Sri. A. G. Suryanarayana vs Sri. Madhukar V. Shettigar
2022 Latest Caselaw 651 Kant

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 13TH DAY OF JANUARY, 2022

                       BEFORE

         THE HON'BLE MR. JUSTICE M.I.ARUN

             R.F.A. NO.1270 OF 2018 (SP)

BETWEEN:

1.     SRI. A. G. SURYANARAYANA
       S/O GUNDA DIXIT
       AGED ABOUT 58 YEARS
       NO.144, AGARA VILLAGE
       SARJAPURA POST
       BENGALURU - 560 034

2.     SRI. V. KRISHNAMURTHY
       S/O VENKATAPPA
       AGED ABOUT 62 YEARS
       NO.58/5, 3RD MAIN
       15TH CROSS,
       CHINNAYANAPALAYA
       BENGALURU - 560 030           ... APPELLANTS

(BY SRI. M. ASWATHANARAYANA REDDY, ADVOCATE)

AND:

1.     SRI. MADHUKAR V. SHETTIGAR
       S/O VENKATA SHETTIGAR
       AGED ABOUT 62 YEARS
       R/AT, MADHU STICH WEAR
       11TH MAIN, RPC LAYOUT
       BENGALURU - 560 040
                           2



2.   SRI. STEEPHAN MOHAN
     S/O MOHAN
     AGED ABOUT 43 YEARS

3.   SMT. NANCY NAMITHA
     W/O STEPHAN MOHAN
     MAJOR

     R2 AND R3 ARE R/AT
     NO.876/37B, 1ST MAIN
     12TH CROSS, VINOBHA NAGAR
     DAVANAGERE - 577 006
                                    ... RESPONDENTS

(BY SRI. M.VEERABHADRAIAH, ADV. FOR R1 & R3;
    SMT. K. S. ANASUYADEVI, ADV. FOR R2 AND R3)

     THIS REGULAR FIRST APPEAL IS FILED UNDER
SECTION 96 OF CPC AGAINST THE JUDGMENT AND
DECREE DATED 24.04.2018 PASSED IN OS NO.3959/2012
ON THE FILE OF THE XVII ADDL. CITY CIVIL AND
SESSIONS JUDGE, BENGALURU DISMISSING THE SUIT
FOR SPECIFIC PERFORMANCE.

    THIS REGULAR FIRST APPEAL COMING ON FOR
ORDERS, THIS DAY, THE COURT THROUGH VIDEO
CONFERENCE DELIVERED THE FOLLOWING:

                   JUDGMENT

Learned counsel for the appellants has filed a

memo on 16.03.2021 seeking withdrawal of appeal.

Memo is placed on record.

Accordingly, appeal is dismissed as

withdrawn.

Sd/-

JUDGE

MH/-