Smt. Ambubai vs Lakshman Rao
2022 Latest Caselaw 8295 Kant

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     IN THE HIGH COURT OF KARNATAKA, BENGALURU

         DATED THIS THE 7TH DAY OF JUNE, 2022

                          BEFORE

     THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR

               R.F.A.NO.1886 OF 2017 (PAR)
BETWEEN

1.     SMT. AMBUBAI
       W/O HANUMANTHA RAO
       AGED ABOUT 56 YEARS,

2.     SMT. TULSI BAI
       W/O GOPAL RAO
       AGED ABOUT 50 YEARS

3.     SMT. SAROJA BAI
       W/O BABU RAO
       AGED ABOUT 44 YEARS

       BOTH THE APPELLANTS ARE
       REP. THROUGH THEIR GPA HOLDER
       BABU RAO
       R/A NO.97, 1ST MAIN, 3RD CROSS
       MUTHURAYANAGARA
       R.V.COLLEGE POST, MYSORE ROAD,
       BANGALORE-560 060

                                             ...APPELLANTS
(BY SRI.LOKESH BOOVANAHALLI, ADVOCATE)

AND

1.     LAKSHMAN RAO
       S/O LATE ARASOJI RAO
       AGED ABOUT 58 YEARS,
       R/A NO.118, BHEL MAIN ROAD
       KENCHENAHALLI
       RAJARAJESHWARI NAGARA
       BENGALURU-560 060
                             2




2.   SMT.KANTAH BAI
     W/O LATE ANANTHA RAO
     AGED ABOUT 51 YEARS,
3.   LATHA BAI
     D/O ANANTHA RAO
     AGED ABOUT 30 YEARS
4.   KAVITHA BAI
     D/O ANANTHA RAO
     AGED ABOUT 28 YEARS
5.   APPURAO @ SHARATH RAO
     S/O ANANTHA RAO
     AGED ABOUT 26 YEARS
     RESPONDENTS NOS.2 TO 5 ARE
     R/A NO.70/1, MUTHURAYANAGARA
     R.V.COLLEGE POST, MYSORE ROAD
     BANGALORE-560 060
6.   SMT. RATHNA BAI
     W/O ASWATH RAO
     AGED ABOUT 61 YEARS
     R/AT NO.99, MUTHURAYANAGARA
     R.V.COLLEGE POST,
     MYSORE ROAD
     BANGALORE-560 060
7.   BASAVARAJU
     S/O B VEERABHADRAIAH
     AGED ABOUT 70 YEARS,
     R/A NO.3682, BASWESHWARA NILAYA
     SOMESHWARA BADAVANE,
     DODDABALLAPURA
     BENGALURU RURAL DISRICT
8.   H.NARESHKUMAR
     S/O.LATE HIRA CHAND
     AGED ABOUT 48 YEARS
     R/AT 456, 60 FEET ROAD
     BEML LAYOUT, 5TH PHASE
     RAJARAJESHWARI NAGARA
     BANGALORE-560 098
                                          ...RESPONDENTS
(BY SRI.M.N.UMESH, ADVOCATE FOR C/R7 AND R8)
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      THIS APPEAL IS FILED UNDER SECTION 96 OF THE CPC
1908 AGAINST THE JUDGMENT AND DECREE DATED 10.08.2017
PASSED IN OS NO.8246/2012 ON THE FILE OF THE XXXIX
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BANGALORE CITY,
DISMISSING THE SUIT FOR DELCARATION AND PARTITION AND
ETC.

     THIS APPEAL COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                            JUDGMENT

Learned counsel for the appellants files a memo

seeking permission to withdraw the appeal.

2. The said memo is placed on record.

3. Accordingly, the appeal is dismissed as

withdrawn.

SD/-

JUDGE

SV CT:AN