The Managing Director vs M/S Sevenseas Global Express ...
2022 Latest Caselaw 10965 Kant

                               1




     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

          DATED THIS THE 19TH DAY OF JULY, 2022

                           PRESENT

       THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR

                             AND

         THE HON'BLE MR. JUSTICE C.M. POONACHA

                   COMAP NO.69 OF 2022

BETWEEN :

1.      THE MANAGING DIRECTOR
        ESCO ENGINEERING PVT. LTD.
        53/1, GARCHA ROAD
        KOLKATA - 700 019.

2.      MR. DIPANKAR SARKAR
        DIRECTOR
        ESCO ENGINEERING PVT. LTD.
        53/1, GARCHA ROAD
        KOLKATA - 700 019.

3.      MRS. RATRI SARKAR
        DIRECTOR
        ESCO ENGINEERING PVT. LTD.
        53/1, GARCHA ROAD
        KOLKATA - 700 019.                  ...APPELLANTS

(BY SMT. AYANTIKA MONDAL, ADVOCATE)

AND :

M/s SEVENSEAS GLOBAL EXPRESS LOGISTICS
REPRESENTED BY
SRI. WILSON MATHEW
AGED ABOUT 47 YEARS
RESIDING AT 39/4
"SHIVAS", DODDANAKUNDI
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OUTER RING ROAD
MARATHAHALLI POST
BENGALURU - 560 037.                                ...RESPONDENT

      THIS COMMERCIAL APPEAL IS FILED UNDER ORDER XLIII
RULE 1(a) OF CPC R/W SECTION 13 OF THE COMMERCIAL COURTS
ACT, 2015 AND SECTION 151 OF CPC PRAYING TO SET ASIDE
THE ORDER DATED 08/10/2021 PASSED BY THE HON'BLE TRIAL
COURT IN COM.O.S.No.26271/2019 PENDING BEFORE HON'BLE
LXXIV ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AT BENGALURU
(CCH-87) AND ETC.,

      THIS COMMERCIAL APPEAL COMING ON FOR ORDERS,
THIS DAY, P.S. DINESH KUMAR J, DELIVERED THE FOLLOWING:-


                         JUDGMENT

Smt.Ayanika Mondal, learned advocate for the

petitioners has filed a memo dated 14.03.2022 seeking

leave to withdraw the appeal.

2. Leave granted. Appeal is dismissed as withdrawn.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

AV