Karnataka High Court
Abdul Hak Abdulhakheem Khazi vs Babi Devaray Shetty on 5 July, 2022
Bench: E.S.Indireshpresided Byesij
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RSA No. 100839 of 2018
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 05TH DAY OF JULY, 2022
BEFORE
THE HON'BLE MR JUSTICE E.S.INDIRESH
REGULAR SECOND APPEAL NO.100839 OF 2018 (INJ)
BETWEEN:
1. ABDUL HAK ABDULHAKHEEM KHAZI,
AGE: 52 YEARS,
OCC: AGRICULTURE,
R/O: DABBE RAMA ONI,
NATARAJ ROAD,
SIRSI, TQ: SIRSI,
DIST: UTTARAKANNADA-581401.
...APPELLANT
(BY SRI LAXMESH PUTTA MATAGUPPI, ADVOCATE)
AND:
1. BABI DEVARAY SHETTY
AGE: 47 YEARS,
OCC: AGRICULTURIST,
R/O: HUSURI,
SIRSI, TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
2. VINAYAK GANESH NAIK
AGE 44 YEARS,
OCC: AGRICULTURIST,
R/O: HUSURI, TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
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RSA No. 100839 of 2018
3. JAMILABI KOM SAYYAD
AGE: 70 YEARS,
OCC: HOUSEWIFE,
R/O: KASTURBANAGAR,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
4. SAYYAD ABDUL KALAM
S/O ANVAR KHAZI,
AGE: 52 YEARS,
R/O: KASTURBANAGAR,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402
5. SAYYAD ABDUL SAMMAD
S/O ANVAR KHAZI,
AGE: 43 YEARS,
R/O: KASTURBANAGAR,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
6. SAYYAD ABDUL HAKHEEM
S/O ANVAR KHAZI,
AGE: 37 YEARS,
R/O: KASTURBANAGAR,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
7. SAYYAD HUSEN
S/O ANVAR KHAZI,
AGE: 33 YEARS,
R/O: KASTURBANAGAR,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
8. SAYYAD MAHMAD
S/O ANVAR KHAZI,
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RSA No. 100839 of 2018
AGE: 31YEARS,
R/O: KASTURBANAGAR,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
9. MIMUNABI KOM IBRAHIM SHEKH
AGE: 40 YEARS,
OCC: HOUSEWIFE,
R/O: NEHRARU NAGAR,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
10. JAINABI KOM ABDUL CHANASAB
AGE: 39 YEARS,
OCC: HOUSEWIFE,
R/O: KASTURBANAGAR,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
11. SAFHIYABI KOM FAIROZ KHAN
AGE: 36 YEARS,
OCC: HOUSEWIFE,
R/O: NEAR K.C.C. BANK,
DIST: DHARWAD-580006.
12. ISHABHI KOM MAHAMMAD SALIM
AGE: 35 YEARS,
OCC: HOUSEWIFE,
R/O: SOUDAGAR MOHALLA,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
13. KHALIDHABHI D/O ANVAR KHAZI
AGE: 28 YEARS,
OCC: HOUSEWIFE,
R/O: KASTURBANAGAR,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
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RSA No. 100839 of 2018
14. FAIYAJ SAYYAD ABDUL HAKHEEM
AGE: 33 YEARS,
OCC: AGRICULTURIST,
R/O: FISH MARKET,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
15. SAKIYA SAYYAD ABDUL HAKHEEM
AGE: 30 YEARS,
OCC: AGRICULTURIST,
R/O: FISH MARKET,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
16. ASHFAK SAYYAD ABDUL HAKHEEM
AGE: 27 YEARS,
OCC: AGRICULTURIST,
R/O: FISH MARKET,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
17. ASHIF SAYYAD ABDUL HAKHEEM
AGE: 36 YEARS,
OCC: AGRICULTURIST,
R/O: FISH MARKET,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
18. KALID SAYYAD ABDUL HAKHEEM
AGE: 36 YEARS,
OCC: AGRICULTURIST,
R/O: FISH MARKET,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
19. SAMIYA SAYYAD ABDUL HAKHEEM
AGE: 34 YEARS,
OCC: AGRICULTURIST,
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RSA No. 100839 of 2018
R/O: FISH MARKET,
TQ: SIRSI,
DIST: UTTARAKANNADA-581402.
...RESPONDENTS
(BY SRI SANJAY S. KATAGERI, ADVOCATE FOR R3 TO R12, R14
AND R16 TO R19)
RSA FILED UNDER SECTION 100 OF CPC AGAINST THE
JUDGMENT AND DECREE DATED 29.9.2018 PASSED IN RA
NO.54 OF 2015 ON THE FILE OF THE SENIOR CIVIL JUDGE,
SIRSI, DISMISSING THE APPEAL AND CONFIRMING THE
JUDGMENT AND DECREE DATED 10.07.2015 PASSED IN OS
NO.245 OF 2010 ON THE FILE OF THE PRINCIPAL CIVIL JUDGE,
SIRSI, DISMISSING THE SUIT FILED FOR PERMANENT
INJUNCTION.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
The learned counsel for the appellant has filed a memo
dated 18th June, 2022 seeking leave of the court to withdraw
the appeal. Memo is placed on record. Appeal is dismissed as
withdrawn in terms of the memo dated 18th June, 2022.
Liberty is reserved to the appellant herein to prosecute Final
Decree Proceedings No.5 of 2019 before the competent Court.
Sd/-
JUDGE
LN
