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M/S Manvendra Promoters vs Sri P Venkateshulu
2022 Latest Caselaw 7933 Kant

Citation : 2022 Latest Caselaw 7933 Kant
Judgement Date : 1 June, 2022

Karnataka High Court
M/S Manvendra Promoters vs Sri P Venkateshulu on 1 June, 2022
Bench: Alok Aradhe, J.M.Khazi
                            1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

          DATED THIS THE 1ST DAY OF JUNE 2022

                        PRESENT

         THE HON'BLE MR. JUSTICE ALOK ARADHE

                           AND

           THE HON'BLE MS.JUSTICE J.M. KHAZI

              M.F.A. NO.6261 OF 2019 (AA)

BETWEEN:

1.     M/S. MANVENDRA PROMOTERS
       A PARTNERSHIP FIRM
       OFFICE NO. 14, 4TH FLOOR
       PLAM KINGDOM LAYOUT
       MEDAHALLI VILLAGE
       VIROGONAGAR POST, K.R. PURAM
       BENGALURU 560049.

2.     MR. B.P. SANJEEVA RAYUDU
       S/O LATE B. ESHWARAPPA
       AGED ABOUT 54 YEARS
       PARTNER, M/S. MANVENDRA INFRASTRUCURE
       AND DEVELOPERS AND
       M/S. MANVENDRA PROMOTERS
       OFFICE NO.14, 4TH FLOOR
       PLAM KINGDOM LAYOUT
       MEDAHALLI VILLAGE
       VIROGONAGAR POST, K.R. PURAM
       BENGALURU 560049.

3.     SMT. B. RADHA
       W/O MR. B.P. SANJEVA RAYUDU
       PARTNER
       M/S. MANVENDRA INFRASTRUCTURE
       AND DEVELOPERS AND
       M/S. MANVENDRA PROMOTERS
                              2



       OFFICE NO.14, 4TH FLOOR
       PALAM KINGDOM LAYOUT
       MEDAHALLI VILLAGE
       VIROGONAGAR POST, K.R. PURAM
       BENGALURU 560049.

4.     M/S. MANVENDRA INFRASTRUCTURE & DEVELOPERS
       A PARTNERSHIP FIRM
       OFFICE NO.14, 4TH FLOOR
       PLAM KINGDOM LAYOUT,
       MEDAHALLI VILLAGE VIROGONAGAR POST,
       K.R. PURAM
       BENGALURU 560049
       REP. BY ITS PARTNER
       MR. B.P. SANJEEVA RAYUDU.

                                         ... APPELLANTS
(BY MR. DWARAKANATH H.S. ADV.,)

AND:

1.   SRI. P. VENKATESHULU
     S/O MR. P. BHEEMAPPA
     AGED ABOUT 53 YEARS
     R/O. KARKARLATHA VILLAGE
     BELLARY 583101.

2.   SRI. K. MALLIKARJUNA
     S/O LATE K. BASAPPA
     AGED ABOUT 42 YEARS
     R/O. KARKARLATHA VILLAGE
     BELLARY 583101.

3.   SRI. H.P. MOHAN KUMAR
     S/O LATE R. PRABHAKAR
     AGED ABOUT 47 YEARS
     R/AT NO.502,
     STERLING APARTMENT
     PAPANNA STREET,
     ST. MARKS ROAD
     BENGALURU 560001.
                                3



4.   SRI. B.K.B.N. MURTHY
     S/O MR. B.K. SHIVASHANKARA SHASTRY
     AGED ABOUT 48 YEARS
     R/AT NO. GF-03
     EVEREST ENCLAVE
     BESIDE BEML 5TH STAGE BUS STOP
     RAJARAJESHWARINAGAR
     BENGALURU.
                                               ... RESPONDENTS
(BY MR. N. JAIPRAKASH RAO, ADV., FOR R1
R2, R3 & R4 SERVED)
                            ---

      THIS MFA IS FILED U/S.37(1)(B) OF THE ARBITRATION AND

CONCILIATION ACT, AGAINST THE ORDER DT.11.07.2019 PASSED

ON AA NO.188/2018 ON THE FILE OF THE XII ADDITIONAL CITY

CIVIL & SESSIONS JUDGE, BENGALURU CITY (CCH NO.27),

ALLOWING THE PETITION FILED U/S.9 OF ARBITRATION AND

CONCILIATION ACT.


      THIS M.F.A. COMING ON FOR ADMISSION, THIS DAY,

ALOK ARADHE J., DELIVERED THE FOLLOWING:


                          JUDGMENT

Mr.Dwarakanath, H.S., learned counsel for the

appellants.

Mr.N.Jaiprakash Rao, learned counsel for the

respondent No.1.

Learned counsel for the appellants has filed a memo

seeking retirement from the case. The aforesaid memo is

taken on record. He is permitted to retire.

Accordingly, the appeal is dismissed for want of

prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

RV

 
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