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Manjula W/O Yamanoor @ Yamanappa ... vs Babalal S/O Shaukat Sayyad
2022 Latest Caselaw 443 Kant

Citation : 2022 Latest Caselaw 443 Kant
Judgement Date : 11 January, 2022

Karnataka High Court
Manjula W/O Yamanoor @ Yamanappa ... vs Babalal S/O Shaukat Sayyad on 11 January, 2022
Bench: S.Vishwajith Shetty
           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

       DATED THIS THE 11 T H DAY OF JANUARY, 2022

                          BEFORE

      THE HON'BLE MR.JUSTICE S.VISHWAJITH SHETTY

               M.F.A. No.101912/2014(MV)

BET WEEN

1 .    SMT.MANJU LA
       W/O YAMANOOR @ YAMANAPPA B AGADI,
       @ KHILLIKETAR, A GE: 25 YEARS,
       OCC: HOU SEHOLD WORK,
       R/O: NILAJ I, TQ: GADAH INGLAZ ,
       NOW RESIDING AT HALLU R,
       TQ: GOKAK, DIST: B ELGAUM.

2 .    KUMAR MAHANT ESH
       S/O YAMANOOR @ YAMANAPPA BAGADI,
       @ KHILLIKETAR, A GE: 5 YEARS, OCC: NIL,
       R/O: NILAJ I, TQ: GADAH INGLAZ ,
       NOW RESIDING AT HALLU R,
       TQ: GOKAK, DIST: B ELGAUM.

3 .    B ASAVARAJ S/O YALLAP PA BAGADI
       @ KHILLIKETAR, A GE: 60 YEARS,
       OCC:UTENSIL REPAIR, NOW NIL,
       R/O: NILAJ I, TQ: GADAH INGLAZ ,
       NOW RESIDING AT HALLU R,
       TQ: GOKAK, DIST: B ELGAUM.

4 .    SMT.SUSHILA W/O B ASAVARAJ BAGADI,
       @ KHILLIKETAR, A GE: 56 YEARS,
       OCC: HOU SEHOLD WORK,
       R/O: NILAJ I, TQ: GADAH INGLAZ ,
       NOW RESIDING AT HALLU R,
       TQ: GOKAK, DIST: B ELGAUM.

5 .    KUMAR YALLAPPA S/O BASAVARAJ BAGADI
       @ KHILLIKETAR, AGE: 20 YEARS, OCC: NIL,
       R/O: NILAJ I, TQ: GADAH INGLAZ ,
                             2




      NOW RESIDING AT HALLU R,
      TQ: GOKAK, DIST: B ELGAUM.

6 .   KUMAR KIRAN S/ O B ASAVARAJ B AGADI,
      @ KHILLIKETAR, A GE: 17 YEARS, OCC: NIL,
      R/O: NILAJ I, TQ: GADAH INGLAZ ,
      NOW RESIDING AT HALLU R,
      TQ: GOKAK, DIST: B ELGAUM.

7 .   KU. SANAVI
      S/O YAMANOOR @ YAMANAPPA BAGADI,
      @ KHILLIKETAR, A GE: 04 YEARS, OCC: NIL,
      R/O: NILAJ I, TQ: GADAH INGLAZ ,
      NOW RESIDING AT HALLU R,
      TQ: GOKAK, DIST: B ELGAUM.

      (NOTE: APPELLANT NO.2, 6 AND
      7 ARE MINORS, REPRESENTED B Y
      MINOR GU ARDIAN APPELLANT NO.1)
                                         ...APPELLANTS
(BY SRI.SANTOSH S. HATTIKAT AGI, ADVOCAT E)

AND

1.    SHRI. BAB ALAL S/O SHAUKATH SAYYAD,
      AGE: MAJOR, OCC: BUSINESS,
      R/O:NILAJ I, TQ: GADAHINGLAZ ,
      DIST: KOLHAPUR, MAHARASHTRA STATE.

2.    THE SENIOR DIV IS IONA L MANAGER,
      THE NEW INDIA A SSURANCE CO, LTD,
      CLUB ROAD, B ELGAUM.
                                      ...RESPONDENTS
(BY SRI. M.K.SOUDAGAR, ADVOCATE FOR R2)
(R1 NOTICE SERV ED)

     THIS MISCELLANEOUS FIRST APPEA L IS FILED UNDER
SECTION 173(1) OF MOTOR VEH ICLES ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DAT ED 29.01.2014, PASSED IN
MVC No.413/2010 ON THE FILE OF THE PR INCIPAL SENIOR
CIVIL JUDGE AND ADDITIONAL MACT GOKAK, 0PARTLY
ALLOWING TH E CLAIM PETIT ION FOR COMOENSAIO N AND
SEEKING ENHANCEMENT OF COMPENSATION.

     THIS A PP EAL CO MING ON FOR O RDER ADMISSION,
THIS DAY THE COURT MADE THE FOLLOWING:
                                3




                         ORDER

Learned counsel for the appellants has filed

memo, seeking permission of this court to withdraw

the appeal.

Memo is taken on record,

Appeal is dismissed as withdrawn.

Sd/-

JUDGE AC

 
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