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R. Radha W/O A Ravichandran vs A. Ravichandran S/O A Arunachalam
2022 Latest Caselaw 709 Kant

Citation : 2022 Latest Caselaw 709 Kant
Judgement Date : 14 January, 2022

Karnataka High Court
R. Radha W/O A Ravichandran vs A. Ravichandran S/O A Arunachalam on 14 January, 2022
Bench: S G Pandit, Anant Ramanath Hegde
            IN THE HIGH COURT OF KARNATAKA,
                     DHARWAD BENCH

           DATED THIS THE 14TH DAY OF JANUARY 2022

                          PRESENT

           THE HON'BLE MR. JUSTICE S.G. PANDIT

                            AND

   THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE

                 M.F.A. No.103619/2016 (GW)

BETWEEN:

R. RADHA W/O A RAVICHANDRAN
AGE: 33 YEARS, R/O: KUDLIGI TOWN
DIST: BALLARI-583101.
                                                 ...APPELLANT
(BY SRI.B.C.JNANAYYA SWAMI, ADVOCATE;
SRI.B.ANWAR BASHA, ADVOCATE)

AND

A. RAVICHANDRAN S/O A ARUNACHALAM
AGE: 53 YEARS, OCC: CLOTH MERCHANT
R/O: 2ND WARD, BAPUJI NAGAR
KUDLIGI TOWN, DIST: BALLARI
NOW AT ATHIGANOOR VILLAGE
POCHAMPALLI-TQ, DIST: KRISHNAGIRI-635001
                                              ...RESPONDENTS
(BY SRI.H.N.GULARADDI, ADVOCATE)

     THIS APPEAL IS FILED U/S.47 OF THE GUARDIANS AND WARDS
ACT, 1890, PRAYING TO SET-ASIDE THE JUDGMENT AND DECREE
DTD:25.04.2015, PASSED IN G & WC NO.12/2015 ON THE FILE OF
THE SR.CIVIL JUDGE AND J.M.F.C., KUDLIGI AND BY ALLOWING THE
APPEAL, IN THE INTEREST OF JUSTICE AND EQUITY.
      THIS APPEAL COMING ON FOR ADMISSION, THIS DAY,    S.G.
PANDIT J., PASSED THE FOLLOWING:
                                2




                            ORDER

At request of learned counsel, Sri.B.C.Jnanayya Swami

date was fixed today.

Today there is no representation either for the appellant or

respondent.

Hence, appeal is dismissed for non-prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

am

 
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