Sri.Sunil S/O Narayanasa Katwa vs Smt.Ambika Urf Amrutha
2022 Latest Caselaw 468 Kant

           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

       DATED THIS THE 11TH DAY OF JANUARY, 2022

                             BEFORE

   THE HON'BLE MR.JUSTICE S.VISHWAJITH SHETTY

                     R.P.F.C.No.100025/2017

BETWEEN:

Sri. Sunil
S/o. Narayanasa Katwa
Age: 31 years, Occ: Hotel Business
R/o. Anjaeya Badawane
Behind FCI Godown
Post Bhagyanagar
Koppal 583 231.
                                               ...PETITIONER
(By Sri. B. C. Jnanayya Swami, Advocate)

AND:

Smt. Ambika Urf Amrutha
W/o. Sunil Katwa
Age: 23 years, Occ: Nil
R/o. Yellusa K. Bakale
Haladibba, Naribhaavi Oni
Gadag - 583 239.
                                              ...RESPONDENT
                                ---


       THIS RPFC IS FILED UNDER SECTION 19(4) OF THE FAMILY
COURTS ACT, 1984, PRAYING TO SET ASIDE THE JUDGMENT PASSED
BY THE LEARNED PRINCIPAL JUDGE, FAMILY COURT, GADAG, IN
CRL.MISC.NO.53/2016 DATED 12.01.2017.


       THIS PETITION COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
                            2




                         ORDER

Learned counsel for the petitioner has filed a

memo seeking permission of this Court to withdraw

the petition.

Memo is taken on record.

Petition is dismissed as withdrawn.

Sd/-

JUDGE

gab