Dr S Arumugham vs Smt. Manorama Acharya
2022 Latest Caselaw 8117 Kant

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     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 3RD DAY OF JUNE, 2022

                       BEFORE

 THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM

        WRIT PETITION NO.52991 OF 2018 (GM-CPC)

BETWEEN:

DR. S. ARUMUGHAM
S/O LATE MR.NITYANANDA IYER,
NO.878, 13TH MAIN,
VINAYAKA LAYOUT,
NAGARABHAVI II STAGE,
BANGALORE-560 072.
                                        ...PETITIONER
(BY SRI.RAVIKANTHA.A, ADVOCATE)

AND

1.     SMT. MANORAMA ACHARYA
       (SINCE DECEASED)

1(a). P. RAMACHANDRA ACHARYA
      S/O LATE P.SRIPATHI ACHARYA,
      AGED ABOUT 65 YEARS,
      R/AT PILICHANDI GARDEN,
      OPP. GOVERNMENT JUNIOR COLLEGE,
      HIRIADKA, UDUPI TALUK AND DISTRICT.

1(b). MR.P.KRISHNARAJA ACHARYA
      S/O LATE P.SRIPATHI ACHARYA,
      AGED ABOUT 64 YEARS,
      R/AT SRIMAAN, BUNT'S HOSTEL ROAD,
      KOLAMBE, 76, BADAGUBETTU VILLAGE,
      UDUPI-576 101
                         2




1(c). MR.P.ARUN ACHARYA
      DOCTOR,
      S/O LATE P.SRIPATHI ACHARYA,
      AGED ABOUT 63 YEARS,
      R/AT SRIMAAN, BUNT'S HOSTEL ROAD,
      KOLAMBE, 76, BADAGUBETTU VILLAGE,
      UDUPI-576 101

1(d). MR.P.NIRANJAN ACHARYA
      S/O LATE P.SRIPATHI ACHARYA,
      AGED ABOUT 62 YEARS,
      R/AT SRIMAAN, BUNT'S HOSTEL ROAD,
      KOLAMBE, 76, BADAGUBETTU VILLAGE,
      UDUPI-576 101

1(e). MR.P.VYASACHARYA
      S/O LATE P.SRIPATHI ACHARYA,
      AGED ABOUT 62 YEARS,
      R/AT SRIMAAN, BUNT'S HOSTEL ROAD,
      KOLAMBE, 76, BADAGUBETTU VILLAGE,
      UDUPI-576 101

1(f). MR.ASHOK PRIMOO
      HUSBAND OF LATE SANDHYA PARIMOO,
      AGED ABOUT 47 YEARS,
      R/AT SRIMAAN, BUNT'S HOSTEL ROAD,
      KOLAMBE, 76, BADAGUBETTU VILLAGE,
      UDUPI-576 101

1(g). MS.SWETHA PARIMOO
      D/O LATE SANDHYA PARIMOO,
      AGED ABOUT 32 YEARS,
      R/AT SRIMAAN, BUNT'S HOSTEL ROAD,
      KOLAMBE, 76, BADAGUBETTU VILLAGE,
      UDUPI-576 101

1(h). MS.SHIPRA PARIMOO
      D/O LATE SANDHYA PARIMOO,
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     AGED ABOUT 32 YEARS,
     R/AT SRIMAAN, BUNT'S HOSTEL ROAD,
     KOLAMBE, 76, BADAGUBETTU VILLAGE,
     UDUPI-576 101

2.   MR.MOHAMMED YUSUF
     MAJOR,
     S/O MR.UMMARABBA,
     R/AT ARAFA HOUSE,
     NEAR JUMMA MASJID,
     MULLOOR VILLAGE, POST UCHILA,
     UDUPI TALUK AND DISTRICT.

3.   MRS.NAFISA UMMAR BEARY
     MAJOR, W/O MR UMMARABBA,
     R/AT ARAFA HOUSE, NEAR JUMMA MASJID,
     MULLOOR VILLAGE, POST UCHILA,
     UDUPI TALUK AND DISTRICT.
                                      ...RESPONDENTS

     THIS WRIT PETITION IS FILED UNDER ARTICLE 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE   IMPUGNED    ORDER    DATED    05.10.2018  IN
O.S.NO.36/2009 CLUBBED WITH O.S.NO.19/2010 IN THE
FILE OF THE COURT OF THE ADDITIONAL SENIOR CIVIL
JUDGE AT UDUPI AND ETC.,

     THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT DELIVERED THE
FOLLOWING:

                      ORDER

The captioned writ petition arises out of suit in

O.S.No.36/2009. The case status indicates that the

suit is disposed of by judgment and decree dated

01.04.2019.

Hence, the writ petition is dismissed for having

become infructuous.

Sd/-

JUDGE

HDK