NAVALAGOUDAR ONI UNKAL, HUBBALLI, DIST:DHARWAD.

...APPELLANTS

(BY SRI. MRUTYUNJAYA S HALLIKERI.,ADVOCATE)

RFA No. 100446 of 2018 C/W RFA No. 100393 of 2018

AND:

1. SMT.GANGAVVA W/O SIDDANGOUDA PATIL @ MYADAPPA, AGE: MAJOR, OCC: HOUSEHOLD WORK, R/O: UNKAL, TQ: HUBBALLI,PIN-580031.

2. SMT.SIDDAVVA W/O BASAVANNEPPA AIGALI AGE: MAJOR, OCC: HOUSEHOLD WORK, R/O: UNKAL, TQ: HUBBALLI,PIN-580031.

3. RENAVVA W/O BASAVANNEPPA AGASIMANI AGE: MAJOR, OCC: HOUSEHOLD WORK, R/O: UNKAL, TQ: HUBBALLI,PIN-580031. KALLANAGOUDA S/O YALLAPPAGOUDA S.PATIL MYADAGAPPA

SINCE DECEASED BY HIS LRs SMT.SHANTAVVA W/O KALLANGOUDA PATIL @

4. MYADAGAPPA, AGE: 83 YEARS, OCC: HOUSEHOLD WORK, R/O: UNKAL, TQ: HUBBALLI,PIN-580031.

5. SMT.KONTEMMA W/O ADIVEPPA PUJAR AGE: 64 YEARS, OCC: HOUSEHOLD WORK, R/O: FOUNDARA ONI, NAVALUR,TQ: DHARWAD.

6. SMT.NEELAVVA W/O PRAKASHGOUDA AREGOUDRA AG: 57 YEARS, OCC: HOUSEHOLD WORK, R/O: AREKURAHATTI, TQ: NAVALGUND.

7. SMT.SAVITRI @ SAVITA W/O VITTAL PATTANSHETTY AGE: 63 YEARS, OCC: HOUSEHOLD WORK, R/O: M.K. HUBLI, TQ: BAILHONGAL, DIST: BELAGAVI.

8. VEERANGOUDA S/O KALLANGOUDA MYADAPPA @ PATIL, AGE: 48 YEARS, OCC: AGRICULTURE, R/O: UNKAL, TQ: HUBBALLI,PIN-580031.

RFA No. 100446 of 2018 C/W RFA No. 100393 of 2018

9. DYAMANAGOUDA S/O KALLANGOUDA MYADAPPA @ PATIL AGE: 53 YEARS, OCC: AGRICULTURE, R/O: UNKAL, TQ: HUBBALLI,PIN-580031.

10. SHANKARAGOUDA S/O KALLANGOUDA MYADAGOPPA @ PATIL AGE: 44 YEARS, OCC: AGRICULTURE, R/O: UNKAL, TQ: HUBBALLI,PIN-580031.

11. SMT.YELLAVVA W/O HANAMANTHAGOUDA PATIL @ MYADAGOPPA AGE: MAJOR, OCC: HOUSEHOLD WORK, R/O: UNKAL, TQ: HUBBALLI,PIN-580031.

12. SMT.KALLAVVA W/O GIRIYAPPA SAVADATTI AGE: MAJOR, OCC: HOUSEHOLD WORK, R/O: UNKAL, TQ: HUBBALLI,PIN-580031.

13. YALLAPPAGOUDA S/O HANAMANTHAGOUDA PATIL AGE: MAJOR, OCC: HOUSEHOLD WORK, R/O: UNKAL, TQ: HUBBALLI,PIN-580031.

14. SMT.GIRIJAVVA D/O HANAMANTHAGOUDA PATIL AGE: MAJOR, OCC: HOUSEHOLD WORK, R/O: UNKAL, TQ: HUBBALLI,PIN-580031.

15. SMT.RENAVVA D/O HANAMANTHAGOUDA PATIL @ MYADAGOPPA AGE: MAJOR, OCC: HOUSEHOLD WORK, R/O: UNKAL,

RFA No. 100446 of 2018 C/W RFA No. 100393 of 2018

TQ: HUBBALLI.

...RESPONDENTS (BY SRI S.G.KADADAKATTI, ADV. FOR R2, R3, R11, R12 AND R15, SRI A.P.MURARI, ADV. FOR R5 TO R10, APPEAL AGAINST R1 AND R4 DISMISSED AS ABATED V.C.O.DATED 23.10.2020)

THIS RFA IS FILED UNDER SECTION 96 OF THE CPC AGAINST THE JUDGMENT AND DECREE DATED 31.07.2018 PASSED IN O.S.No.3/2011 AND O.S.No.24/2011 ON THE FILE OF THE II ADDL. SENIOR CIVIL JUDGE, HUBBALLI, DISMISSING THE SUIT FILED FOR PARTITION, SEPARATE POSSESSION AND MESNE PROFITS.

THESE APPEALS COMING ON FOR ORDERS, THIS DAY, K.S.MUDAGAL J., DELIVERED THE FOLLOWING:

JUDGMENT

In R.F.A.No.100446/2018, learned counsel for the

appellants submits copy of amended appeal memo and

memo for dismissal of the appeal and the suit against

respondent Nos.10 and 11. This is a plaintiffs' appeal.

In the suit, no relief was sought against respondent No.11.

Since the plaintiffs/appellants are not pressing the suit

against respondent Nos.10 and 11,

R.F.A.No.100446/2018 and the suit in the said appeal are

dismissed against them accordingly.

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RFA No. 100446 of 2018 C/W RFA No. 100393 of 2018

2. Sri.Mrutyunjaya S. Hallikeri, learned counsel

submits his vakalath for respondent Nos.9(a) to 9(d) and

respondent Nos.9(e)(a) and 9e(b) and 9(f).

3. in R.F.A.No.100393/2018, learned counsel for

the appellants submits copy of the amended appeal memo

copy.

4. Both the parties and their respective counsel

are present.

5. The parties are identified by their respective

counsel. They present the compromise petition. So far as

respondent Nos.5, 6, 10 and 11, thumb marks are not

attested by their respective counsel.

6. The parties shall appear before the Additional

Registrar Judicial. The Additional Registrar Judicial shall

verify the identity of the parties and their

signatures/thumb marks and submit.

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RFA No. 100446 of 2018 C/W RFA No. 100393 of 2018

7. On verification, the Additional Registrar (J) placed

his report before us. The identity of the parties is certified by

him.

8. Heard.

9. The parties admit the execution of the compromise

petition. Satisfied that the compromise is admissible in law.

10. Therefore, the compromise is recorded. The

impugned judgment and decree are hereby set aside.

11. The appeals and suits in O.S.No.24/2011 and

O.S.No.3/2011 on the file of the II Addl. Senior Civil Judge,

Hubballi, are decreed in terms of the compromise petition.

12. Draw preliminary decree accordingly.

(Sd/-) JUDGE

(Sd/-) JUDGE

JM