Karnataka High Court
Shri C.Ramesh vs Shri Sreedhara M.A on 12 January, 2022
Bench: M.I.Arun
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 12TH DAY OF JANUARY, 2022
BEFORE
THE HON'BLE MR. JUSTICE M.I.ARUN
RFA NO.261 OF 2014 C/W
RFA NO.262 OF 2014 (INJ)
IN RFA NO.261 OF 2014
BETWEEN:
SHRI C.RAMESH
S/O LATE SHRI CHOWDAPPA
AGED ABOUT 52 YEARS
R/A DOOR NO.329, 7TH CROSS
OLD SHABARI STORES OPPOSITE
B G ROAD, BANGALORE-560 076
... APPELLANT
(BY SRI.T.M.VENKATA REDDY, ADV.)
AND:
1. SRI MANJUNATH A.S.
S/O SHIVARAMU A V
AGED ABOUT 34 YEARS
R/A 31, 80 FEET ROAD
PADMANABHANAGAR
BANGALORE-560070
2. SHRI C CHANDRAPPA
S/O LATE SHRI CHOWDAPPA
AGED ABOUT 55 YEARS
R/A 16TH CROSS, BAPUJI ROAD
KADIRENAHALLI VILLAGE
BENDRE NAGARA
PADMANABHANAGAR
BANGALORE - 560 070
2
3. SHRI H C JAGADISH
S/O LATE SHRI CHOWDAPPA
AGED ABOUT 49 YEARS
R/A NO.383/44, II MAIN ROAD
KEMPAMMA LAYOUT, HULIMAVU
BANNERGHATTA ROAD
BANGALORE-560 076
4. SHRI JAYAPPA
S/O LATE CHOWDAPPA
AGED ABOUT 48 YEARS
5. SMT. NARANAMMA
W/O LATE CHOWDAPPA
AGED ABOUT 67 YEARS
RESPONDENT NOS.4 AND 5 ARE
R/AT NEAR KODANDARAMASWAMY TEMPLE
HULIMAVU VILLAGE, BANNERGHATTA ROAD
BANGALORE-560076
6. SMT AKKAMMA
W/O LATE KRISHNAPPA
AGED ABOUT 52 YEARS
R/A VAPASANDRA
CHIKKABALLAPUR TOWN AND TALUK
CHIKKABALLAPUR DISTRICT-562101
7. SMT SHANTHAMMA
W/O SHRI L MIMORAJU
AGED ABOUT 50 YEARS
R/A NO.144, BENDRENAGAR
M S NAGAR POST, BYAPPANAHALLI
BANGALORE-560033 ... RESPONDENTS
(BY SRI.S.K.MITHUN, ADVOCATE FOR R1;
R2-R7 SERVED AND UNREPRESENTED)
THIS RFA IS FILED UNDER ORDER 41 RULE 1 READ
WITH SECTION 96 OF CODE OF CIVIL PROCEDURE
3
AGAINST THE JUDGMENT AND DECREE DATED 30.11.2013
PASSED IN O.S.NO.2826/2007 ON THE FILE OF VII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
IN RFA NO.262 OF 2014
BETWEEN:
1. SHRI C.RAMESH
S/O LATE SHRI CHOWDAPPA
AGED ABOUT 52 YEARS
R/A DOOR NO.329, 7TH CROSS
OLD SHABARI STORES OPPOSITE
B G ROAD, BANGALORE-560 076
2. SHRI. UMESH
S/O SHRI. C. RAMESH
AGED ABOUT 31 YEARS
R/AT DOOR NO.329, 7TH CROSS
OLD SHABARI STORES OPP.
B.G.ROAD, BANGALORE - 560 075
... APPELLANTS
(BY SRI.T.M.VENKATA REDDY, ADV.)
AND:
1. SHRI. SREEDHARA M.A.
S/O SHRI ATMANATHAN M.
AGED ABOUT 53 YEARS
R/AT 27/3, 5TH MAIN, 5TH CROSS
OPP. KAMALA NEHRU
PATASHALA 3RD BLOCK
THAYAGARAJANAGARA
BANGALORE - 560 076
2. SHRI C CHANDRAPPA
S/O LATE SHRI CHOWDAPPA
AGED ABOUT 55 YEARS
R/A 16TH CROSS, BAPUJI ROAD
4
KADIRENAHALLI VILLAGE
BENDRE NAGARA
PADMANABHANAGAR
BANGALORE - 560 070
3. SHRI H C JAGADISH
S/O LATE SHRI CHOWDAPPA
AGED ABOUT 49 YEARS
R/A NO.383/44, II MAIN ROAD
KEMPAMMA LAYOUT, HULIMAVU
BANNERGHATTA ROAD
BANGALORE-560 076
4. SHRI JAYAPPA
S/O LATE CHOWDAPPA
AGED ABOUT 48 YEARS
5. SMT NARAYANAMMA
W/O LATE CHOWDAPPA
AGED ABOUT 67 YEARS
RESPONDENT NOS.4 AND 5 ARE
R/AT NEAR KODANDARAMASWAMY TEMPLE
HULIMAVU VILLAGE
BANNERGHATTA ROAD
BANGALORE-560076
6. SMT AKKAMMA
W/O LATE KRISHNAPPA
AGED ABOUT 52 YEARS
R/A VAPASANDRA
CHIKKABALLAPUR TOWN AND TALUK
CHIKKABALLAPUR DISTRICT-562101
7. SMT SHANTHAMMA
W/O SHRI L MIMORAJU
AGED ABOUT 50 YEARS
R/A NO.144
BENDRENAGAR
M S NAGAR POST
5
BYAPPANAHALLI
BANGALORE-560033 ... RESPONDENTS
(BY SRI.MITHUN S.K., ADVOCATE FOR C/R1;
R2-R7 ARE SERVED AND UNREPRESENTED)
THIS RFA IS FILED UNDER ORDER 41 RULE 1 READ
WITH SECTION 96 OF CODE OF CIVIL PROCEDURE
AGAINST THE JUDGMENT AND DECREE DATED 30.11.2013
PASSED IN O.S.NO.4044/2007 ON THE FILE OF VII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
BANGALORE, DECREEING THE SUIT FOR PERMANENT
INJUNCTION.
THESE APPEALS COMING ON FOR ADMISSION, THIS
DAY, THROUGH VIDEO CONFERENCE THE COURT
DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellants has filed a memo
in each of the appeals seeking to withdraw the appeals.
The memos are placed on record.
The appeals are dismissed as withdrawn.
Sd/-
JUDGE
hkh.
