Basavaraj S/O Krishnappa vs Mabusab D Nurbasha S/O Davalsab
2022 Latest Caselaw 641 Kant

             IN THE HIGH COURT OF KARNATAKA
                     DHARWAD BENCH

      DATED THIS THE 13 T H DAY OF JANUARY, 2022

                              BEFORE

     THE HON'BLE MR.JUSTICE S.VISHWAJITH SHETTY

               M.F.A. No.100799/2021 (MV)

BET WEEN

BASAVARAJ S/O KRISHNA PPA,
AGE. 38 YEARS, OCC. DRIVER,
R/O. 29 T H WARD, M J NAGAR,
HOSPET, DIST. B ALLARI.
                                                  .....APPEL LANT

(BY SRI CHANDRASHEKHAR M HOSAMANI, ADV.)

AND

1.    MABUSAB D NU RBASHA S/O DAVALSAB ,
      AGE. 26 Y EARS, OCC. LORRY DRIVER,
      R/O. SANGANAL VILLAGE, TQ. YELB URGA,
      DIST. KOPPAL 583236

2.    H AYUB S/O H MAHABOOB SAB ,
      AGE. 32 Y EARS, OCC. BU SINESS,
      R/O. H.NO.350/1, ARVINDNAGAR,
      22 N D WARD, 1 S T CROSS, HOSPET T ALU K,
      B ALLARI DIST. 58 3201.

3.    THE DIV IS IONAL MANAGER,
      U NIT ED INDIA INSU RANCE COMPANY LIMIT ED,
      DIV IS IONAL OFFICE, STATION ROAD,
      HOSPET 58320 1,
      POLICY NO.241200311 8P 100942123,
      VALID FROM 19-04-2 018 TO 18-04- 20 19
                                         .....RESPONDENTS
(NOT ICE T O R- 1 & R-2 IS DISPENSED WITH)

      THIS    A PPEEAL   IS   FIL ED   U/S.173   (1)   OF   MOTOR
VEHICLES ACT, 1988, AGAINST THE JU DGMENT AND AWARD
                                    2




DATED 01.04.2021 PASSED IN MVC NO.49/ 2019 ON THE
FIL E OF THE PR INCIPAL S ENIOR CIV IL JU DGE-CU M MEMBER,
MOTOR       ACCIDENT     CLAIMS        TRIBUNAL-IV   ,   HOSAPETE,
PARTLY       AL LOWING       THE        CLAIM     PETIT ION   FOR
COMPENSATION           AND    SEEKING           ENHANCEMENT    OF
COMPENSATION.


       THIS APPEA L COMING ON FOR ORDERS, THIS DAY THE
COURT DELIVERED THE FOLLOWING:


                             JUDGMENT

Learned counsel for the appellant has filed a memo

seeking permission of this Court to withdraw the appeal.

2. Memo is taken on record.

3. Appeal is dismissed as withdrawn.

Sd/-

JUDGE

Na a