Mohd. Dastagir S/O Md. Yusuf vs Dr.Mahadevi W/O C.S. Patil And Anr
2022 Latest Caselaw 10094 Kant

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          IN THE HIGH COURT OF KARNATAKA
                 KALABURAGI BENCH
        DATED THIS THE 30TH DAY OF JUNE 2022
                         BEFORE

     THE HON'BLE MR.JUSTICE RAJENDRA BADAMIKAR
               MFA No.200090/2019 (MV)
BETWEEN:

Mohd. Dastagir S/o Md. Yusuf,
Age 33 years, Occ: Labour in Hostel, Now Nil,
R/o H.No.5/2/126, Madanpur, Yadgir.
                                          ... Appellant
(By Sri. Nagaraj Patil, Advocate)

AND:

1.     Dr. Mahadevi W/o C.S.Patil,
       Age: 43 years, Occ: Owner of vehicle,
       R/o Anand Nursing Home,
       Mailapur Base, Yadgir-585201.

2.     Oriental Ins. Co. Ltd.
       Extension Counter, Chittapur Road,
       Yadgir-585201.
       Through its Manager,
                                            ... Respondents
(Sri. J.Augustin, Advocate for R2;
Notice to R1 is dispensed with)

      This MFA is filed under Section 173(1) of the Motor
Vehicles Act, praying to to modify the judgment and award
dated 18.01.2018 passed in MVC No.142/2016 on the file
of Senior Civil Judge and MACT-II Yadgir. And allow this
appeal by enhancing the compensation and etc.
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      This appeal coming on for admission this day, the
Court delivered the following:

                     JUDGMENT

Learned counsel for the appellant has filed a

memo for withdrawal of the appeal.

2. Memo is placed on record.

3. Hence, the appeal is dismissed as not

withdrawn.

,

Sd/-

JUDGE msr