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Kasturi D/O. Bangaraww Kullur vs Ravi Mallikarjun Kullur
2022 Latest Caselaw 1385 Kant

Citation : 2022 Latest Caselaw 1385 Kant
Judgement Date : 31 January, 2022

Karnataka High Court
Kasturi D/O. Bangaraww Kullur vs Ravi Mallikarjun Kullur on 31 January, 2022
Bench: Sachin Shankar Magadum
              IN THE HIGH COURT OF KARNATAKA
                      DHARWAD BENCH

          DATED THIS THE 31ST DAY OF JANUARY 2022

                           BEFORE

      THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM

                   RSA.NO.5191/2012 (PAR)
BETWEEN

SMT.KASTURI D/O. BANGARAWWA KULLUR
AGE : 56 YEARS OCC : BUSINESS and HOUSEHOLD
R/O. GOKAK, TQ : GOKAK, DIST: BELGAUM.
                                                 ... APPELLANT
(BY SRI.VISHWANATH BADIGER, ADV.)

AND

1.    RAVI MALLIKARJUN KULLUR
      AGE : 27 YEARS, OCC : AGRI.,
      R/O. A/P. GANDHI NAGAR,NALLANATTI, TQ : GOKAK.

2.    SATISH MALLIKARJUN KULLAR
      AGE : 25 YRS, OCC : AGRI.,
      R/O. A/P. NALLANATTI, TQ : GOKAK DIST : BELGAUM.

3.    SMT.RADHA D/O. MALLIKARJUN KULLUR
      AGE : 22 YRS, OCC : AGRIL,
      R/O. " SUNDAR NIVAS" P.NO. SAMADEVI GALLI, BELGAUM,

                                              ... RESPONDENTS
(BY SRI.A.S.PATIL, ADV. FOR R1 & R3,
   APPEAL STANDS ABATED AGAINST R2)

      THIS APPEAL IS FILED UNDER 100 OF CPC PRAYING TO SET
ASIDE HE JUDGMENT AND DECREE DATE 17.12.2011 PASSED BY THE
FAST TRACK COURT AND ADHOC DISTRICT JUDGE, HUKKERI
SITTING AT GOKAK IN R.A.NO.190/2011 AND DISMISS THE SUIT IN
O.S.NO.93/2001 BY SETTING ASIDE THE JUDGMENT AND DECREE
DATED 31.05.2001 PASSED BY THE PRL. SENIOR CIVIL JUDGE,
GOKAK.
                                2




     THIS APPEAL COMING ON FOR ADMISSION THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Learned counsel for the appellant submits that sole

appellant died on 24.12.2017.

His submission is taken on record.

Accordingly, the appeal is dismissed as abated.

Sd/-

JUDGE MBS/-

 
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